High Courts22 Sept 1999
Dr. V. Sudheer Reddy Vs Acharya N.G. Ranga Agricultural University, Hyderabad
Andhra Pradesh High Court · (1999) 6 ALD 349 : (1999) 2 ALD(Cri) 618 : (2000) 1 AnWR 19
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,115 of 1,762
High Courts22 Sept 1999
Vanka Siva Kumar @ Siva Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 5 ALD 757 : (1999) 2 ALD(Cri) 614 : (1999) 5 ALT 299 : (1999) 2 ALT(Cri) 246 : (2000) CriLJ 687
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 148, 149, 302, 324
High Courts22 Sept 1999
Divisional Manager, Oriental Insurance Company Limited, Gunutur Vs Kotta Papaiah and another
Andhra Pradesh High Court · (2000) 2 ACC 315 : (1999) 6 ALD 705 : (1999) 6 ALT 524
Workmens Compensation Act, 1923 — Section 4
High Courts21 Sept 1999
Vennupusa Koti Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 6 ALD 277 : (1999) 2 ALD(Cri) 718 : (1999) 3 APLJ 399
Criminal Procedure Code, 1973 (CrPC) — Section 156, 210(1), 210(2), 397, 401Penal Code, 1860 (IPC) — Section 120
High Courts21 Sept 1999
Mandal Revenue Officer, Metpalli Vs Surkanti Gangaram (dead) by his LRs.
Andhra Pradesh High Court · (1999) 6 ALD 297 : (1999) 6 ALT 671 : (1999) 3 APLJ 412
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 110, 2, 96Land Acquisition Act, 1894 — Section 18, 2(14), 2(2), 2(9), 22
High Courts21 Sept 1999
A. Krishna Reddy Vs State and another
Andhra Pradesh High Court · (1999) 6 ALD 279 : (1999) 2 ALD(Cri) 720
Criminal Procedure Code, 1973 (CrPC) — Section 206(2), 236(1), 260, 262(2), 263Essential Commodities Act, 1955 — Section 12
High Courts21 Sept 1999
A.P.S.R.T.C. Vs Jaweed Farooqui and Another
Andhra Pradesh High Court · (2000) 3 ALT 444 : (2000) 1 APLJ 260
Motor Vehicles Act, 1988 — Section 166
High Courts21 Sept 1999
Savani Transport Limited Vs Alapati Pramila Rani and others
Andhra Pradesh High Court · (2001) 1 ACC 353 : (2001) ACJ 1212 : (2000) 2 ALD 402
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 165, 175Workmens Compensation Act, 1923 — Section 3, 92
High Courts21 Sept 1999
Saptagiri Auto Investments Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2000) 1 ALD 306
Civil Procedure Code, 1908 (CPC) — Section 80, 9Essential Commodities Act, 1955 — Section 6
High Courts21 Sept 1999
Telugu Desam Party and another Vs Election Commission of India, New Delhi and others
Andhra Pradesh High Court · (2000) 3 ALD 45 : (1999) 5 ALT 679
Constitution of India, 1950 — Article 14, 226, 324Representation of the People Act, 1951 — Section 100, 58
High Courts21 Sept 1999
A. Durga Vs Commissioner of Collegiate Education, Andhra Pradesh, Hyderabad and others
Andhra Pradesh High Court · (1999) 6 ALD 109 : (1999) 6 ALT 449
Andhra Pradesh Education Act, 1982 — Section 89(1)Constitution of India, 1950 — Article 226
High Courts21 Sept 1999
COMMISSIONER OF Income Tax Vs HYDERABAD BOTTLING CO. (P.) LTD.
Andhra Pradesh High Court · (2000) 111 TAXMAN 129
Income Tax Act, 1961 — Section 256, 37
High Courts21 Sept 1999
Konala Maniyya Vs K. Sambasivarao and others
Andhra Pradesh High Court · (2001) ACJ 112 : (1999) 6 ALD 703 : (1999) 6 ALT 663
Limitation Act, 1963 — Section 14Motor Vehicles Act, 1988 — Section 165
High Courts21 Sept 1999
ITC Bhadrachalam Paperboards Ltd. Vs APSEB, Hyderabad and others
Andhra Pradesh High Court · AIR 2000 AP 47 : (1999) 6 ALD 684
Electricity (Supply) Act, 1948 — Section 49
High Courts21 Sept 1999
P.P. Raj and another Vs Sri Rama Finance Corporation and others
Andhra Pradesh High Court · (1999) 6 ALD 690 : (1999) 6 ALT 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 58, Order 38 Rule 11, Order 38 Rule 7, Order 38 Rule 8Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 137, 98, 2
High Courts21 Sept 1999
D.R. Adison Vs D. Rajeswari John and others
Andhra Pradesh High Court · (1999) 6 ALD 700
Constitution of India, 1950 — Article 30(1)
High Courts21 Sept 1999
Commissioner of Income Tax Vs Hyderabad Bottling Co. P. Ltd.
Andhra Pradesh High Court · (2000) 162 CTR 391 : (2000) 243 ITR 476
Income Tax Act, 1961 — Section 37(3A), 37(3D)
High Courts20 Sept 1999
State Bank of India, Jeedimetla Vs Ind. Bank Merchant Banking Services Limited and others
Andhra Pradesh High Court · (1999) 6 ALD 734 : (1999) 6 ALT 426
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8, Order 39 Rule 10, 151
High Courts20 Sept 1999
Vasantha Rao and others Vs L. Jagannath Singh
Andhra Pradesh High Court · (1999) 6 ALD 648 : (1999) 6 ALT 526 : (1999) 3 APLJ 276
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Sept 1999
Sangeetam Venkata Reddy Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1999) 5 ALT 694
Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 — Section 18, 18(3), 2Constitution of India, 1950 — Article 226