COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 1,114 of 1,762

High Courts28 Sept 1999

Project Manager, Singareni Coolieries Co., Ltd., Adilabad Vs Presiding Officer, Industrial Tribunal-1, Hyd. and another

Andhra Pradesh High Court · (1999) 6 ALD 575 : (1999) 6 ALT 499

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)Mines Act, 1952 — Section 2(1)

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High Courts27 Sept 1999

Kola Mahalaxmi Vs Agent to Government, Khammam and others

Andhra Pradesh High Court · (1999) 6 ALD 718 : (1999) 6 ALT 174

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3Andhra Pradesh Scheduled Areas Land Transfer Rules, 1969 — Rule 8(1)Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 50B

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High Courts27 Sept 1999

Ferro Alloys Corporation Ltd., Vizianagaram Vs Government of A.P. and another

Andhra Pradesh High Court · (1999) 6 ALD 550

Andhra Pradesh Factories Rules, 1950 — Rule 65, 70Constitution of India, 1950 — Article 19(1), 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 2(1), 4

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High Courts27 Sept 1999

APSRTC Vs Secretary to Govt. Transport Dept., and others

Andhra Pradesh High Court · (1999) 6 ALD 289 : (1999) 6 ALT 558

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)Motor Vehicles Act, 1988 — Section 100(3), 104, 66, 70, 71

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High Courts27 Sept 1999

Sri Satya Winery and Distillery (P) Ltd., Hyd. Vs State of A.P.

Andhra Pradesh High Court · (1999) 6 ALD 578

Andhra Pradesh Distillery Rules, 1970 — Rule 76, 79Andhra Pradesh General Sales Tax Act, 1957 — Section 20

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High Courts27 Sept 1999

Kavali Hanumanna Vs Huzurappa and others

Andhra Pradesh High Court · (1999) 6 ALD 815 : (1999) 6 ALT 626 : (2000) 1 CivCC 201

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 126

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High Courts27 Sept 1999

T. Kesava Chandra Gupta and others Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2000) 1 ALD 45 : (2000) 1 ALT 765

Andhra Pradesh Panchayat Raj Act, 1994 — Section 119, 120, 127, 268Rice Milling Industry (Regulation) Act, 1958 — Section 2, 22, 24, 4, 5

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High Courts27 Sept 1999

M. Vishnuvardhana Reddy Vs Saya Nagappa

Andhra Pradesh High Court · (1999) 6 ALD 798 : (1999) 3 APLJ 500

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 64, 100, 11

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High Courts27 Sept 1999

V. Rama Krishna Vs Andhra Bank, Hyd. and others

Andhra Pradesh High Court · (2000) 1 ALD 16

Andhra Bank (Officers) Service Regulations (Amendment), 1992 — Regulation 17Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), 9Constitution of India, 1950 — Article 14, 15, 16, 311

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High Courts25 Sept 1999

Vardhaneedi Pondu Venkatachala Prabhakar and others Vs Bunga Santhi Kumari and others

Andhra Pradesh High Court · (2000) 1 ALD 91

Motor Vehicles Act, 1988 — Section 147

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High Courts24 Sept 1999

Kurakula Sanyasi and others Vs Bhavisetty Sankara Rao

Andhra Pradesh High Court · (1999) 6 ALD 710 : (1999) 5 ALT 475 : (1999) 3 CivCC 237

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts24 Sept 1999

Penguin Textiles Ltd., Hyderabad Vs State of A.P.

Andhra Pradesh High Court · (1999) 6 ALD 517 : (1999) 6 ALT 72

Andhra Pradesh General Sales Tax Act, 1957 — Section 22(6), 23, 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1)Income Tax Act, 1922 — Section 30, 46

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High Courts24 Sept 1999

M.A. Rasheed and others Vs Commissioner for Co-operation, A.P., Hyd. and others

Andhra Pradesh High Court · (1999) 6 ALD 128 : (1999) 6 ALT 9

Constitution of India, 1950 — Article 137, 14, 16

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High Courts23 Sept 1999Allowed

M. Malla Reddy Vs T. Venkatrama Reddy and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 32 : (1999) 6 ALT 200 : (2000) CriLJ 1086

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204Penal Code, 1860 (IPC) — Section 499, 500, 501, 502

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High Courts23 Sept 1999