High Courts12 Aug 1999
Mohd. Moinuddin Hussain Vs Income Tax, Officer, Hyd.
Andhra Pradesh High Court · (2000) 3 ALD 160 : (1999) 6 ALT 756 : (1999) 240 ITR 220
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,201 judgments · page 1,123 of 1,761
High Courts11 Aug 1999
New India Assurance Company Limited, Mahaboobnagar Vs Kistamma and others
Andhra Pradesh High Court · (2001) ACJ 516 : (1999) 6 ALD 712 : (1999) 6 ALT 796
Employees State Insurance (Amendment) Act, 1966 — Section 51Motor Vehicles Act, 1939 — Section 95
High Courts11 Aug 1999
Malla Appa Rao Vs Commissioner of Income Tax and Others
Andhra Pradesh High Court · (2000) 162 CTR 474 : (2000) 244 ITR 281
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220(2)
High Courts11 Aug 1999Dismissed
Deputy Secretary, Ministry of Home Affairs Vs Annaluru Narasimha Rao and Others
Andhra Pradesh High Court · (2000) 1 ALT 656
Limitation Act, 1963 — Section 5
High Courts11 Aug 1999
MALLA APPA RAO Vs COMMISSIONER OF Income Tax
Andhra Pradesh High Court · (1999) 107 TAXMAN 91
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220
High Courts11 Aug 1999
Purushotham Das and others Vs State of A.P. and others
Andhra Pradesh High Court · (1999) 6 ALD 285 : (1999) 2 ALD(Cri) 727 : (1999) 2 ALT(Cri) 400 : (1999) CriLJ 4817
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(I), 29, 41, 42, 43
High Courts11 Aug 1999
Shaik Subhani @ Bombay Subhani and another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 5 ALD 284 : (1999) 2 ALD(Cri) 393 : (1999) 2 ALT(Cri) 208 : (2000) CriLJ 321
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Aug 1999Partly Allowed
Puvvada Puniaha and Sons Vs Deputy Commercial Tax Officer, (Intelligence)
Andhra Pradesh High Court · (1999) 08 AP CK 0057
Andhra Pradesh General Sales Tax Act, 1957 — Section 30(1), 32, 32(1)
High Courts11 Aug 1999
Mohd. Zaheer Ahmed Vs Depot Manager, APSRTC and others
Andhra Pradesh High Court · (1999) 5 ALD 716 : (1999) 5 ALD 46 : (2000) 2 ALT 400
Constitution of India, 1950 — Article 16(2)
High Courts11 Aug 1999
Syed Riyazuddin Vs A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2000) 1 ALT 658
High Courts11 Aug 1999
Government of Andhra Pradesh and another Vs Syed Akbar
Andhra Pradesh High Court · (1999) 5 ALD 391 : (1999) 5 ALT 202
Hyderabad Land Acquisition Act, 1309 — Section 3Land Acquisition Act, 1894 — Section 16, 18, 4, 5, 6
High Courts11 Aug 1999
V.V.B. Satyanarayana Vs Indian Oil Corporation Ltd., Mumbai and others
Andhra Pradesh High Court · (1999) 5 ALD 455
Constitution of India, 1950 — Article 14, 226
High Courts11 Aug 1999
NCL Industries Ltd., Hyd. and another Vs M.S. Raju and another
Andhra Pradesh High Court · (1999) 5 ALD 318 : (1999) 5 ALT 434 : (1999) 3 CivCC 541
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 43 Rule 1, 115
High Courts11 Aug 1999
Are Gangadhar Vs Zilla Praja Parishad, Karimangar and others
Andhra Pradesh High Court · (1999) 5 ALD 585 : (1999) 5 ALT 516
Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3)Constitution of India, 1950 — Article 14, 19, 21
High Courts10 Aug 1999
S. Kesireddy Vs Managing Director, A.P. State Ware-Housing Corporation, Hyd.
Andhra Pradesh High Court · (1999) 5 ALD 100 : (1999) 4 ALT 621
Andhra Pradesh State Warehousing Corporation Employees Regulations, 1965 — Regulation 11Constitution of India, 1950 — Article 217
High Courts10 Aug 1999
Basvani Bhogeswara Rao Vs Deputy Registrar of Co-operative Societies, Chilakalapudi, Krishna District and others
Andhra Pradesh High Court · (1999) 5 ALD 550
Andhra Pradesh Panchayat Raj Act, 1994 — Section 150, 151
High Courts10 Aug 1999
Vasavi Solvents, Guntakal Vs Director of A.P. Agricultural Market Committee Hyderabad and another
Andhra Pradesh High Court · (1999) 5 ALD 63 : (1999) 4 ALT 605 : (1999) 2 APLJ 292
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 7(2)Constitution of India, 1950 — Article 226
High Courts09 Aug 1999
Chinthala Ajay Reddy Vs Chinthala Venkata Krishna Reddy and others
Andhra Pradesh High Court · (1999) 5 ALD 595 : (2000) 2 ALT 402 : (2000) 2 CivCC 148
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4
High Courts09 Aug 1999
Robba Ramanna Dora Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 5 ALD 290 : (1999) 2 ALD(Cri) 387 : (1999) 5 ALT 128 : (1999) 2 ALT(Cri) 192 : (2000) CriLJ 118
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1999
Anitha Mary John and others Vs Govt. of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 5 ALD 712 : (1999) 5 ALT 245