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Andhra Pradesh High Court judgments, 2016

743 judgments · page 35 of 38

High Courts05 Feb 2016Allowed

Syed Yousuf Ali Vs Yousuf and Others

Andhra Pradesh High Court · (2016) 2 ALT 557 : (2016) 3 AndhLD 235 : (2016) 3 ICC 470

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 3, Order 13 Rule 1, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 4(1)(A), Order 13 Rule 4(1)(d), Order 18 Rule 4Constitution of India, 1950 - Article 227, Article 6Registration Act,
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High Courts05 Feb 2016Dismissed

Elchuru Gram Panchayat Vs Standard Enterprises

Andhra Pradesh High Court · (2016) 2 ALT 491 : (2016) 3 AndhLD 117

Andhra Pradesh (Andhra Area) Commercial Crops Markets Act, 1933 - Section 11Andhra Pradesh Entertainment Tax Act, 1939 - Section 13Andhra Pradesh Panchayat Raj Act, 1994 - Section 60, Section 69, Section 74, Section 74(xx), Section 7
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High Courts03 Feb 2016Allowed

Vijender Kumar Kedia Vs Salesh

Andhra Pradesh High Court · (2016) 02 AP CK 0008

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 7 Rule 11Contract Act, 1872 - Section 202, Section 65, Section 66, Section 67, Section 68, Section 69, Section 70Evidence Act, 1872 - Section 73
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High Courts01 Feb 2016Allowed

Gangaraju Sowmini Vs Alavala Sudhakar Reddy and Others

Andhra Pradesh High Court · (2016) 2 ALT 306 : (2016) 2 AndhLD 226

Civil Procedure Code, 1908 (CPC) - Section 2, Section 2(11)Motor Vehicles Act, 1988 - Section 107, Section 111, Section 138, Section 140, Section 163-A, Section 165, Section 165(1), Section 166, Section 166(1), Section 176, Section 217, Secti
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High Courts01 Feb 2016Disposed Off

Gangaraju Sowmini and Others Vs Alavala Sudhakar Reddy and Others

Andhra Pradesh High Court · (2016) AAC 1553 : (2016) 3 ACC 208 : (2016) ACJ 1416 : (2016) 162 AIC 280 : (2016) AIR(Hyderabad) 162 : (2016) 5 ALLMR 45 : (2016) 2 ALT 306 : (2016) 2 AndhLD 226 : (2016) 1 AnWR 479 : (2016) 3 CivilLJ 745 : (2016) 2 KLT 19 : (2016) 2 RCRCivil 837 : (2016

Civil Procedure Code, 1908 (CPC) - Section 2, Section 2(11)Motor Vehicles Act, 1988 - Section 107, Section 111, Section 138, Section 140, Section 163A, Section 165, Section 165(1), Section 166, Section 166(1), Section 176, Section 217, Sectio
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High Courts29 Jan 2016Disposed Off

P. Trivikrama Prasad Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 345

Criminal Procedure Code, 1973 (CrPC) - Section 482Factories Act, 1948 - Section 2(1), Section 2(h), Section 2(m), Section 32(a), Section 41
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