High Courts26 Aug 1998
Commissioner of Income Tax Vs A.M. Constructions
Andhra Pradesh High Court · (1999) 238 ITR 775
Income Tax Act, 1961 — Section 32
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,167 of 1,755
High Courts26 Aug 1998
Water Users'' Association, Peddacheruvu, Maddulaparva Village, Krishna District Vs District Collector, Krishna District and others
Andhra Pradesh High Court · (1998) 5 ALD 238
Constitution of India, 1950 — Article 226
High Courts26 Aug 1998
G. Purushotham Vs Registrar, ANGR Agricultural University, Rajendranagar, Hyderabad and Others
Andhra Pradesh High Court · (1998) 5 ALD 571 : (1998) 5 ALT 529
Constitution of India, 1950 — Article 14, 16(1)
High Courts26 Aug 1998
Government of Andhra Pradesh Vs Y. Nageswar Rao and Others
Andhra Pradesh High Court · (1998) 5 ALD 491 : (1998) 6 ALT 188
Limitation Act, 1963 — Section 5
High Courts24 Aug 1998Partly Allowed
Food Corporation of India Vs State of A.P.
Andhra Pradesh High Court · (2003) 133 STC 424
Central Sales Tax Act, 1956 — Section 14, 15C
High Courts24 Aug 1998
Divisional Manager, New India Assurance Company Limited, Ongole Vs Tumu Gurava Reddy and Others
Andhra Pradesh High Court · (1998) 2 ACC 732 : (1999) ACJ 1077 : (1998) 5 ALD 600 : (1998) 5 ALT 271 : (1998) 3 APLJ 339
Central Motor Vehicles Rules, 1989 — Rule 302, 500Motor Vehicles Act, 1939 — Section 92Motor Vehicles Act, 1988 — Section 92, 92A(1), 92A(3), 92A(4)
High Courts24 Aug 1998
Commissioner of Income Tax Vs Andhra Pradesh Lightings Ltd.
Andhra Pradesh High Court · (2000) 244 ITR 650
Income Tax Act, 1961 — Section 32A
High Courts24 Aug 1998
G. Krishna Reddy Vs State of A.P.
Andhra Pradesh High Court · (1998) 5 ALD 537 : (1998) 2 ALD(Cri) 612 : (1998) 2 ALT(Cri) 345
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439, 439(1)
High Courts24 Aug 1998
COMMISSIONER OF INCOME TAX Vs ANDHRA PRADESH LIGHTINGS LTD.
Andhra Pradesh High Court · (2000) 109 TAXMAN 337
Income Tax Act, 1961 — Section 263, 32A
High Courts24 Aug 1998
M. Venkateswar Reddy and others Vs APSRTC and others
Andhra Pradesh High Court · (1998) 6 ALD 39 : (1998) 5 ALT 686
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 30, 34Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 4(b)Constitution of India, 1950 — Article 14, 16, 226
High Courts24 Aug 1998
M. Subba Reddy and Others Vs APSRTC, Musheerabad, Hyderabad and Others
Andhra Pradesh High Court · (1998) 6 ALD 10 : (1998) 5 ALT 542
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 3, 3(2), 30, 30(1), 30(4)Constitution of India, 1950 — Article 14, 16
High Courts21 Aug 1998
K. Venkata Rao and Others Vs Sunkara Venkata Rao
Andhra Pradesh High Court · (1998) 6 ALD 278 : (1998) 6 ALT 40 : (1999) 1 CivCC 151 : (1999) 1 RCR(Civil) 399
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Specific Relief Act, 1963 — Section 38, 41, 6Transfer of Property Act, 1882 — Section 53A
High Courts21 Aug 1998
Ibiza Industries Ltd. and Another Vs Union of India and Others
Andhra Pradesh High Court · (1998) 5 ALD 565 : (1998) 5 ALT 259
Constitution of India, 1950 — Article 226
High Courts21 Aug 1998
Koraboina Lakshmi Vs Malkapuram Anasuya
Andhra Pradesh High Court · (1999) 2 ALD 469 : (1998) 5 ALT 316
Specific Relief Act, 1963 — Section 27, 28
High Courts21 Aug 1998
Simplex Castings Limited Vs Union of India and Another
Andhra Pradesh High Court · (1998) 5 ALD 544 : (1998) 5 ALT 453 : (1999) 63 ECC 26 : (1998) 104 ELT 318
Customs Act, 1962 — Section 15, 15, 15(1), 17, 18
High Courts21 Aug 1998
APSRTC, Hyderabad and others Vs S. Rajasekharam
Andhra Pradesh High Court · (1998) 6 ALD 722 : (1998) 6 ALT 419
Constitution of India, 1950 — Article 14, 226
High Courts21 Aug 1998
T.R. Narasimhulu Vs State of A.P.
Andhra Pradesh High Court · (1998) 5 ALD 736 : (1998) 2 ALD(Cri) 635 : (1999) 1 ALT 794 : (1999) CriLJ 30
Criminal Procedure Code, 1973 (CrPC) — Section 252, 311, 391Penal Code, 1860 (IPC) — Section 304
High Courts21 Aug 1998Dismissed
Secretary to Government of India, Ministry of Defence and Another Vs Indira Devi and Another
Andhra Pradesh High Court · (1998) 5 ALT 32
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts20 Aug 1998
Commissioner of Income Tax Vs Navbharat Enterprises (P.) Ltd.
Andhra Pradesh High Court · (1999) 238 ITR 754
Income Tax Act, 1961 — Section 35C, 37
High Courts20 Aug 1998
Yamparala Venkateswarlu and others Vs Shaik Khatumbi and another
Andhra Pradesh High Court · (1998) 6 ALD 86 : (1998) 5 ALT 602
Specific Relief Act, 1963 — Section 38