High Courts04 Jul 2016Dismissed
Patel @ Shankar Vs State of A.P.
Andhra Pradesh High Court · (2016) 3 ALTCrl 482 : (2017) 1 AndhLDCriminal 285
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 21 of 38
High Courts04 Jul 2016Allowed
Bhargavi Real Estate Private Limited Vs Kolanu Janardhana Reddy
Andhra Pradesh High Court · (2016) 5 ALT 585 : (2016) 6 AndhLD 10 : (2017) 1 ICC 227
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14A
High Courts04 Jul 2016Allowed
D. Munirathnam Reddy (Died), Chittoor District - Petitioner @HASH S. Gunabhushana Naidu and Others
Andhra Pradesh High Court · (2017) 169 AIC 727 : (2016) 5 ALT 771 : (2016) 4 CivCC 708 : (2017) 1 HLT 47
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 63, Section 65
High Courts04 Jul 2016Disposed Off
Indarapu Pochaiah Vs State of Telangana
Andhra Pradesh High Court · (2016) 6 AndhLD 1
High Courts01 Jul 2016Allowed
New India Assurance Company Limited - Appellant @HASH G. Hanamanth Reddy (died) and Others
Andhra Pradesh High Court · (2016) 5 ALT 814 : (2017) 1 AndhLD 217 : (2016) 2 AnWR 447
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts01 Jul 2016Disposed Off
Velamati Chandrasekhara Janardan Rao - Petitioner @HASH M/s. Sree Raja Rajeswari Paper Mills Limited and another
Andhra Pradesh High Court · (2016) 6 ALT 95 : (2017) 3 AndhLD 299
Companies Act, 1956 - Section 560(6)
High Courts30 Jun 2016Disposed Off
Goraparthi Suryakantham Vs Gonnuri Suramma
Andhra Pradesh High Court · (2017) 2 HLT 8
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts30 Jun 2016Disposed Off
Mr. Anantha Reddy Nadeaguoni Vs Union of India
Andhra Pradesh High Court · (2016) 5 ALT 284 : (2016) 6 AndhLD 225 : (2017) 1 DRTC 367
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts30 Jun 2016Disposed Off
T. Somaiah Vs The State of Telangana
Andhra Pradesh High Court · (2016) 6 AndhLD 21
High Courts29 Jun 2016Allowed
M. Ram Vs State of Telangana
Andhra Pradesh High Court · (2016) 6 ALT 740 : (2017) 1 AndhLDCriminal 89
Constitution of India, 1950 - Article 226
High Courts29 Jun 2016Partly Allowed
Moithe Seetharam Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 3 ALTCrl 470 : (2017) 1 AndhLDCriminal 302 : (2017) 1 HLT(Crl) 144
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts28 Jun 2016Dismissed
Kurella Ashwithananda Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 AndhLD 309
High Courts28 Jun 2016Dismissed
K. Krishna Swamy Vs Chairman and Managing Director
Andhra Pradesh High Court · (2016) 6 AndhLD 236
High Courts28 Jun 2016Dismissed
Bijja Srinivas Vs The State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 42 : (2016) 5 AndhLD 164
High Courts27 Jun 2016Disposed Off
Mr. Sayed Salimuddin Vs Abdul Kareem
Andhra Pradesh High Court · (2016) 168 AIC 313 : (2016) 5 ALT 546 : (2016) 6 AndhLD 89
Evidence Act, 1872 — Section 116
High Courts27 Jun 2016Disposed Off
Sanjay Kumar Agarwal Vs State of Telangana
Andhra Pradesh High Court · (2016) 2 AndhLDCriminal 681
High Courts24 Jun 2016Allowed
M/s. Phoenix Arc Private Limited - Petitioner @HASH The Court of the Hon''ble Chief Metropolitan Magistrate, Metropolitan Criminal Courts, Red Hills, Hyderabad and Others
Andhra Pradesh High Court · (2016) 3 BankJ 731
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13 (3-A), Section 13(4), Section 14Security Interest (Enforcement) Rul
High Courts24 Jun 2016Disposed Off
Reliance Communications Ltd. Vs Godavarthi Ramachandra Rao
Andhra Pradesh High Court · (2017) 1 AndhLD 41
High Courts24 Jun 2016Dismissed
Commr. of Cus., C. Ex. and Service Tax Vs Dr. Reddy''s Laboratories Ltd.
Andhra Pradesh High Court · (2016) 341 ELT 580
High Courts24 Jun 2016Dismissed
Gandla Narasiah Vs State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 1 : (2016) 6 AndhLD 764
Andhra Pradesh Panchayat Raj Act, 1994 - Section 19(3), 22(1)