High Courts19 Jan 2016Dismissed
B. Rajender Vs TSRTC and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0012
Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 37 of 38
High Courts19 Jan 2016Dismissed
G. Eswara Reddy and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0003
Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 - Section 1, Section 2, Section 3, Section 3(1)Constitution of India, 1950 - Article 309
High Courts18 Jan 2016Allowed
T. Ashok Kumar Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 5 ALT 703 : (2016) 5 AndhLD 594 : (2017) 1 CivilLJ 31
High Courts18 Jan 2016Allowed
T. Ashok Kumar and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0007
Andhra Pradesh Reorganisation Act, 2014 - Section 101, Section 102, Section 16, Section 16 (1A), Section 2(n), Section 3, Section 79, Section 81, Section 9Consumer Protection Act, 1986 - Section 16(1B) (ii)
High Courts07 Jan 2016Disposed Off
K. Appa Rao Vs State of A.P.
Andhra Pradesh High Court · (2016) 6 ALT 715
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11A, Section 17(4), Section 17(5), Section 4(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 -
High Courts07 Jan 2016Allowed
Chitikesi Shoba Rani Vs State of Telangana and Others
Andhra Pradesh High Court · (2016) 3 ALTCrl 363 : (2016) 1 AndhLDCriminal 1003
Andhra Pradesh Excise Act, 1968 - Section 13, Section 13(f), Section 34Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 12, Sec
High Courts07 Jan 2016Dismissed
Consortium of Sai Rama Engineering Enterprises and Others Vs Oil and Natural Gas Corporation Ltd. and Others
Andhra Pradesh High Court · (2016) 6 ALT 159 : (2016) 2 AndhLD 495 : (2016) 3 CivilLJ 284
Constitution of India, 1950 - Article 226(2)
High Courts07 Jan 2016Disposed Off
Taghunatha Rao Chakkilam Vs State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALT 419
Hyderabad Municipal Corporation Act, 1955 - Section 33
High Courts07 Jan 2016Disposed off
Jawaharlal Nehru Technological University, HyderabadVs Sarada College of Pharmacy and Others
Andhra Pradesh High Court · (2016) 3 ALT 167 : (2016) 6 AndhLD 177
Constitution of India, 1950 - Article 226
High Courts07 Jan 2016Disposed Off
Bhattiprolu Gram Panchayat and Others Vs The District Collector (Panchayat Wing) Guntur and Others
Andhra Pradesh High Court · (2016) 11 ADJ 14 : (2016) AIR(Hyderabad) 92 : (2016) 2 ALT 294 : (2016) 2 AndhLD 214 : (2016) 2 KLT 18 : (2016) 5 RCRCivil 854
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 - Section 12, Section 2, Section 29, Section 29(1), Section 30, Section 4, Section 4(3)(a), Section 4(4)Andhra Pradesh Panchayat Raj Act, 1994 - Section 104, Section 105, S
High Courts07 Jan 2016Allowed
K. Bhudamma and Others Vs Vidyadevi and Others
Andhra Pradesh High Court · (2016) AIR(Hyderabad) 200 : (2016) 2 ALT 543 : (2016) 3 AndhLD 351 : (2016) 3 CivCC 527 : (2016) 3 ICC 398
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts07 Jan 2016Disposed Off
B. Nagender, s/o. B. Biksha Vs The State of Telangana and Others
Andhra Pradesh High Court · (2017) 3 ALT 154 : (2016) 3 AndhLD 581
High Courts07 Jan 2016Dismissed
Sai Rama Engineering Enterprises and Others Vs Oil and Natural Gas Corporation Limited and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0002
Constitution of India, 1950 - Article 226(2)
High Courts06 Jan 2016Disposed Off
T. Nuka Babu s/o. Seshaiah, 54 years, Deputy Manager, State Bank of India, Srinagar Branch, Vijayawada-II, Krishna District, Andhra Pradesh - Petitioner @HASH The Branch Manager, Srinagar Branch, State Bank of India, Vijayawada, Krishna District and Other
Andhra Pradesh High Court · (2016) 6 ALT 302
Constitution of India, 1950 - Article 226
High Courts06 Jan 2016Disposed Off
Madhucon Granites Ltd. Vs State of Andhra Pradesh rep. by its Secretary (mines) and others
Andhra Pradesh High Court · (2016) 3 ALT 758 : (2017) 1 AndhLD 699
Andhra Pradesh Minor Mineral Concession Rules, 1966 - Rule 12(5)(h)(vii), 35AConstitution of India, 1950 - Article 226
High Courts06 Jan 2016Dismissed
Mohan Singh and Others Vs K. Suryanarayana and Others
Andhra Pradesh High Court · (2016) 2 ALT 626 : (2016) 3 AndhLD 653
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(b)
High Courts06 Jan 2016Disposed Off
Mohamed Muneer Basha Vs Atul Agarwal and Others
Andhra Pradesh High Court · (2016) 3 AndhLD 141 : (2016) LIC 2786
Constitution of India, 1950 - Article 14
High Courts06 Jan 2016Disposed off
T. Nuka Babu Vs The Branch Manager, Srinagar Branch, State Bank of India and Others
Andhra Pradesh High Court · (2016) 01 AP CK 0001
High Courts05 Jan 2016Dismissed
T. Narayana Murthy Vs Deputy Registrar of Co-operative Societies, Srikakulam
Andhra Pradesh High Court · (2017) 3 ALT 159 : (2016) 5 AndhLD 674
High Courts05 Jan 2016Disposed Off
Sahil Patel and Others Vs The State of A.P.
Andhra Pradesh High Court · (2017) 2 ALTCrl 111 : (2017) 1 AndhLDCriminal 336 : (2016) CriLJ 2764
Criminal Procedure Code, 1973 (CrPC) - Section 165, Section 482Immoral Traffic (Prevention) Act, 1956 - Section 10, Section 10, Section 11, Section 11, Section 2, Section 3, Section 3, Section 3, Section 4, Section 4, Section 4, Section 5, Se