High Courts07 Sept 1999
Loya Padmaja @ Venkateswaramma Vs Loya Veera Venkata Govindarajulu
Andhra Pradesh High Court · AIR 2000 AP 284 : (1999) 6 ALD 413
Hindu Marriage Act, 1955 — Section 11, 29, 4, 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,119 of 1,762
High Courts06 Sept 1999
Marisetty Ramesh Vs Perla Subba Rao and another
Andhra Pradesh High Court · (1999) 6 ALD 330 : (1999) 6 ALT 806
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Sept 1999
Kadambala Gopala Krishna Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 5 ALD 767 : (1999) 2 ALD(Cri) 520 : (1999) 2 ALT(Cri) 334 : (2000) CriLJ 797
High Courts06 Sept 1999
Gummidi China Peddapuram @ Manniyya Vs State
Andhra Pradesh High Court · (1999) 5 ALD 530 : (1999) 2 ALD(Cri) 634 : (1999) 5 ALT 163
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Sept 1999
Divisional Manager, APSRTC, Eluru Vs State Transport Appellate Tribunal and others
Andhra Pradesh High Court · (1999) 6 ALD 661
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)Motor Vehicles Act, 1939 — Section 47(3), 57(8)Motor Vehicles Act, 1988 — Section 104, 80(3), 98
High Courts06 Sept 1999
Velpula Pullaiah Vs Govt. of A.P. and others
Andhra Pradesh High Court · (1999) 5 ALD 640 : (2000) 1 ALT(Cri) 182
Andhra Pradesh Prevention of Anti Social and Hazardous Activities Act, 1980 — Section 3(3), 6Constitution of India, 1950 — Article 14, 21
High Courts06 Sept 1999Allowed
Eluri Marthamma Vs Divisional Railway Manager, S.C. Railway, Vijayawada Division and Others
Andhra Pradesh High Court · (2000) 1 ALT 183
High Courts06 Sept 1999Allowed
Hindustan Steel Works Construction Ltd. Employees Union Vs Hindustan Steel Works Construction Ltd. and Another
Andhra Pradesh High Court · (1999) 5 ALT 251 : (2001) 3 LLJ 192
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 9A
High Courts06 Sept 1999
Returning Officer-cum-Project Officer, Khammam and another Vs Vooka Abbaiah
Andhra Pradesh High Court · (1999) 6 ALD 643 : (1999) 6 ALT 94
Representation of the People Act, 1951 — Section 100, 29, 30, 33
High Courts03 Sept 1999
Divisional Forest Officer, Jannaram, Adilabad Dist. Vs Ailal Sathaiah @ Satyanarayana
Andhra Pradesh High Court · (1999) 6 ALD 1
Andhra Pradesh Forest Act, 1967 — Section 20, 29, 44, 59(2)Andhra Pradesh Forest Offences (Compounding and Prosecution) Rules, 1969 — Rule 5, 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts03 Sept 1999
Jakkamudi Madhusudhana Rao and another Vs Asst. Commercial Tax Officer, Ganapavaram, Guntur Dist. and another
Andhra Pradesh High Court · (1999) 5 ALD 751 : (1999) 2 ALD(Cri) 518 : (1999) 2 ALD(Cri) 51 : (2000) 118 STC 501
Andhra Pradesh General Sales Tax Act, 1957 — Section 30(1)Central Sales Tax Act, 1956 — Section 11
High Courts03 Sept 1999Allowed
Gangaraju Venkata Rama Raju Vs Commissioner of Survey, Settlement and Land Records and Others
Andhra Pradesh High Court · (2000) 1 ALT 781
Constitution of India, 1950 — Article 226
High Courts03 Sept 1999
Mohd. Khaja Vs C. Nand Kumar and others
Andhra Pradesh High Court · (1999) 6 ALD 709 : (1999) 3 APLJ 301
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts03 Sept 1999Dismissed
Deccan Enterprises (P) Ltd. Vs Deccan Syntex Ltd.
Andhra Pradesh High Court · (2000) 1 CompLJ 189
Companies Act, 1956 — Section 433
High Courts01 Sept 1999
Pogiri Jagannadha Rao Vs Gorla Venkatinaidu and others
Andhra Pradesh High Court · (1999) 6 ALD 778 : (1999) 6 ALT 212
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Sept 1999
Andhra Pradesh Chemicals and Minerals, Public Limited Company and others Vs State Bank of India and others
Andhra Pradesh High Court · AIR 2000 AP 18 : (1999) 6 ALD 544
Limitation Act, 1963 — Section 5
High Courts01 Sept 1999
Varun Motors Pvt. Ltd. Vs Maheswari Plaza Resorts Pvt. Ltd. and others
Andhra Pradesh High Court · (1999) 6 ALD 47 : (1999) 3 APLJ 156
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 16 Rule 6, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 114
High Courts01 Sept 1999
Md. Saleem and others Vs R. Ramarao
Andhra Pradesh High Court · (1999) 6 ALD 387 : (1999) 5 ALT 578
Constitution of India, 1950 — Article 14Engineering Examinations Rules — Rule 66University Grants Commission Act, 1956 — Section 12(4), 24, 25, 26(1), 28
High Courts01 Sept 1999
Sk. Shakya Vs Director of Personnel Airmen, Air Headquarters, New Delhi and others
Andhra Pradesh High Court · (1999) 5 ALD 468 : (1999) 5 ALT 132
High Courts01 Sept 1999
Sri. Venkateswara Inland Fisheries Co-operative Society Vs Assistant Director of Fisheries-cum-Deputy Registrar of Co-operative Society, Vizianagaram and others
Andhra Pradesh High Court · (2000) 3 ALD 642 : (2000) 3 ALT 459