High Courts12 Oct 1999
Paper Clipping Vs SHO, Karimnagar (PS) and others
Andhra Pradesh High Court · AIR 2000 AP 217 : (2000) 1 ALD 14 : (1999) 5 ALT 654
Motor Vehicles Act, 1988 — Section 52
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,111 of 1,762
High Courts12 Oct 1999
Paper Clipping Vs S.H.O. and Others
Andhra Pradesh High Court · (2000) 1 ACC 543
Motor Vehicles Act, 1988 — Section 52
High Courts12 Oct 1999
Managing Director, APSRTC, Mushirabad, Hyd. Vs Om Prakash Agarwal and another
Andhra Pradesh High Court · (2001) ACJ 526 : (1999) 6 ALD 732 : (1999) 6 ALT 676
Motor Vehicles Act, 1988 — Section 168
High Courts12 Oct 1999
Sree Rama Medical and Surgical Agencies Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1999) 6 ALT 670 : (2000) 162 CTR 55 : (2000) 243 ITR 425 : (2003) 128 TAXMAN 288
Income Tax Act, 1961 — Section 158BA, 158BB, 158BG, 260A
High Courts11 Oct 1999
APSRTC, Mushirabad, Hyd. Vs Patan Shamshad Begum and others
Andhra Pradesh High Court · (2001) ACJ 1399 : (2000) 1 ALD 165 : (2000) 1 ALT 117
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 168, 173
High Courts11 Oct 1999
Warangal District Co-operative Central Bank Limited Vs District Consumers Forum, Warangal and another
Andhra Pradesh High Court · AIR 2000 AP 281 : (2000) 1 ALD 273 : (2000) 2 ALT 391 : (2000) 101 CompCas 24
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 11
High Courts11 Oct 1999
Sripada Lavanya Vs Head, Department of Business Management, Osmania University and another
Andhra Pradesh High Court · AIR 2000 AP 131 : (2000) 1 ALD 71 : (1999) 6 ALT 302
High Courts11 Oct 1999
Indian Bank, Madras Vs N. Munisankar and another
Andhra Pradesh High Court · AIR 2000 AP 280 : (2000) 3 ALD 701 : (2000) 2 ALT 601
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts10 Oct 1999
Y. Babji Vs T. Khadgadera Rao and others
Andhra Pradesh High Court · (2000) 1 ALD 29 : (2000) 1 ALT 1
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 192Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 90Motor Vehicles Act, 1988 — Section 18, 72, 80, 96
High Courts10 Oct 1999
Kesarapu Manikyalu Vs Venna Perumallayya (died) by LRs. and others
Andhra Pradesh High Court · (2000) 1 ALD 32
Evidence Act, 1872 — Section 68, 90
High Courts08 Oct 1999
Gunda Jagan Mohan Rao and another Vs Kanneti Krishnaiah and another
Andhra Pradesh High Court · (1999) 6 ALD 757 : (2000) 2 ALT 407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 58Limitation (Amendment) Act, 1999 — Section 97Limitation Act, 1963 — Section 5
High Courts08 Oct 1999Dismissed
Pallakonda Venkateshwarlu Vs Convenor, HCACET Admissions-1999, Osmania University, Koti-Womens'' College and Another
Andhra Pradesh High Court · (2000) 3 ALT 483
High Courts08 Oct 1999
Kanuru Basava Punnarao Vs Puttagunta Nageswara Rao
Andhra Pradesh High Court · (1999) 6 ALD 707 : (1999) 6 ALT 398 : (2000) 1 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Oct 1999
Someswara Cements and Chemicals Ltd. Vs Power Mak Industries and Another
Andhra Pradesh High Court · (2000) 1 CompLJ 173
High Courts07 Oct 1999Dismissed
Mandal Revenue Officer Vs S. Narayana Rao (died) per L.Rs.
Andhra Pradesh High Court · (2000) 1 ALT 700
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts07 Oct 1999
Raasi Cement Limited In re
Andhra Pradesh High Court · (2000) 1 ALD 65
Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 173, 391, 393, 394
High Courts07 Oct 1999
V.V. Yogananda Rao Vs Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad and others
Andhra Pradesh High Court · (2000) 4 ALD 347 : (1999) 6 ALT 221 : (2000) 86 FLR 697
High Courts07 Oct 1999
V. Sabitha Vs APSRTC, Hyderabad
Andhra Pradesh High Court · (1999) 6 ALD 429
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 60Road Transport Corporations Act, 1950 — Section 25
High Courts06 Oct 1999
Col. D.S. Raju Vs R.V. Narasimha Raju and others
Andhra Pradesh High Court · (2000) 1 ALD 509 : (2000) 1 ALT 207 : (2000) 2 LLJ 489
High Courts06 Oct 1999
New India Assurance Co. Ltd., Mahaboobnagar Vs P. Ramulu and another
Andhra Pradesh High Court · (2000) 1 ALD 523 : (2000) 2 AnWR 37
Workmens Compensation Act, 1923 — Section 4