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Andhra Pradesh High Court judgments

35,098 judgments · page 1,169 of 1,755

High Courts17 Aug 1998

Government of Andhra Pradesh Vs K. Anantha Reddy and Others

Andhra Pradesh High Court · (1998) 5 ALD 285 : (1998) 4 ALT 698 : (1998) CriLJ 4279(1)

Administrative Tribunals Act, 1985 — Section 15, 17, 28Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution (Forty-Second Amendment) Act, 1976 — Section 46
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High Courts17 Aug 1998Dismissed

Y. Venkateswarlu Vs V. Narayana and Others

Andhra Pradesh High Court · (1998) 6 ALT 520

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 34Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 107, 58, 60
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High Courts13 Aug 1998

C.H. Siva Prasad and others Vs State of A.P.

Andhra Pradesh High Court · (1998) 5 ALD 729 : (1998) 2 ALD(Cri) 498 : (1999) 1 ALT(Cri) 644 : (1998) 3 APLJ 199 : (1999) CriLJ 1263

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439Penal Code, 1860 (IPC) — Section 498
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High Courts10 Aug 1998

K. Mallesham Vs State of A.P.

Andhra Pradesh High Court · (1998) 5 ALD 120 : (1998) 2 ALD(Cri) 562 : (1998) 2 ALT(Cri) 395 : (1999) CriLJ 324

Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438Penal Code, 1860 (IPC) — Section 306Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3
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High Courts07 Aug 1998

Dr. B.L. Anand Vs Jaffar Hussain

Andhra Pradesh High Court · (1998) 6 ALD 794 : (1998) 6 ALT 770

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 105(1), 11Transfer of Property Act, 1882 — Section 106
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