COURT ARCHIVE

Andhra Pradesh High Court judgments, 2026

987 judgments · page 47 of 50

High Courts13 Mar 2026Dismissed

APSRTC., Musheerabad, HYD.,, Rep. By Its Managing Director Cum Vice Chairman, Musheerabad, Hyderabad Vs P Jyothi Chittoor DT And 4 Others

Andhra Pradesh High Court · (2026) 03 AP CK 0363

Motor Vehicles Act, 1988 - Section 173Code Of Civil Procedure, 1908 - Section 34Code Of Civil Procedure, 1908 - Order 41 Rule 16, Order 41 Rule 17, Order 41 Rule 18, Order 41 Rule 19, Order 41 Rule 20, Order 41 Rule 21

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High Courts13 Mar 2026Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Golla Gummakonda Jayaramudu 2 Ots

Andhra Pradesh High Court · (2026) 03 AP CK 0362

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High Courts13 Mar 2026Disposed Of

Gudipoodi Balakrishna Vs Union Of India And Others

Andhra Pradesh High Court · (2026) 03 AP CK 0361

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High Courts13 Mar 2026Allowed

Shaik Nagoor, S/O. Sk. Mastan Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0360

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High Courts13 Mar 2026Allowed

Kondapalli Subba Rao Vs Pothina Srinivasa Rao & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0359

Code Of Criminal Procedure, 1973 - Section 397, 401Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138, 142

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High Courts11 Mar 2026Allowed

Shaik Baji And Others Vs State Of Ap And Others

Andhra Pradesh High Court · (2026) 03 AP CK 0366

Code Of Criminal Procedure, 1973 - Section 161, 212, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 498A

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High Courts11 Mar 2026Disposed Of

Anantha Lakshmi Durga, W/O. Anantha Satya Udhiaya Bhaskai- Rao Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0365

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code Of Criminal Procedure, 1973 - Section 173(8)Indian Penal Code, 1860 - Section 114, 201, 302, 506

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High Courts10 Mar 2026Disposed Of

N. Audilakshmamma Vs Dist Judge Chittoor Dist Another, Chittoor, Chittoor District & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0358

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High Courts10 Mar 2026Allowed/ Dismissed

Kingcrown Shipping And Trading Vs M V Usuki, A Motor Vessel Flying The Flag Of Cyprus & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0357

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High Courts07 Mar 2026Dismissed

Chennuru Krishna Reddy, S/O. Subbarami Reddy Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0354

Indian Easements Act, 1882 - Section 15Constitution Of India, 1950 - Article 226

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High Courts07 Mar 2026

M/S. Sri Sreenivasa Marbles And Granites Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0353

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High Courts07 Mar 2026Dismissed

Sudha Prathima & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0352

Code Of Criminal Procedure, 1973 - Section 482

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High Courts06 Mar 2026Dismissed

M.Vijay Bhaskara Reddy, S/O Janardhan Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0349

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 61(2), 274, 275, 299, 316(5), 318(3), 318(4), 336(3), 340(2)Food Safety And Standards Act, 2006 - Section 51, 59

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High Courts02 Mar 2026Disposed Of