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Andhra Pradesh High Court judgments

35,204 judgments · page 1,118 of 1,761

High Courts01 Sept 1999

Md. Saleem and others Vs R. Ramarao

Andhra Pradesh High Court · (1999) 6 ALD 387 : (1999) 5 ALT 578

Constitution of India, 1950 — Article 14Engineering Examinations Rules — Rule 66University Grants Commission Act, 1956 — Section 12(4), 24, 25, 26(1), 28
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High Courts01 Sept 1999

Andhra Bank, Nuzvid Vs Atluri Sesharao and others

Andhra Pradesh High Court · (1999) 6 ALD 328 : (1999) 6 ALT 667 : (2001) 103 CompCas 843

Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Constitution of India, 1950 — Article 12, 226
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High Courts01 Sept 1999

K.V. Subramanyam Vs K. Madhavi

Andhra Pradesh High Court · (1999) 6 ALD 641 : (1999) 6 ALT 47 : (2000) 1 CivCC 424

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2(2)
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High Courts31 Aug 1999

Hussain Begum and others Vs Madu Ranga Rao and others

Andhra Pradesh High Court · (2000) 2 ALD 30 : (2000) 1 ALT 568 : (2000) 3 CivCC 367

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 14, Order 41 Rule 22Limitation Act, 1963 — Article 65, 27Registration Act, 1908 — Section 49
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High Courts31 Aug 1999

Iqbal Begum Vs Chote Miyan

Andhra Pradesh High Court · (1999) 6 ALD 217 : (1999) 6 ALT 128

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 9 Rule 13, 104, 151Government of India Act, 1915 — Section 107, 108
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