High Courts28 Oct 1999
Vegi Jagadesh Kumar Vs V. Radhika
Andhra Pradesh High Court · (2000) 1 ALD 76 : (1999) 6 ALT 608 : (2000) 2 DMC 470
Hindu Marriage Act, 1955 — Section 10(1), 13(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,110 of 1,762
High Courts28 Oct 1999
Sudarsanam Venkatacharyulu and others Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 3 ALD 299 : (2000) 1 ALT 346
Land Acquisition Act, 1894 — Section 4(1), 5
High Courts27 Oct 1999
S. Basha Vs D.B. Indiramma
Andhra Pradesh High Court · (2000) 1 ALD 551
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 18, 2
High Courts26 Oct 1999
Donthi Narasimha Reddy Vs District Collector and another
Andhra Pradesh High Court · (2000) 2 ALD 446 : (2000) 2 ALD 440 : (2000) 4 ALT 486 : (2000) 1 AnWR 176
Constitution of India, 1950 — Article 226Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v)Environment (Protection) Rules, 1986 — Rule 5(4)
High Courts20 Oct 1999
Divisional Manager, APSRTC, Rajahmundry Vs Ch. Nagamani and others
Andhra Pradesh High Court · (2000) 1 ALD 37
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 282(2)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 171, 174, 179, 282(2)Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 100, 104, 69, 70, 71
High Courts17 Oct 1999
Sarran Industries (Cotton Seed Oil Industry) Vs Govt. of A.P. and others
Andhra Pradesh High Court · (1999) 6 ALD 486
Andhra Pradesh Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995 — Section 2Constitution of India, 1950 — Article 14, 166(2), 19, 300Urban Land (Ceiling and Regulation) Act, 1976 — Section 23
High Courts15 Oct 1999
Central Warehousing Corporation, Hyd. Vs Andhra Roller Flour Mills, Hyd.
Andhra Pradesh High Court · (2000) 1 ALD 115 : (2000) 2 ALT 397
Arbitration Act, 1940 — Section 34Transfer of Property Act, 1882 — Section 106
High Courts15 Oct 1999
Chadalavada Gopala Krishna Murthy Vs Union of India and another
Andhra Pradesh High Court · (2000) 1 ALD 469 : (2000) 1 ALT 125
Arbitration Act, 1940 — Section 17, 29Limitation Act, 1963 — Article 137
High Courts15 Oct 1999
Gali Krishna Murthy Vs General Manager, APSRTC, Musheerabad, Hyd.
Andhra Pradesh High Court · (2000) ACJ 955 : (2000) 1 ALD 558 : (2000) 2 ALT 249
Motor Vehicles Act, 1988 — Section 123(2), 168
High Courts15 Oct 1999Dismissed
Shaik Rasool Vs Rathi Mohan Rao
Andhra Pradesh High Court · (2000) 1 ALT 123
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10
High Courts15 Oct 1999Allowed
Sunkara Satyanarayana Vs State of Andhra Pradesh, Home Department and Others
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 117 : (1999) 6 ALT 249 : (2000) CriLJ 1297
Andhra Pradesh Police Standing Orders — Order 733, Order 734, Order 735, Order 736, Order 737Constitution of India, 1950 — Article 14, 19, 19(1), 21, 226Gaming Act, 1845 — Section 9(1)
High Courts14 Oct 1999
APSRTC, Khammam District and others Vs S. Satyanarayana Rao
Andhra Pradesh High Court · (2000) 2 ALD 627 : (1999) 6 ALT 118
Constitution of India, 1950 — Article 226
High Courts14 Oct 1999
Vasavi Fertilisers Vs Nagarjuna Fertilisers and Chemicals Ltd. and Another
Andhra Pradesh High Court · (1999) 2 ALD(Cri) 808 : (1999) 6 ALT 1 : (1999) 2 ALT(Cri) 362 : (2000) 1 CivCC 74 : (2002) 109 CompCas 291 : (2000) 1 RCR(Criminal) 130
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts13 Oct 1999
B. Sanjeev Kumar and others Vs Managing Director, APSRTC, Musheerabad, Hyd. and others
Andhra Pradesh High Court · (2000) 1 ALD 334 : (1999) 6 ALT 665 : (2000) 84 FLR 884
Constitution of India, 1950 — Article 16(2)
High Courts13 Oct 1999
K. Srinivasulu Vs APSRTC, Hyderabad and others
Andhra Pradesh High Court · (2000) 1 ALD 177 : (1999) 6 ALT 331
High Courts13 Oct 1999
N. Rama Raju Vs Tirumala Tirupathi Devasthanams and others
Andhra Pradesh High Court · (2000) 1 ALD 73 : (1999) 6 ALT 304 : (2000) 1 RCR(Civil) 744
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226
High Courts13 Oct 1999
V. Venkateswara Rao Vs Y. Nageswara Rao and others
Andhra Pradesh High Court · (1999) 6 ALD 602 : (1999) 6 ALT 715 : (2000) 2 RCR(Civil) 662
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Succession Act, 1925 — Section 63
High Courts13 Oct 1999
Tota Venkat Reddy and others Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 6 ALD 804 : (1999) 6 ALT 547
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 30, 31, 4(1)
High Courts12 Oct 1999
Vijaya Bagrodia and others Vs Global Steels Ltd. and others
Andhra Pradesh High Court · (1999) 6 ALD 514 : (1999) 6 ALT 193
Civil Procedure Code, 1908 (CPC) — Section 10, 24
High Courts12 Oct 1999
Managing Director, Andhra Pradesh State Road Transport Corporation Vs Om Prakash Agarwal and Another
Andhra Pradesh High Court · (2001) 2 ACC 401