High Courts15 Sept 1999
United India Insurance Company Limited Vs T. Subrahmanyam Reddy and others
Andhra Pradesh High Court · (1999) 6 ALD 755 : (1999) 3 APLJ 324
Motor Vehicles Act, 1988 — Section 170
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,117 of 1,762
High Courts14 Sept 1999
New India Assurance Co., Ltd Vs Vanapalli Suribabu and others
Andhra Pradesh High Court · (2001) ACJ 1250 : (1999) 6 ALD 434
Motor Vehicles Act, 1939 — Section 84, 96(2)
High Courts14 Sept 1999
R. Eswar Reddy Civil and Electrical Contractor Vs Chief Engineer (Transmission), A.P. TRANSCO, Hyderabad
Andhra Pradesh High Court · (1999) 5 ALD 582
High Courts14 Sept 1999
B.K. Parthasarathi Vs Government of A.P. and others
Andhra Pradesh High Court · AIR 2000 AP 156 : (2000) 1 ALD 199 : (1999) 5 ALT 715
Andhra Pradesh Panchayat Raj Act, 1994 — Section 177, 179, 19(3)Constitution of India, 1950 — Article 14, 19, 21
High Courts14 Sept 1999
Chivukula Ranjith kumar and others Vs Santhilal Nemichand and another
Andhra Pradesh High Court · AIR 2000 AP 113 : (1999) 6 ALT 481 : (2000) 1 CivCC 191
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 93, 151, 47
High Courts13 Sept 1999
M. Bucha Reddy Vs V. Bhagyamma and others
Andhra Pradesh High Court · (1999) 6 ALD 581 : (1999) 6 ALT 66
Andhra Pradesh Education Act, 1982 — Section 2(12), 89
High Courts13 Sept 1999
Manthani Kittamma Vs Tippireddy Veera Reddy and others
Andhra Pradesh High Court · (2001) ACJ 2030 : (1999) 6 ALD 738 : (1999) 3 APLJ 506
Motor Vehicles Act, 1988 — Section 168
High Courts10 Sept 1999
Dantham Chinna Chengachari Vs Dantham Pedda Chengachari and Another
Andhra Pradesh High Court · (1999) 5 ALT 384
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts10 Sept 1999
Yaturi Constructions Limited Vs Commissioner of Tenders, BRKR Bhavan, Hyderabad and others
Andhra Pradesh High Court · (1999) 5 ALD 559 : (1999) 5 ALT 393
Constitution of India, 1950 — Article 226
High Courts10 Sept 1999
Sri Laxmi Cloth Stores, Vijayawada Krishna Dist. Vs Ratna and Co., Machilipatnam
Andhra Pradesh High Court · (1999) 6 ALD 230 : (1999) 6 ALT 681 : (2000) 1 CivCC 273 : (2000) 2 RCR(Civil) 329
Partnership Act, 1932 — Section 69(2)
High Courts10 Sept 1999
G. Gruhalakshmi Vs Director of Sugar Special Commissioner of Sugar, Hyd. and another
Andhra Pradesh High Court · (2000) 3 ALD 22 : (2000) 3 ALT 485
Constitution of India, 1950 — Article 12, 14, 16, 21
High Courts10 Sept 1999
Y. Chandraiah Vs Union of India and others
Andhra Pradesh High Court · (1999) 6 ALD 89
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320(8)
High Courts10 Sept 1999
S. Shivaraj Reddy Vs Engineer-in-Chief, (R and B) Administration and Externally, Hyderabad and another
Andhra Pradesh High Court · (1999) 6 ALD 42 : (1999) 6 ALT 517
Constitution of India, 1950 — Article 14, 19(1)
High Courts10 Sept 1999
A. Anand Rao Vs Union of India and others
Andhra Pradesh High Court · (1999) 6 ALD 118 : (1999) 5 ALT 783
Arbitration and Conciliation Act, 1996 — Section 11, 20
High Courts10 Sept 1999
Sri Laxmiganapathi Enterprises Vs Commercial Tax Officer, Nalgonda and others
Andhra Pradesh High Court · (1999) 6 ALD 529 : (1999) 3 AnWR 385
Andhra Pradesh General Sales Tax Act, 1957 — Section 42, 6Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6(1)Central Sales Tax Act, 1956 — Section 8
High Courts10 Sept 1999Dismissed
Pogiri Jagannadharao Vs Gorla Venkatinaidu and Others
Andhra Pradesh High Court · (2000) 1 CivCC 634
High Courts10 Sept 1999
M.A. Qayyum Vs APSRTC, Musheerabad, Hyd. and another
Andhra Pradesh High Court · (2000) 1 ALT 643
Industrial Disputes Act, 1947 — Section 11A
High Courts09 Sept 1999
M.C. Chinna Nagamma Vs M.C. Giddamma and another
Andhra Pradesh High Court · (1999) 6 ALD 535
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 6
High Courts09 Sept 1999
D. Manga @ Mangamma Vs D. Venkata Ramana
Andhra Pradesh High Court · (1999) 6 ALT 141 : (2000) 1 CivCC 130 : (2000) 1 DMC 663 : (2000) 1 RCR(Civil) 669
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts09 Sept 1999
Sonthi Babu Rao and others Vs S. Sivananda Rao and another
Andhra Pradesh High Court · (2000) 1 ALD 152 : (2000) 1 ALT 660 : (2000) 2 CivCC 506
Transfer of Property Act, 1882 — Section 54, 55