High Courts16 Aug 1999
G. Sudhakar and Others Vs L.I.C. of India, Divisional Office and Others
Andhra Pradesh High Court · (1999) 5 ALT 91
Constitution (Forty-Second Amendment) Act, 1976 — Article 43A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,201 judgments · page 1,122 of 1,761
High Courts16 Aug 1999
Employees'' State Insurance Corporation Vs Garden Cafe, Tikka, Nandyal
Andhra Pradesh High Court · (1999) 6 ALD 606 : (2000) 2 ALT 18 : (2000) 86 FLR 96 : (2000) 1 LLJ 1557
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2, 44, 45
High Courts16 Aug 1999
Anand Samrat and Company Vs Income Tax Officer, Hyderabad
Andhra Pradesh High Court · (1999) 5 ALD 552 : (1999) 6 ALT 759 : (2000) 163 CTR 314 : (1999) 240 ITR 852 : (2003) 132 TAXMAN 625
Income Tax Act, 1961 — Section 80
High Courts16 Aug 1999
Kalla Venu Vs State
Andhra Pradesh High Court · (1999) 5 ALD 764 : (1999) 2 ALD(Cri) 536
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Aug 1999
S.P.T.R.M. High School Vs Director of School Education and others
Andhra Pradesh High Court · (1999) 5 ALD 425
Andhra Pradesh Education Act, 1982 — Section 24, 24(2)
High Courts13 Aug 1999
Pulla Bhaskar Vs Superintendent of Police, Warangal and others
Andhra Pradesh High Court · (1999) 5 ALD 155 : (1999) 4 ALT 681 : (1999) 2 APLJ 311
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 148, 149, 186, 290, 323Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts13 Aug 1999
P. Nazeer Ahmed Vs Joint Transport Commissioner and Secretary and others
Andhra Pradesh High Court · (1999) 6 ALD 198 : (1999) 5 ALT 408 : (1999) 3 APLJ 249
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 104, 88(1), 89(1)
High Courts13 Aug 1999
M.V. Panduranga Rao Vs A. Sattar Khan
Andhra Pradesh High Court · (1999) 5 ALT 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38
High Courts13 Aug 1999
A. Venkatesham Vs APSRTC, Musheerabad, Hyd. and others
Andhra Pradesh High Court · (2000) 1 ALD 645
Andhra Pradesh State Road Transport Corporation Regulations — Regulation 28Penal Code, 1860 (IPC) — Section 307, 34
High Courts13 Aug 1999Allowed
Cheruku Ekambaram and Another Vs Smt. Ch. Kalpana and Others
Andhra Pradesh High Court · (2000) 1 ALT 461
High Courts13 Aug 1999Allowed
Mittal Iron Foundry (P) Ltd. Vs Elektro Flame Limited
Andhra Pradesh High Court · (2000) 1 CompLJ 192
Companies Act, 1956 — Section 433
High Courts13 Aug 1999
Food Inspector, Anantapur Vs G. Narasimha Murthy and another
Andhra Pradesh High Court · (1999) 5 ALD 301 : (1999) 2 ALD(Cri) 430 : (1999) 2 ALT(Cri) 179
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 4(3), 4(4)
High Courts13 Aug 1999
K.M.L.N. Mohana Rao Vs APSEB Hyderabad
Andhra Pradesh High Court · (2000) 1 ALD 69
Constitution of India, 1950 — Article 226
High Courts12 Aug 1999
Puchakayala Venkateswarlu Vs M. Laxminarasaiah and another
Andhra Pradesh High Court · (1999) 6 ALD 106 : (1999) 2 ALD(Cri) 533 : (2000) 1 ALT(Cri) 33
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Aug 1999
State of A.P. and another Vs Yalla Appalanaidu and others
Andhra Pradesh High Court · (1999) 5 ALD 121 : (1999) 5 ALT 260
Limitation Act, 1963 — Section 5
High Courts12 Aug 1999
Malla Bhaskara Rao and others Vs Konchada Ananda Rao
Andhra Pradesh High Court · (1999) 5 ALD 113 : (1999) 5 ALT 236 : (1999) 3 APLJ 26
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts12 Aug 1999
Shaik Hussain Saheb Vs Women and Child Welfare Officer, Service Home, Nelore and others
Andhra Pradesh High Court · (1999) 6 ALD 82 : (1999) 5 ALT 779
High Courts12 Aug 1999Allowed
T. Vykunta Rao Vs Commissioner of Endowments and Others
Andhra Pradesh High Court · (1999) 5 ALT 37
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 31(5)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 155(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 39, 41, 43, 48(2)
High Courts12 Aug 1999
N.T.R. University of Health Sciences, Vijayawada Vs Nisha A. Shenai and others
Andhra Pradesh High Court · (1999) 5 ALD 512
Indian Medical Council Act, 1956 — Section 33
High Courts12 Aug 1999
Khaja Fiauddin Vs Joint Collector
Andhra Pradesh High Court · (1999) 5 ALD 592 : (1999) 6 ALT 751
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 10(1), 10(2)(b), 9Andhra Pradesh Entertainment Tax Act, 1939 — Section 14Cinematograph Act, 1918 — Section 7