High Courts02 Nov 1999
Veeravalli College of Law, Rajahmundry Vs Bar Council of India and others
Andhra Pradesh High Court · (2000) 2 ALD 487 : (2000) 2 ALT 94
Advocates Act, 1961 — Section 49Constitution of India, 1950 — Article 14, 30, 39
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,109 of 1,762
High Courts02 Nov 1999
A.C. Alexander Vs Director of School Education Hyderabad and others
Andhra Pradesh High Court · (2000) 1 ALD 234 : (1999) 6 ALT 135
High Courts02 Nov 1999
National Insurance Company Limited, Kakinanda Vs Illapu Seethamma and others
Andhra Pradesh High Court · (2000) 2 ACC 757 : (2001) ACJ 328 : (2000) 2 ALD 265 : (2000) 2 ALT 455
Motor Vehicles Act, 1988 — Section 149(2), 166, 173(2), 96(2)
High Courts02 Nov 1999
Dr. Y.S. Rajasekhara Reddy and others Vs His Excellency, the Government of A.P., Hyderabad and others
Andhra Pradesh High Court · (1999) 6 ALD 763 : (1999) 6 ALT 381
Constitution of India, 1950 — Article 112, 154, 161, 162, 174(2)Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19(1)
High Courts02 Nov 1999
G. Arjun Rao Vs Principal Secretary to Govt., MA and UD Dept., Govt. of A.P. and another
Andhra Pradesh High Court · (2000) 1 ALD 132 : (1999) 6 ALT 432
High Courts01 Nov 1999
ESI Corporation, Hyderabad Vs J.D. Electronics, Abids, Hyderabad
Andhra Pradesh High Court · (2000) 1 ALD 582 : (2000) 2 ALT 119 : (2000) 1 LLJ 1484
Employees State Insurance Act, 1948 — Section 85
High Courts01 Nov 1999
Appana Suribabu and others Vs Registrar of Co-operative Societies, E.G. Dist. and others
Andhra Pradesh High Court · (2000) 1 ALD 135 : (1999) 6 ALT 239
Reserve Bank of India Act, 1934 — Section 2
High Courts01 Nov 1999
KCP Ltd., Guntur Vs APSEB, Vidyut Soudha, Hyderabad and others
Andhra Pradesh High Court · (2000) 1 ALD 49
Constitution of India, 1950 — Article 14, 226Electricity (Supply) Act, 1948 — Section 18, 26, 49, 5, 59Electricity Act, 1910 — Section 2(1), 36(2)
High Courts01 Nov 1999
V.J. Dandekar Vs Meera Co-operative Housing Society Limited, Hyd.
Andhra Pradesh High Court · (2000) 1 ALD 499 : (2000) 1 ALT 751
High Courts30 Oct 1999
Jyothi Automobiles, Hyderabad and others Vs Khet Bai and another
Andhra Pradesh High Court · (2000) 1 ALD 627
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 11, 12, 14, 8
High Courts30 Oct 1999
B. Adinarayana Murthy Vs Collector Ananthapur Dist. and another
Andhra Pradesh High Court · (2000) 1 ALD 168 : (1999) 6 ALT 322
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4(1), 41Constitution of India, 1950 — Article 226
High Courts30 Oct 1999
Kosuru Kalinga Maharaju Vs Kosuru Kaikamma
Andhra Pradesh High Court · (1999) 6 ALD 789 : (2000) 2 ALT 409 : (2000) 2 CivCC 68
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14
High Courts30 Oct 1999
G. Satish Kumar Vs Convenor, ECET (FDH-99), JNTUC College and another
Andhra Pradesh High Court · (2000) 1 ALD 413 : (2000) 2 ALT 256
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3Constitution of India, 1950 — Article 14Engineering Common Entrance Test Rules — Regulation 4.4
High Courts29 Oct 1999
Gollu Bhavani Sankar Vs Bhogavalli Rajeswara Rao and another
Andhra Pradesh High Court · (1999) 6 ALD 714 : (1999) 6 ALT 374
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts29 Oct 1999
Indian Bank, Sec''bad Vs Boorugu Nagaiah Rajanna and others
Andhra Pradesh High Court · AIR 2000 AP 289 : (2000) 2 ALD 548 : (2000) 2 ALT 490
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33Negotiable Instruments Act, 1881 (NI) — Section 30, 31, 73, 90, 92Railways Act, 1980 — Section 78
High Courts29 Oct 1999
Montari Industries Ltd., New Delhi Vs Sri Tirumala Venkateswara Agencies, Bhimavaram and others
Andhra Pradesh High Court · (2000) 1 ALD 504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 1, Order 30 Rule 2, Order 30 Rule 4, 86Partnership Act, 1932 — Section 4Stamp Act, 1899 — Section 36
High Courts29 Oct 1999
B. Pratap Reddy Vs Regional Transport Officer, Cuddapah
Andhra Pradesh High Court · (2000) 1 ALD 147 : (1999) 6 ALT 404
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3, 9
High Courts29 Oct 1999
Gannamani Anasuya and others Vs Parvatini Amarendra Chowdry and others
Andhra Pradesh High Court · (2000) 1 ALD 533
Limitation Act, 1963 — Article 109, 113, 120, 62, 18Transfer of Property Act, 1882 — Section 45
High Courts28 Oct 1999Allowed
V. Adinarayana and Another Vs State of A.P.
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 59 : (2000) CriLJ 1182
Penal Code, 1860 (IPC) — Section 107, 109, 300, 306
High Courts28 Oct 1999
Ramgopal Commercial Corporation Vs Gandubilli Venkata Ramana Murthy and others
Andhra Pradesh High Court · (2000) 1 ALD 615 : (2000) 1 ALT 769
Limitation Act, 1963 — Article 113, 37, 75