Andhra Pradesh Revenue Recovery Act, 1864 - Section 2Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14

Read judgment

High Courts09 Aug 2016Disposed Off

P.M. Deendayal Vs The Vice-Chairman & Managing Director, APSRTC

Andhra Pradesh High Court · (2016) 6 ALT 734 : (2017) 1 AndhLD 330

Read judgment

High Courts09 Aug 2016Dismissed

Gurrapu Abraham Sudhakar Vs Kodali Vijaya Kumar

Andhra Pradesh High Court · (2016) 6 ALT 708

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10

Read judgment

High Courts09 Aug 2016Dismissed

Bilquis Jahan Begum Vs Mohd. Shahed

Andhra Pradesh High Court · (2017) 170 AIC 725 : (2016) 6 ALT 676 : (2017) 1 AndhLD 74

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Land Acquisition Act, 1894 - Section 18, Section 30

Read judgment

High Courts09 Aug 2016Disposed Off

Achuri Narayana (Died) Vs Mamidi Eshwaraiah

Andhra Pradesh High Court · (2017) 171 AIC 657 : (2017) 1 ALT 211 : (2017) 1 AndhLD 207 : (2017) 2 ICC 269

Civil Procedure Code, 1908 (CPC) - Section 73

Read judgment

High Courts09 Aug 2016Dismissed

Paruchuri Adi Lakshmi and two Others - Petitioners @HASH Paruchuri Nagendramma and six Others

Andhra Pradesh High Court · (2016) 6 AndhLD 581 : (2017) 1 CivilLJ 619 : (2017) 1 ICC 500

Read judgment

High Courts09 Aug 2016Disposed Off

Chikkala Ramulu - Petitioner @HASH Smt. Vaddadi Atchiyamma and Others

Andhra Pradesh High Court · (2017) 3 ALT 716 : (2016) 6 AndhLD 583 : (2017) 1 CivilLJ 633

Read judgment

High Courts09 Aug 2016Disposed Off

Gurram Anjeswar Vs S. Nagalaxmi

Andhra Pradesh High Court · (2016) 6 AndhLD 203

Read judgment

High Courts08 Aug 2016Dismissed

Jagdamba Phosphate, Kota, Rajasthan, reptd by its Director Raghunath Prasadji Goel - Appellant @HASH Coromandel International Ltd., Secunderabad, reptd by its Vice-President Legal P. Vardharajan

Andhra Pradesh High Court · (2016) 6 ALT 537 : (2016) 6 AndhLD 491 : (2017) 1 CivCC 413 : (2017) 1 ICC 240

Read judgment

High Courts05 Aug 2016Disposed Off

M/s. Margadarsi Chit Fund Limited Vs Kanupuru Hari Kumar Reddy

Andhra Pradesh High Court · (2017) 170 AIC 735 : (2016) 6 ALT 731

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 37, Order 21 Rule 38Contract Act, 1872 - Section 124, Section 126

Read judgment

High Courts05 Aug 2016Dismissed

Rachakonda Vijaya Sri Vs Gonuguntla Venkateswarlu (died)

Andhra Pradesh High Court · (2017) 1 HLT 860

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90

Read judgment

High Courts05 Aug 2016Dismissed

M/s. Convergys Corporation, USA Vs Mr. Sreenivasu Ruttala

Andhra Pradesh High Court · (2017) 3 ALT 131 : (2016) 5 AndhLD 628 : (2017) 1 CivilLJ 45 : (2016) 4 ICC 839

Read judgment

High Courts05 Aug 2016Disposed Off

B. Nethaji Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2016) 6 ALT 604 : (2016) 6 AndhLD 586

Constitution of India, 1950 - Article 226

Read judgment

High Courts05 Aug 2016Allowed

G. Priyanka - Petitioner @HASH State of Andhra Pradesh, Rep. by its Principal Secretary, Higher (Technical) Education Department, Secretariat, Hyderabad, and Others

Andhra Pradesh High Court · (2016) 6 ALT 343 : (2016) 6 AndhLD 703 : (2017) LIC 551

Constitution of India, 1950 - Article 226

Read judgment

High Courts05 Aug 2016Dismissed

C. Nagarathanamma Vs V. Parameshwari

Andhra Pradesh High Court · (2016) 6 AndhLD 268

Read judgment