High Courts25 Aug 1999Dismissed
Dudam Bharathi Vs Gajula Sujatha (Plaintiff) and Others
Andhra Pradesh High Court · (1999) 5 ALT 504
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,204 judgments · page 1,120 of 1,761
High Courts25 Aug 1999
Pusa Rajamma and another Vs Chief Engineer, K.T.P.S., Polancha
Andhra Pradesh High Court · (2001) ACJ 1586 : (1999) 5 ALD 516 : (1999) 5 ALT 709
Workmens Compensation Act, 1923 — Section 3(1)
High Courts24 Aug 1999
APSRTC, Hyderabad Vs State Transport Appellate Tribunal and others
Andhra Pradesh High Court · (2000) 2 ACC 377 : (1999) 6 ALD 509 : (1999) 6 ALT 187 : (2000) 1 AnWR 432
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 282(2)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2), 58(2)Motor Vehicles Act, 1939 — Section 47(3)
High Courts24 Aug 1999Dismissed
Y.V.S.R. Moorthy Vs District Judge-cum-Estates Abolition Tribunal and Another
Andhra Pradesh High Court · (1999) 5 ALT 150
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12, 13, 14, 15, 15(2)Civil Procedure Code, 1908 (CPC) — Section 107(1), 107(2)
High Courts24 Aug 1999
Union Bank of India, Hyderabad Vs M. Anantha Sarma and another
Andhra Pradesh High Court · (1999) 6 ALD 60
Contract Act, 1872 — Section 141
High Courts24 Aug 1999
N. Rajagopal Reddy Vs District Collector, Chittoor and others
Andhra Pradesh High Court · (1999) 5 ALD 586
Andhra Pradesh Forest Act, 1967 — Section 10, 11, 12, 13, 14Forest (Conservation) Act, 1980 — Section 2(2)
High Courts24 Aug 1999
Oriental Insurance Company Limited Vs Sunnapu Govindamma and others
Andhra Pradesh High Court · (1999) 6 ALD 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 115, 152, 25Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts23 Aug 1999
Burhanuddin Quadri and another Vs Md. Shafi Quzzaman and another
Andhra Pradesh High Court · (1999) 6 ALD 273 : (1999) 2 ALD(Cri) 714 : (2000) 1 ALT(Cri) 184
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500, 95
High Courts23 Aug 1999
Golla Pochaiah alias Jangaiah and others Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 6 ALD 322 : (1999) 5 ALT 734
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 5
High Courts23 Aug 1999
IC-3423K Lt. Col. Swain Shashanka Shekhar Vs Union of India and others
Andhra Pradesh High Court · (1999) 6 ALD 830 : (1999) 5 ALT 526
Constitution of India, 1950 — Article 226
High Courts23 Aug 1999
Thatikonda Venkateswarlu Vs Inspector of Police, Vigilance Cell, Warangal
Andhra Pradesh High Court · (1999) 5 ALD 543 : (2000) 1 ALT 204
Criminal Procedure Code, 1973 (CrPC) — Section 436Essential Commodities Act, 1955 — Section 10
High Courts23 Aug 1999
Gangavath Samya Vs Mandal Revenue Officer, Khammam and others
Andhra Pradesh High Court · (1999) 5 ALD 537 : (1999) 3 AnWR 191
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(2)(a), 3(2)(b)Constitution of India, 1950 — Article 226
High Courts20 Aug 1999
DR. (MRS. RENUKA DATLA Vs COMMISSIONER OF Income Tax
Andhra Pradesh High Court · (1999) 107 TAXMAN 143
Central Sales Tax Act, 1956 — Section 10Constitution of India, 1950 — Article 14, 226Finance (No. 2) Act, 1998 — Section 87, 88, 89, 95
High Courts20 Aug 1999
Public Prosecutor, High Court of A.P., Hyderabad Vs Mukkam Mayam
Andhra Pradesh High Court · (1999) 5 ALD 655 : (1999) 2 ALD(Cri) 532
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts20 Aug 1999
Dr. Mrs. Renuka Datla Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2000) 158 CTR 555 : (1999) 240 ITR 463
Finance (No. 2) Act, 1998 — Section 251(1), 87, 89
High Courts20 Aug 1999
Tyre Retreading Shop Committee Vs APSRTC and others
Andhra Pradesh High Court · (1999) 5 ALD 619 : (1999) 5 ALT 122 : (2000) 1 LLJ 438
Payment of Wages Act, 1936 — Section 1(6), 7(2), 9, 9(2)
High Courts20 Aug 1999
Y. Nalini Kanth Vs Controller of Examination, Nampally, Hyderabad and another
Andhra Pradesh High Court · (1999) 5 ALD 452
High Courts20 Aug 1999
B. Ratnamala Vs G. Rudramma
Andhra Pradesh High Court · AIR 2000 AP 167 : (1999) 6 ALD 160 : (1999) 6 ALT 59 : (2000) 2 RCR(Civil) 274
Stamp Act, 1899 — Article 20, 47A, 6, 35Transfer of Property Act, 1882 — Section 53A
High Courts19 Aug 1999Allowed
Suresh Chandra Kabra and Another Vs T. Vishnu Murthy and Another
Andhra Pradesh High Court · (2000) 2 ALT 245
Andhra Pradesh Civil Courts Act, 1972 — Section 9(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 106, 107Limitation Act, 1963 — Section 14
High Courts19 Aug 1999
P. Purushotham Reddy and another Vs Pratap Steels Ltd.
Andhra Pradesh High Court · (2000) 1 ALD 592
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Rule 48L, 230ASpecific Relief Act, 1963 — Section 20, 21, 22, 28