High Courts01 Oct 1999Allowed
Regional Director, ESI Corporation Vs Kohinoor Glass Factory (P) Ltd.
Andhra Pradesh High Court · (2000) 84 FLR 903 : (2000) 1 LLJ 1249
Employees State Insurance Act, 1948 — Section 2(22), 45A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,113 of 1,762
High Courts01 Oct 1999
Kotipally Murali Mukunda Rao Vs State of A.P. and another
Andhra Pradesh High Court · (1999) 6 ALD 586 : (1999) 6 ALT 223
Andhra Pradesh Public Employment (Regulation of Age of Superannuation) (Amendment) Act, 1998 — Section 3(1)Andhra Pradesh Revised Pension Rules, 1980 — Rule 44
High Courts01 Oct 1999
KCP Ltd., Ramakrishna Cements Vs State of A.P. and others
Andhra Pradesh High Court · (1999) 6 ALD 445 : (1999) 6 ALT 569
Constitution of India, 1950 — Article 215, 226, 227Contempt of Courts Act, 1971 — Section 2, 20Sea Customs Act, 1878 — Section 167(8), 3, 5
High Courts30 Sept 1999
M. Panduranga Rao Vs Cheema Singh, Executive Officer, Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · (1999) 6 ALT 57
Cantonments Act, 1924 — Section 256Contempt of Courts Act, 1971 — Section 12
High Courts30 Sept 1999Allowed
Kasu Krishna Reddy Vs Central Election Commission and Others
Andhra Pradesh High Court · (1999) 5 ALT 387
Constitution of India, 1950 — Article 226
High Courts30 Sept 1999
P. Bala Tripura Sundari Vs APSRTC and Another
Andhra Pradesh High Court · (2000) 2 ALT 5
High Courts30 Sept 1999
Kolasani Sivakumari and others Vs Kolasani Sambasiva Rao and others
Andhra Pradesh High Court · (2000) 1 ALD 750 : (2000) 1 ALT 601 : (2001) 1 DMC 75
Hindu Adoptions and Maintenance Act, 1956 — Section 23
High Courts30 Sept 1999
United India Insurance Co., Ltd., Guntur Vs S.K. Raheemunnisa and others
Andhra Pradesh High Court · (2000) 1 ACC 491 : (2002) ACJ 60 : (2000) 1 ALD 125 : (1999) 6 ALT 542
Motor Vehicles Act, 1988 — Section 147, 2(34)
High Courts30 Sept 1999
Govt. of A.P. Vs G. Rajendranath Gound and others
Andhra Pradesh High Court · (1999) 6 ALD 147 : (1999) 5 ALT 761
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 102, 2(15), 38, 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 142, 144, 15, 16, 17
High Courts29 Sept 1999
New India Assurance Co., Ltd., Chittoor Vs Gowneri Ganulamma and others
Andhra Pradesh High Court · (2000) 3 ALD 624 : (2000) 1 AnWR 430
Central Motor Vehicles Rules, 1989 — Rule 252Motor Vehicles Act, 1988 — Section 147
High Courts29 Sept 1999
Munukutla Satya Veereswara Sarma and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 2 ALD(Cri) 937 : (1999) 2 ALT(Cri) 481 : (2000) CriLJ 763
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Criminal Rules of Practice and Circular Orders, 1990 — Rule 20Penal Code, 1860 (IPC) — Section 498A
High Courts28 Sept 1999Dismissed
Raman-Teels (Tech) and Process Engineering Ltd. and Others Vs Howrah Industries and Others
Andhra Pradesh High Court · (1999) 2 ALD(Cri) 846 : (2000) 1 ALT(Cri) 148 : (2000) CriLJ 603
Criminal Procedure Code, 1973 (CrPC) — Section 415, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 417, 420
High Courts28 Sept 1999
Margadarsi Chit Funt Pvt. Ltd., Hyderabad Vs Government of Andhra Pradesh and another
Andhra Pradesh High Court · (1999) 5 ALD 718 : (1999) 5 ALT 548
Andhra Pradesh Chit Funds Act, 1971 — Section 10, 10), 12, 13(1), 14(1)Textiles Committee Act, 1963 — Section 2
High Courts28 Sept 1999
Mohd. Saleem Khan Vs Depot Manager of APSRTC, Banswada and others
Andhra Pradesh High Court · (2000) 5 ALD 165 : (2000) 2 ALT 613
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Sept 1999
K. Sitaram Vs Vice-Chancellor, S.V. University, Tirupati and another
Andhra Pradesh High Court · (1999) 6 ALD 596 : (1999) 6 ALT 474 : (2000) 2 APLJ 473
Constitution of India, 1950 — Article 226
High Courts28 Sept 1999
G.E. Peter Paul and others Vs T. Chandramouli and others
Andhra Pradesh High Court · (1999) 6 ALD 207
Benami Transactions (Prohibition) Act, 1988 — Section 3(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Trusts Act, 1882 — Section 82
High Courts28 Sept 1999
M.A. Abood Vs Presiding Officer, Labour Court, Warangal, and another
Andhra Pradesh High Court · (1999) 6 ALD 11 : (1999) 5 ALT 604
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 218, 28Industrial Disputes Act, 1947 — Section 11
High Courts28 Sept 1999
Bathula Pulla Reddy and others Vs State of A.P.
Andhra Pradesh High Court · (1999) 6 ALD 137 : (1999) 2 ALD(Cri) 789 : (1999) 5 ALT 422 : (2000) CriLJ 1515
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 148, 302
High Courts28 Sept 1999
N. Panduranga Rao Vs Central Bank of India, Hyd.
Andhra Pradesh High Court · (2000) 3 ALD 156 : (2000) 1 ALT 654
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 11, 4, 6, 7, 8Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 420
High Courts28 Sept 1999
APDDC Staff and Workers Union and others Vs Government of A.P. and others
Andhra Pradesh High Court · AIR 2000 AP 76 : (1999) 6 ALD 357
Companies Act, 1956 — Section 19Constitution of India, 1950 — Article 14, 226, 245