High Courts24 Jun 2016Dismissed
A.P. State Financial Corporation Vs Sporolac Labs Ltd. (in Liqn)
Andhra Pradesh High Court · (2016) 4 ALT 634 : (2016) 5 AndhLD 494
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 22 of 38
High Courts23 Jun 2016Disposed Off
Assistant Provident Fund Commissioner Vs K.M.R. Explosives Pvt. Ltd.
Andhra Pradesh High Court · (2017) 2 AndhLD 629
High Courts22 Jun 2016Dismissed
Golla Katuvappagari Krishna Murthy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 277
High Courts22 Jun 2016Disposed Off
Kalakonda Chalamanda - Petitioner @HASH The State of Telangana Rep. by its Principal Secretary General Administration (L and O) Department Office of Telangana Secretariat Hyderabad and another
Andhra Pradesh High Court · (2016) 2 AndhLDCriminal 759
High Courts21 Jun 2016Dismissed
Syed Jahangeer Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 3 ALTCrl 459 : (2017) 1 AndhLDCriminal 291 : (2017) 1 HLT(Crl) 27
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 281Penal Code, 1860 (IPC) - Section 302
High Courts21 Jun 2016Dismissed
Tadikonda Surya Venkata Satyanarayana Murthy Vs Tammana Seethamahalakshmi
Andhra Pradesh High Court · (2016) 5 AndhLD 482 : (2016) 4 ICC 759
High Courts21 Jun 2016Allowed
Agarwal Industries Ltd. Vs Union of India
Andhra Pradesh High Court · (2016) 5 ALT 795 : (2016) 6 AndhLD 675 : (2016) 340 ELT 145
High Courts20 Jun 2016Dismissed
Chintakayala Kurmaiah - Appellant/accused @HASH The State of Andhra Pradesh rep. by Public Prosecutor Hyderabad
Andhra Pradesh High Court · (2017) 1 ALTCrl 70 : (2016) 2 AndhLDCriminal 777 : (2017) 1 Crimes 622 : (2017) 1 HLT(Crl) 257
High Courts20 Jun 2016Allowed
Varasu Sidharth Reddy Vs State of Telangana and another
Andhra Pradesh High Court · (2016) 4 ALT 547
High Courts17 Jun 2016Disposed Off
G. Ambarish Vs The Joint Director, Animal Husbandry
Andhra Pradesh High Court · (2016) 5 ALT 286 : (2016) 6 AndhLD 229 : (2016) LIC 4366
Constitution of India, 1950 — Article 226
High Courts17 Jun 2016Dismissed
Union of India Vs M.S.S. Ramachandra Murthy
Andhra Pradesh High Court · (2016) 5 AndhLD 298 : (2016) LIC 3572
High Courts16 Jun 2016Dismissed
Commissioner of Income-Tax (TDS) Vs United Breweries Ltd.
Andhra Pradesh High Court · (2017) 293 CurTR 500 : (2016) 387 ITR 150
Income Tax Act, 1961 — Section 194H, 201(1)
High Courts16 Jun 2016Disposed Off
K. Madhu Murthy Vs National Institute of Technology
Andhra Pradesh High Court · (2016) 5 ALT 472 : (2016) 2 AndhLDCriminal 762 : (2016) 4 CriCC 334 : (2017) 1 Crimes 706
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 19
High Courts15 Jun 2016Allowed
Yadlapalli Samuel @ Syam - Appellant/accused No. 1 @HASH The State of Andhra Pradesh rep. by its Inspector of Police Tsunduru Police Station Through Public Prosecutor Hyderabad
Andhra Pradesh High Court · (2016) 3 ALTCrl 171 : (2017) 1 AndhLDCriminal 150
Evidence Act, 1872 - Section 3, Section 8Penal Code, 1860 (IPC) - Section 302
High Courts14 Jun 2016Allowed
Kolan Narasimha Reddy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 168 AIC 320 : (2017) 1 AICLR 876 : (2016) 5 ALT 555 : (2016) 2 AndhLDCriminal 1004 : (2017) 1 ECrC 699
Arms Act, 1959 — Section 13, 14
High Courts14 Jun 2016Dismissed
Gopisetti Rajesh - Appellant (A-2) @HASH The State of A.P., Rep. by Public Prosecutor, High Court of Judicature at Hyderabad
Andhra Pradesh High Court · (2016) 3 ALTCrl 278
Evidence Act, 1872 - Section 3, Section 45Penal Code, 1860 (IPC) - Section 302, Section 380
High Courts13 Jun 2016Dismissed
Syed Chand (since died) Syed Azam and another - Appellants @HASH The State of A.P., Represented by its Public Prosecutor, High Court of Judicature, Hyderabad
Andhra Pradesh High Court · (2017) 1 ALTCrl 53 : (2016) 2 AndhLDCriminal 792 : (2017) 1 HLT(Crl) 205
High Courts13 Jun 2016Disposed Off
Cheruku Venkataiah Convict No. 7084 Vs State of Telangana and another
Andhra Pradesh High Court · (2016) 4 ALT 320
High Courts10 Jun 2016Disposed Off
Oriental Insurance Company Limited Vs Korva Manjula
Andhra Pradesh High Court · (2017) 1 AndhLD 219 : (2016) 2 AnWR 682
Motor Vehicles Act, 1988 - Section 147(1)(b), Section 166, Section 168
High Courts10 Jun 2016Disposed Off
Harshith Educational Society Vs State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 387
Constitution of India, 1950 — Article 226