High Courts25 Jul 2016Disposed Off
Anireddy Amrutha - Petitioner @HASH A. Vasudha Reddy and Others
Andhra Pradesh High Court · (2016) 6 ALT 333 : (2017) 2 AndhLD 90
Specific Relief Act, 1963 - Section 38
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 19 of 38
High Courts22 Jul 2016Dismissed
Smt. Suvarna Vs Smt. Sunkari Premeela
Andhra Pradesh High Court · (2016) 168 AIC 328 : (2016) 5 ALT 563 : (2017) 1 HLT 34
Banking Regulation Act, 1949 — Section 45ZASuccession Act, 1925 — Section 372
High Courts22 Jul 2016Disposed Off
Koyyada Satish Kumar and another - Petitioners @HASH State of Telangana, Rep. by its Principal Secretary, General Administration (SC-A) Department, Secretariat Buildings, Hyderabad and another
Andhra Pradesh High Court · (2016) 6 ALT 221 : (2017) 1 AndhLD 76
Administrative Tribunals Act, 1985 - Section 15, Section 28Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Disposed Off
M/s Impact Metals Ltd., Bollaram and another - Petitioners @HASH M/s MSR India Ltd., Hyderabad and two Others
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 12 : (2016) 6 ALT 263 : (2017) 2 AndhLD 266 : (2017) 1 ArbiLR 419
Arbitration and Conciliation Act, 1996 - Section 8Specific Relief Act, 1963 - Section 38
High Courts21 Jul 2016Disposed Off
Medapti Nagi Reddy Vs Sathi Satyanarayana Reddy
Andhra Pradesh High Court · (2016) 6 ALT 450 : (2017) 1 AndhLD 264
Civil Procedure Code, 1908 (CPC) - Section 100Easements Act, 1882 - Section 15, Section 17(c)
High Courts20 Jul 2016Dismissed
M/s. Fabulous & Beyond Enterprises Pvt. Ltd. Vs Union of India
Andhra Pradesh High Court · (2017) 170 AIC 734 : (2016) 6 ALT 725 : (2016) 5 AndhLD 714
High Courts20 Jul 2016Allowed
Singareni Collieries Co. Ltd., Godavarikhani, Karimnagar District - Appellant @HASH Tarakodi Kamala Devi and Others
Andhra Pradesh High Court · (2016) 6 AndhLD 500
High Courts20 Jul 2016Dismissed
Jindal Steel and Power Ltd. Vs Principal Commr. of Cus., Visakhapatnam
Andhra Pradesh High Court · (2016) 6 ALT 569 : (2016) 340 ELT 76
High Courts19 Jul 2016Allowed
Prathipati Murlidhararao @ Nehru - Petitioner @HASH Prathipati Venkataratnam Gandhi and Others
Andhra Pradesh High Court · (2016) 6 ALT 564 : (2016) 6 AndhLD 501
High Courts19 Jul 2016Disposed Off
Harshith Educational Society Vs State of Telangana
Andhra Pradesh High Court · (2016) 4 ALT 629 : (2016) 5 AndhLD 373
High Courts18 Jul 2016Dismissed
Mohd. Hussain Khan Vs Mohd. Imtiyaz Ahmed
Andhra Pradesh High Court · (2016) AIR(Hyderabad) 183 : (2016) 6 AndhLD 44 : (2017) 2 RAJ 187
Arbitration and Conciliation Act, 1996 — Section 37Constitution of India, 1950 — Article 226, 227
High Courts18 Jul 2016Disposed Off
Andhra Pradesh Neelikula Sangham Vs A. Lakshmikanth Rao
Andhra Pradesh High Court · (2016) 6 ALT 572 : (2017) 1 AndhLD 1
Transfer of Property Act, 1882 - Section 52
High Courts18 Jul 2016Disposed Off
Akkena Trinadham Vs The State of A.P.
Andhra Pradesh High Court · (2016) 5 ALT 419 : (2016) 6 AndhLD 447
Constitution of India, 1950 — Article 226Presidential Order, 1975 — Paragraph 5(2)(c)
High Courts15 Jul 2016Disposed Off
Chinthgunti Seethayyamma Vs T. Appalanaidu
Andhra Pradesh High Court · (2017) 1 AndhLD 214
High Courts15 Jul 2016Allowed
Polisetty Haranadh Muralidhar - Petitioner @HASH Authorised Officer, Indian Overseas Bank, Kirlampudi Layout, Visakhapatnam and Others
Andhra Pradesh High Court · (2016) 6 ALT 59 : (2016) 6 AndhLD 409 : (2016) 3 BankJ 601 : (2017) 2 BC 396
High Courts15 Jul 2016Disposed Off
Nalabothu Punniaha - Petitioner @HASH State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 2 AndhLDCriminal 974
High Courts15 Jul 2016Dismissed
Vooda Venkat Rao Vs Vooda Surya Ramu
Andhra Pradesh High Court · (2016) 6 AndhLD 59
High Courts15 Jul 2016Disposed Off
Malleshwaramma Vs G.S. Srinivasulu
Andhra Pradesh High Court · (2017) 1 AICLR 481 : (2016) 2 AndhLDCriminal 784 : (2017) 1 CivCC 42 : (2016) 4 CriCC 666 : (2016) CriLJ 4066 : (2017) 1 Crimes 180 : (2017) 1 HLR 621 : (2017) 1 RCRCivil 194 : (2016) 4 RCRCriminal 916
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Jul 2016Dismissed
Putta Siva Rama Krishna Vs State of A.P.
Andhra Pradesh High Court · (2017) 1 AndhLD 327 : (2016) LIC 4592
Administrative Tribunals Act, 1985 - Section 24