High Courts05 Jan 2016Dismissed
T. Narayana Murthy Vs The Deputy Registrar of Cooperative Societies, Srikakulam and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0009
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 38 of 38
High Courts05 Jan 2016Dismissed
P. Kiranmai Vs The Bank of Maharashtra and Others
Andhra Pradesh High Court · (2016) 166 AIC 750 : (2016) AIR(Hyderabad) 137 : (2016) 4 ALT 489 : (2016) 5 AndhLD 147 : (2017) 1 DRTC 266
Constitution of India, 1950 - Article 14, Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(2), Section 13(3A), Section 13(4), Section 14, Secti
High Courts04 Jan 2016Dismissed
Telangana State Industrial Infrastructure Corporation Limited (TSIIC Ltd.) Vs Lamino Paper Products Limited and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0006