High Courts07 Sept 1998
Fibex Inc. Vs A.B.K. Publications Ltd.
Andhra Pradesh High Court · (1999) 97 CompCas 947 : (1999) 2 CompLJ 31
Companies Act, 1956 — Section 433, 434(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,165 of 1,755
High Courts07 Sept 1998
Kathapalli Suryanarayana Vs Bandikatla Anjaneyulu
Andhra Pradesh High Court · (1998) 6 ALD 82 : (1998) 5 ALT 613 : (1999) 1 CivCC 65
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts05 Sept 1998
G. Venkataramanaiah Vs Sillakollu Venkateswarlu and another
Andhra Pradesh High Court · (1999) 3 ALD 719 : (1998) 2 ALD(Cri) 689 : (1999) 2 ALT 121 : (1999) 2 ALT(Cri) 50 : (1999) 97 CompCas 13
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts04 Sept 1998
Ehsan Ahmed Khan Vs Osmania University and another
Andhra Pradesh High Court · (1998) 5 ALD 702 : (1998) 6 ALT 37
Andhra Pradesh Pension Code — Article 351Andhra Pradesh Revised Pension Rules, 1980 — Rule 46, 52
High Courts04 Sept 1998
Superintendent, Prohibition and Excise, Bhimavaram, Eluru, W. G. Dist. Vs Krishna Wines and Others
Andhra Pradesh High Court · (1998) 6 ALD 204 : (1998) 5 ALT 498
Andhra Pradesh Excise Act, 1968 — Section 31, 31(1), 32, 36Andhra Pradesh Excise Rules — Rule 6Constitution of India, 1950 — Article 14, 19(1), 226, 229
High Courts04 Sept 1998
Aurobindo Pharma Limited Vs State of A.P. and Another
Andhra Pradesh High Court · (1998) 5 ALD 647 : (1998) 5 ALT 580
Andhra Pradesh (Andhra Area) Town Planning Act, 1920 — Section 14(3)Andhra Pradesh Municipal Corporations Act, 1994 — Section 3Andhra Pradesh Municipalities Act, 1965 — Section 208, 229, 230, 3
High Courts04 Sept 1998
J. Rajyalakshmi and Others Vs Land Aquisition Officer, HUDA, Hyd.
Andhra Pradesh High Court · (1998) 5 ALD 644 : (1998) 6 ALT 140 : (1999) 1 AnWR 322
Land Acquisition Act, 1894 — Section 10, 11, 18, 25, 30Post Office Act, 1898 — Section 28, 29
High Courts04 Sept 1998
G. Hari Padma Vs G. Sridhar and Others
Andhra Pradesh High Court · (1998) 6 ALD 17 : (1998) 6 ALT 408
Constitution of India, 1950 — Article 226
High Courts03 Sept 1998
Razia Begum Vs Circle Inspector of Police, Asifnagar Police Station, Hyderabad and others
Andhra Pradesh High Court · (1998) 5 ALD 516
Constitution of India, 1950 — Article 226
High Courts03 Sept 1998
Chief Secretary to Government of A.P., GAD and others Vs P.K. Jain and Others
Andhra Pradesh High Court · AIR 1999 AP 306 : (1998) 5 ALD 722 : (1998) 2 ALD(Cri) 629 : (1998) 5 ALT 339
Andhra Pradesh Prohibition of Cow Slaughter and Animal Preservation Act, 1977 — Section 5Constitution of India, 1950 — Article 226Hyderabad City Police Act, 1348 — Section 17, 3(iii), 42, 43, 44(2)
High Courts02 Sept 1998
T. Surendranath Babu Vs Vice-Chairman and Managing Director, APSRTC and Others
Andhra Pradesh High Court · (1998) 5 ALD 588 : (1998) 6 ALT 118
Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 3Recruitment Regulations — Rule 17
High Courts02 Sept 1998
N. Suryanarayana Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · AIR 1999 AP 30 : (1998) 5 ALD 585 : (1998) 5 ALT 230
Constitution of India, 1950 — Article 226
High Courts02 Sept 1998
Twin City Jewellers Association and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (1998) 5 ALD 567 : (1998) 5 ALT 405 : (1998) 3 APLJ 186
High Courts02 Sept 1998
TCI Finance Limited Vs Deputy Transport Commissioner, Vijayawada and others
Andhra Pradesh High Court · (1999) 1 ACC 466 : (1999) 2 ALD 260 : (1999) 1 ALT 515
Motor Vehicles Act, 1988 — Section 51(1)
High Courts02 Sept 1998
P.V. Surender Babu Vs Prohibition and Excise Superintendent, Chittoor
Andhra Pradesh High Court · (1998) 5 ALD 549 : (1998) 5 ALT 640 : (1998) 3 APLJ 191
Andhra Pradesh Excise Act, 1968 — Section 31(1), 63, 63(1), 63(2)Constitution of India, 1950 — Article 226, 32
High Courts02 Sept 1998
M.V.V. Satyanarayana Vs Union of India and Others
Andhra Pradesh High Court · (1998) 5 ALD 582 : (1998) 5 ALT 262
Arbitration Act, 1940 — Section 21, 43(1)Arbitration and Conciliation Act, 1996 — Section 11, 12(2), 5Limitation (Amendment) Act, 1962 — Article 137
High Courts02 Sept 1998
M. Gangadhara Rao Vs Bapurao Naidu, Revenue Divisional Officer, Amalapuram, E.G. District
Andhra Pradesh High Court · (1998) 6 ALD 132 : (1998) 6 ALT 8 : (1999) 3 RCR(Civil) 331 : (1999) 1 RCR(Rent) 636
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 13Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts01 Sept 1998
A. Rajeswar Vs Mananging Director, APSRTC and Others
Andhra Pradesh High Court · (1998) 5 ALD 409 : (1998) 5 ALT 136
Andhra Pradesh State Road Transport Corporation Employees (Pay and Allowances) Regulations, 1964 — Regulation 13(7)
High Courts01 Sept 1998Dismissed
Beagari Pentaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 2 ALD(Cri) 627 : (1998) 2 ALT(Cri) 353 : (1998) 3 APLJ 162 : (1999) CriLJ 1713
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts01 Sept 1998
Ramdas and Co. Vs Kitti Steels Ltd.
Andhra Pradesh High Court · (2001) 103 CompCas 199 : (1999) 2 CompLJ 398
Companies Act, 1956 — Section 433, 434, 434(1)