High Courts14 Jul 2016Allowed
T.R. Chitti Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 6 AndhLD 216
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 20 of 38
High Courts13 Jul 2016Dismissed
Girish Kumar Makhija - Petitioner @HASH The State of Telangana, Rep. by its Secretary Home Department Secretariat, Hyderabad and another
Andhra Pradesh High Court · (2016) 3 ALTCrl 199 : (2016) 2 AndhLDCriminal 984
Penal Code, 1860 (IPC) - Section 420Technology Act, 2008 - Section 66C, Section 66D
High Courts13 Jul 2016Disposed Off
Maimuna Begum Vs The State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 280 : (2016) 2 AndhLDCriminal 684 : (2017) CriLJ 289
Andhra Pradesh State Public Distribution System (Control) Order, 2008 — Clause 17Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7
High Courts13 Jul 2016Disposed Off
Posina Sri Satviki Vs State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 534 : (2017) 1 AndhLD 32
Constitution of India, 1950 — Article 226
High Courts12 Jul 2016Dismissed
R. Ramaswamy Vs The Government of India
Andhra Pradesh High Court · (2016) 5 ALT 316 : (2016) 5 AndhLD 621 : (2017) 1 CLR 546 : (2016) 151 FLR 404
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) (Andhra Pradesh Amendment) Act, 2003 — Section 10(1), 10(2)(a) to 10(c), 2(1)(dd)Contract Labour (Regulation and Abolition) Act, 1970 &md
High Courts12 Jul 2016Disposed Off
Karumanchi Venkaiah and 2 Others - Appellants @HASH State of Andhra Pradesh rep. by Secretary Law, Secretariat, Hyderabad and 7 Others
Andhra Pradesh High Court · (2016) 6 ALT 186 : (2016) 6 AndhLD 618 : (2017) 1 ICC 524
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Disposed Off
B. Vijay Kumar Reddy Vs State of Telangana
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 63 : (2016) 6 AndhLD 86
High Courts12 Jul 2016Allowed
Laxmi Priya Rice Mill, Guntur District Vs State Bank of Hyderabad
Andhra Pradesh High Court · (2016) 6 AndhLD 239 : (2017) 1 DRTC 637
High Courts12 Jul 2016Disposed Off
Renu Kumar Bagalkoti Vs State of Telangana
Andhra Pradesh High Court · (2016) 6 ALT 549 : (2016) 3 ALTCrl 409 : (2016) 2 AndhLDCriminal 966
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Disposed Off
Chief Manager/Auth. Officer, Bank of India Vs Debts Recovery Tribunal
Andhra Pradesh High Court · (2017) 2 ALT 384
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Dismissed
United India Insurance Company Limited Vs Sri Gatanna
Andhra Pradesh High Court · (2017) 1 AndhLD 174
High Courts11 Jul 2016Dismissed
D. Ram Reddy Vs M/s. Asset Reconstruction Company (India) Pvt. Ltd.
Andhra Pradesh High Court · (2016) 6 ALT 533 : (2017) 1 AndhLD 170
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34
High Courts11 Jul 2016Dismissed
Mundladinne Gopal Reddy Vs P. Ramachandra Reddy
Andhra Pradesh High Court · (2017) 169 AIC 733 : (2016) 5 ALT 728 : (2016) 6 AndhLD 124 : (2016) 4 CivCC 599 : (2017) 1 ICC 114
High Courts11 Jul 2016Dismissed
V. Krishnamachari Vs A. Nataraja Achari
Andhra Pradesh High Court · (2016) 5 ALT 712 : (2016) 6 AndhLD 109
High Courts09 Jul 2016Dismissed
P.S.R. Yethiraj - Appellant @HASH P.S.R. Rama Rao
Andhra Pradesh High Court · (2016) 6 ALT 398 : (2017) 2 AndhLD 94
Bar Council of India Rules, 1975 - Rule 47Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 115
High Courts08 Jul 2016Dismissed
Cheela Narayanarao Vs R. Ajay Kumar
Andhra Pradesh High Court · (2016) 6 AndhLD 150
High Courts08 Jul 2016Disposed Off
Narsimha Vadlakonda Vs The State of Telangana
Andhra Pradesh High Court · (2016) 4 ACC 924 : (2016) AIR(Hyderabad) 197 : (2016) 5 ALT 275 : (2016) 6 AndhLD 707 : (2017) 1 CivilLJ 584
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 113, 114, 115, 194, 200
High Courts08 Jul 2016Dismissed
Chairman, State Level Police Recruitment Board, Hyderabad Vs B. Samba Siva Rao
Andhra Pradesh High Court · (2016) 6 ALT 14 : (2017) 1 AndhLD 80 : (2016) LIC 3747
Constitution of India, 1950 — Article 16, 226
High Courts05 Jul 2016Dismissed
Smt. B. Manjula Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 41 : (2017) 1 AndhLDCriminal 218 : (2016) CriLJ 5068 : (2017) 1 HLT(Crl) 337
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2Constitution of India, 1950 - Article 22(4), Article 226
High Courts04 Jul 2016Allowed
Subramanyam @ Gangadharam @ Gangappa Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 3 ALTCrl 489
Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302, Section 382