COURT ARCHIVE

Andhra Pradesh High Court judgments, 2026

987 judgments · page 50 of 50

High Courts08 Jan 2026Allowed

Laiju, S/O. Habeeb & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1328

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)

High Courts08 Jan 2026Dismissed

Sembi Prasad Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1327

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)

High Courts08 Jan 2026Allowed

Pangi Sadno Alias Chadunu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1326

BharatiyaNagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)

High Courts08 Jan 2026Dismissed

Kommireddinagu @ Ganesh, Hindu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1325

Indian Penal Code, 1860 - Section 302Code Of Criminal Procedure, 1973 - Section 313, 428Evidence Act, 1872 - Section 106

High Courts05 Jan 2026Dismissed

M Muralikrishna Vs Masapalli Venkatarathnamma And Others

Andhra Pradesh High Court · (2026) 01 AP CK 1324

Limitation Act, 1963 - Section 5

High Courts02 Jan 2026Allowed

Chirla Narsimharao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1323

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36A(4)

High Courts02 Jan 2026Dismissed

Vaddi Satishbabu Vs B Yasodamma Died And Others

Andhra Pradesh High Court · (2026) 01 AP CK 1321

Code Of Civil Procedure, 1908 - Section 100