High Courts29 Jan 2016Disposed off
District Collector, Anantapur District Vs M. Sadasiva Reddy
Andhra Pradesh High Court · (2016) 162 AIC 273 : (2016) 2 ALT 160 : (2017) 2 AndhLD 24
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 36 of 38
High Courts29 Jan 2016Disposed off
P. Trivikrama Prasad Vs The State of A.P.
Andhra Pradesh High Court · (2016) 01 AP CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 205, Section 251, Section 313, Section 409, Section 468Factories Act, 1948 - Section 102, Section 103, Section 112, Section 2(1), Section 2(h), Section 2(m), Section 2m(i), Section 32, Section 32
High Courts29 Jan 2016Dismissed
A.P. Civil Supplies Corporation Vs Mahalakshmi Transport and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0010
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b)Contract Act, 1872 - Section 56, Section 73
High Courts29 Jan 2016Partly Allowed
Zee Tele-Films Limited and Others Vs Syed Inam Ur Rahaman and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0004
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 23
High Courts28 Jan 2016Disposed Off
APSRTC and Others Vs N.V. Subbaiah and Others
Andhra Pradesh High Court · (2016) 5 ALT 354 : (2016) 3 AndhLD 517 : (2016) 151 FLR 661 : (2016) LIC 3183
Constitution of India, 1950 - Article 226, Article 311 (2) (b)Industrial Disputes Act, 1947 - Section 11 A, Section 11A, Section 11-A, Section 6 (2A)Uttar Pradesh Industrial Disputes Act, 1947 - Section 4 (k)
High Courts28 Jan 2016Allowed
J. Sesha Ratna Kumar and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2016) 2 AICLR 618 : (2016) 1 ALTCrl 394 : (2016) 1 AndhLDCriminal 481 : (2016) 4 Crimes 318 : (2016) 2 DCR 766
Contract Act, 1872 - Section 73, Section 74, Section 75Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 204, Section 482Penal Code, 1860 (IPC) - Section 406, Section 415, Section 418, Section 420, Section 467
High Courts28 Jan 2016Dismissed
V.V. Govindarajulu Vs Sakalabhaktula Vaikunta Rao
Andhra Pradesh High Court · (2016) 163 AIC 397 : (2016) 2 ALT 631 : (2016) 3 AndhLD 45 : (2016) 3 ICC 157
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 7 Rule 14, Order 7 Rule 14(3), Order 7 Rule 7
High Courts28 Jan 2016Partly Allowed
T. Siddartha Rao Vs Lavanya Lewis and Others
Andhra Pradesh High Court · (2016) 1 ALTCrl 409 : (2016) 2 AndhLDCriminal 876
Penal Code, 1860 (IPC) - Section 406, Section 420
High Courts28 Jan 2016Allowed
S. Bala Krishna Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 2 ALTCrl 428 : (2017) 1 AndhLDCriminal 662 : (2016) 1 Crimes 775
Constitution of India, 1950 - Article 14, Article 356Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 175, Section 190, Section 197, Section 197(1), Section 200, Section 201, Section 202, Section 204, Section 482Prevention
High Courts27 Jan 2016Allowed
Y. Balaramaiah Vs The Executive Engineer Public Health Division Rajahmundry East Godavari and Others
Andhra Pradesh High Court · (2016) 3 AndhLD 95
High Courts21 Jan 2016Allowed
Jutta Arjuna Rao and Others Vs The State of A.P. Department of Municipal Administration and Urban Development and Others
Andhra Pradesh High Court · (2016) 6 ALT 103 : (2016) 3 AndhLD 697
High Courts21 Jan 2016Dismissed
R.R. Chandraiah Vs Labour Court-cum-Industrial Tribunal, Ananthapur and Others
Andhra Pradesh High Court · (2016) 2 ALT 568 : (2016) 4 AndhLD 450 : (2017) 1 CLR 88
Constitution of India, 1950 - Article 136, Article 21, Article 226, Article 227, Article 32Industrial Disputes Act, 1947 - Section 11A, Section 11-A, Section 2(A) 2
High Courts21 Jan 2016Allowed
Sushila Bai Vasudev Rao Bodhanker and Others Vs Govind Rao Bodhankar and Others
Andhra Pradesh High Court · (2016) AIR(Hyderabad) 221 : (2016) 3 ALT 228 : (2016) 3 AndhLD 1 : (2016) 2 HLR 718
Evidence Act, 1872 - Section 68Hindu Marriage Act, 1955 - Section 11, Section 16, Section 5(1)Succession Act, 1925 - Section 63
High Courts20 Jan 2016Disposed Off
Mohammed Mahmood and Others Vs Syed Anwar Mustafa and Others
Andhra Pradesh High Court · (2016) 2 ALT 262 : (2017) 1 AndhLD 621
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Trusts Act, 1882 - Section 82
High Courts20 Jan 2016Dismissed
A.X. Edwin Vs State Bank of Hyderabad and Others
Andhra Pradesh High Court · (2016) 5 AndhLD 50 : (2016) LIC 1422
Penal Code, 1860 (IPC) - Section 34, Section 409, Section 420, Section 464, Section 465, Section 467, Section 471
High Courts20 Jan 2016Partly Allowed
Yandava Ramanamma Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2017) 3 ALT 157 : (2016) 4 AndhLD 351
Andhra Pradesh Panchayat Raj Act, 1994 - Section 153-A
High Courts19 Jan 2016Dismissed
B. Rajender Vs TSRTC
Andhra Pradesh High Court · (2016) 6 ALT 203 : (2016) 6 AndhLD 5 : (2017) 1 CLR 411
High Courts19 Jan 2016Disposed Off
Siddareddy Srihari Reddy Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2016) 4 AndhLD 485
High Courts19 Jan 2016Dismissed
G. Eswara Reddy Vs State of A.P.
Andhra Pradesh High Court · (2016) 5 ALT 378 : (2016) 5 AndhLD 84
High Courts19 Jan 2016Dismissed
The State of A.P. Vs Shaik
Andhra Pradesh High Court · (2016) 3 AICLR 291 : (2016) 2 ALTCrl 1 : (2016) 1 AndhLDCriminal 833 : (2016) CriLJ 4043 : (2016) 2 Crimes 146
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307