COURT ARCHIVE

Andhra Pradesh High Court judgments, 2026

987 judgments · page 46 of 50

High Courts20 Apr 2026Disposed Of

G Hari Krishna, S/O. G. Gopala Naidu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0587

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Andhra Pradesh Forest Act, 1967 - Section 20(1)(c)(ii)(v)(vi)(vii)(ix)(x), 52(d), 62A(3)Forest Conservation Act, 1980 - Section 2

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High Courts17 Apr 2026Disposed Of

Minerals Rep By Its Proprietor Vramesh & Ors Vs Viswa Jyothi Exim Alias Logistic Private Limited & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0596

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442

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High Courts17 Apr 2026Allowed

Dadam Aruna & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0595

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 103(1), 115(2)

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High Courts17 Apr 2026Disposed Of

Dadam Babu Reddy, S/O. Dadam Thimma Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0594

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 103(1), 115(2)

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High Courts17 Apr 2026Allowed

Duggasani Shiva Reddy & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0592

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r)(s), 14ABharatiya Nagarik Suraksha Sanhita, 2023 - Section 480Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 308(2), 324(4), 333, 351(2)(3)

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High Courts17 Apr 2026Disposed Of

C.V. Raman Institute Of Management Studies Vs G Jayalakshmi & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0591

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High Courts06 Apr 2026Disposed Of

Kondrakonda Samrajyam,, W/O. Surya Prakasa & Ors Vs State Of Andhra Pradesh, Department Of Revenue & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0026

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High Courts06 Apr 2026Dismissed

Main Ramanayya,, S/O M. Papayya & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0025

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High Courts06 Apr 2026Dismissed

Reliance General INS Co Ltd., Hyderabad Vs Golla Nagmalleswari Guntur Dist 12 Thers & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0024

Indian Penal Code, 1860 - Section 304A

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High Courts06 Apr 2026Allowed

Khora Gobindha,, S/O. Late Rama Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0023

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 20(b)(ii)(B)

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High Courts06 Apr 2026Allowed

Miriyala Dinesh Kumar & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0022

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 318(4), 329(3), 331(1), 336(2), 338, 339, 340(2), 351(2)

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High Courts30 Mar 2026Allowed

Mori Ganesh, S/O. Rambabu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0376

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 20(b), 25

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High Courts30 Mar 2026Disposed Of

Rishikanth Gupta, S/O. Mohanlal Gupta & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0375

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 316(5), 338, 336(3), 340(2)

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High Courts30 Mar 2026Disposed Of

Nallachennugari Bhaskara Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0374

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 118(2), 126(2), 351(2)

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High Courts24 Mar 2026Allowed

Talam Hari Venkata Sairam Santosh Manikanta & Ors Vs Talam Lakshmi Prasanna Kondeti Lakshmi Prasanna & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0372

Bharatiya Nagarik Suraksha Sanhita Act, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 85, 351(2)Dowry Prohibition Act, 1961 - Section 3, 4

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High Courts24 Mar 2026Allowed

Venkateswara Educational Society, (Regd. No. 1309/2019) 25-12-15/2/John Street, N.R. Peta, Eluru Eluru District Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0371

Andhra Pradesh Education Act, 1982 - Section 20, 20(3), 100

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High Courts24 Mar 2026Allowed

Ajay Kumar Sugandh, S/O.Jeet Rai Sugandh Vs State Through The Investigating Officer, Special Investigation Team (Sit), Additional Superintendent Of Police (Admn.), Tirupati & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0368

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 61(2), 274, 275, 299, 316(5), 318(3), 318(4)Food Safety And Standards Act, 2006 - Section 51, 59

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High Courts24 Mar 2026Allowed

Rallapalli Srinivasa Sri Venkata Rama Subrahmanyam @ Rssvr Subrahmanyam Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0367

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High Courts23 Mar 2026Disposed Of

Dasari Siva,, S/O Babu & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0370

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 118(1), 190, 191(2), 191(3)Arms Act, 1959 - Section 25(1)(b)

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High Courts13 Mar 2026Disposed Of

M A Madhusudana Murthy Alias Aka Mallepula Madhu & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0364

Code Of Criminal Procedure, 1973 - Section 41, 41(A), 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 35(3), 528Indian Penal Code, 1860 - Section 34, 109, 323, 324, 341, 506

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