COURT ARCHIVE

Andhra Pradesh High Court judgments, 2026

987 judgments · page 49 of 50

High Courts27 Jan 2026Dismissed

Voona Sarveswara Rao Vs Talasu Eswar Rao

Andhra Pradesh High Court · (2026) 01 AP CK 1346

Code Of Civil Procedure, 1908 - Section 100, 151Code Of Civil Procedure, 1908 - Order 7 Rule 11Arbitration And Conciliation Act, 1996 - Section 8, 8(1), 16

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High Courts23 Jan 2026Disposed Of

Bantupalli Janardhan, S/O Bantupalli Sathyam & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1345

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318(4)Code Of Criminal Procedure, 1973 - Section 41A

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High Courts23 Jan 2026Dismissed

M. Sree Ramulu Vs N.V.S.N. Murthy, Executive Officer, Venkateswara Swamy Vari Devasthanam Dwaraka Tirumala

Andhra Pradesh High Court · (2026) 01 AP CK 1348

Contempt Of Courts Act, 1971 - Section 12Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 - Section 35Constitution Of India, 1950 - Article 14

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High Courts23 Jan 2026Disposed Of

P Gowri Gnana Prakash Reddy Vs State Of Ap

Andhra Pradesh High Court · (2026) 01 AP CK 1347

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High Courts22 Jan 2026Disposed Of

Pasupuleti Chalapathy Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2026) 01 AP CK 1344

Constitution Of India, 1950 - Article 226

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High Courts22 Jan 2026Disposed Of

Gowda Prameela Kumari Vs Allu Srinivasa Rao & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1343

Code Of Civil Procedure, 1908 - Order 21 Rule 58

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High Courts22 Jan 2026Allowed

Shaikli Razak & Ors Vs State Of A P & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1342

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r)(s), 3(2)(va)14A(2), 15ABharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 118(1), 118(2), 118(5)

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High Courts20 Jan 2026Allowed

M/S Munchester Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1339

Central Goods And Services Tax Act, 2017 - Section 46, 62, 62(2), 107(1)

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High Courts19 Jan 2026Disposed Of

Abuvar Shaik Koppella Abujar Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1341

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 121(1), 126(2), 132, 190, 191(2), 191(3)

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High Courts19 Jan 2026Disposed Of

Talluri Surya Kumari Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1340

Code Of Criminal Procedure, 1973 - Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528

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High Courts19 Jan 2026Disposed Of

Mannepalli Chaitanya Sai & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1338

Code Of Criminal Procedure, 1973 - Section 41, 41(A), 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 35(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 85

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High Courts19 Jan 2026Disposed Of

Kothapalli Victor Babu & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1337

Code Of Criminal Procedure, 1973 - Section 41, 41(A), 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 118(1), 351(2)

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High Courts19 Jan 2026Allowed

K Chandana, W/O K.Bhupathi Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1336

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 103(1)

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High Courts19 Jan 2026Allowed

Varla Naresh, S/O. Chinnabba Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1335

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109(1)

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High Courts19 Jan 2026Allowed

Yadali Satya Sai Nadh, S/O. Niranjan Vs Sunkara Swarajya Lakshmi & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1334

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Negotiable Instruments Act, 1881 - Section 138

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High Courts19 Jan 2026Allowed/ Dismissed

Oilmar Dmcc, A Company Incorporated Under The Laws Of United Arab Emirates Vs Mv Hoanh Son Univers & Ors

Andhra Pradesh High Court · (2026) 01 AP CK 1333

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High Courts16 Jan 2026Allowed

Marisetty Durga Prasad, Pidimgoyyi Village Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1332

Code Of Criminal Procedure, 1973 - Section 438Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Prohibition (Amendment) Act, 2020 - Section 7B, 8B

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High Courts16 Jan 2026Allowed

Malla Bhanu, S/O Naga Surya Appa Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1331

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(A), 22(b), 25

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High Courts16 Jan 2026Allowed

Gaddam Chandra Mouli, S/O. Gaddam Nagaraja Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1330

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)

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High Courts16 Jan 2026Allowed

Jettiboina Praveen, S/O. Venkata Rao & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1329

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 305(d), 331(d)

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