High Courts27 Aug 2016Disposed Off
Khursheeda Begum Vs Dream Land Avenues Pvt. Ltd.
Andhra Pradesh High Court · (2017) 2 AndhLD 507
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 15 of 38
High Courts27 Aug 2016Disposed Off
C.V. Rao Vs CH.N. Kumari
Andhra Pradesh High Court · (2017) 1 HLT 330
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 123
High Courts27 Aug 2016Allowed
Sri M. Bala Shirish and 3 Others - Petitioners @HASH Sri Shivraj Heda and another
Andhra Pradesh High Court · (2017) 169 AIC 724 : (2016) 6 ALT 324 : (2016) 6 AndhLD 516 : (2017) 1 CivilLJ 884 : (2017) 1 ICC 285
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Specific Relief Act, 1963 - Section 31
High Courts26 Aug 2016Disposed Off
Gattu Kavita Vs State of Telangana
Andhra Pradesh High Court · (2016) 3 ALTCrl 399 : (2017) 1 AndhLDCriminal 224 : (2017) CriLJ 836
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 3(1)Constitution of India, 1950 - Article 22
High Courts26 Aug 2016Disposed Off
Badana Mutyalamma and another - Petitioners @HASH Palli Appala Raju
Andhra Pradesh High Court · (2016) 6 AndhLD 510
High Courts26 Aug 2016Allowed
Vankudoth Gouri Vs State of Telangana
Andhra Pradesh High Court · (2016) 6 ALT 257 : (2016) 3 ALTCrl 385 : (2017) 1 AndhLDCriminal 238 : (2016) 4 Crimes 270
Constitution of India, 1950 — Article 22
High Courts24 Aug 2016Disposed Off
The Deputy Inspector General of Police, Central Reserve Police Force Vs K. Ravinder
Andhra Pradesh High Court · (2016) 6 ALT 799 : (2017) 3 AndhLD 751 : (2017) LIC 190
Constitution of India, 1950 - Article 226
High Courts24 Aug 2016Dismissed
Mungara Rajya Lakshmi (died) and another - Petitioners/Defendant Nos.1 and 2. @HASH Dr. Palla Bhaskar and five Others
Andhra Pradesh High Court · (2016) 6 ALT 504 : (2016) 6 AndhLD 506 : (2017) 1 CivCC 325 : (2017) 1 CivilLJ 858 : (2017) 1 ICC 282
High Courts23 Aug 2016Disposed Off
Buddha Jagadeeswara Rao Vs Sri Ravi Enterprises
Andhra Pradesh High Court · (2017) AIRCC 1582 : (2017) 2 ALT 736 : (2017) 1 HLT 56
Stamp Act, 1899 - Section 35, Section 36
High Courts23 Aug 2016Disposed Off
S.V. Ranga Rao Vs Khadi & Village Industries Commission
Andhra Pradesh High Court · (2016) 6 ALT 752 : (2017) 1 AndhLD 356 : (2017) 1 CLR 707
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Disposed Off
Md. Jahangir S/o late Md. Suleman, Aged about 59 years, Retd.Supdt (M) (E-83017), APSRTC, Midhani Bus Depot, Kanchanbagh, Hyderabad, A.P. - Petitioner @HASH Regional Manager, APSRTC, Hyderabad Region, MGBS, Gowliguda, Hyderabad and another
Andhra Pradesh High Court · (2016) 6 ALT 277 : (2017) 1 AndhLD 232
Andhra Pradesh State Road Transport Corporation Employees (Leave) Regulations, 1963 - Regulation 34(a)Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Disposed Off
Nallavelli Ashok - Appellant @HASH The State of Telangana, represented by its Principal Secretary to Panchayat Raj Department, Hyderabad and 3 Others
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 3 : (2016) 6 ALT 225
Andhra Pradesh Panchayat Raj Act, 1994 - Section 153(1) -A, Section 22-A, Section 233
High Courts23 Aug 2016Disposed Off
Kothamasu Nasaramma Vs Deputy Commercial Tax Officer-I
Andhra Pradesh High Court · (2017) 1 AndhLD 111
High Courts23 Aug 2016Dismissed
Joint Hindu Family Vs Dr. Reddipalli Murali Mohan Rao
Andhra Pradesh High Court · (2016) 6 AndhLD 80
High Courts23 Aug 2016Allowed
K.C. Bhavan Reddy Vs NTR University of Health Sciences
Andhra Pradesh High Court · (2016) 5 ALT 648 : (2016) 6 AndhLD 318
High Courts22 Aug 2016Disposed Off
Mohammed Abdul Faheem Vs Union of India
Andhra Pradesh High Court · (2016) 6 ALT 702
Constitution of India, 1950 - Article 226
High Courts22 Aug 2016Disposed Off
Kasi Lakshmi Janaki (Smt.) Vs Rangu Papachary
Andhra Pradesh High Court · (2016) 6 ALT 778 : (2017) 1 CivCC 846 : (2017) 2 ICC 254
Evidence Act, 1872 - Section 58
High Courts22 Aug 2016Disposed Off
Nandipati Damodar Vs Telangana State Power Generation Corporation
Andhra Pradesh High Court · (2017) 2 ALT 408
Constitution of India, 1950 - Article 226
High Courts22 Aug 2016Disposed Off
Smt. Kavitha Balaji and another - Petitioners @HASH The State of Telangana and 12 Others
Andhra Pradesh High Court · (2017) 2 ALT 781 : (2016) 6 AndhLD 493 : (2017) 1 ICC 247
High Courts22 Aug 2016Disposed Off
Tirumala Tirupati Devasthanams Vs N. Vasudevaiah
Andhra Pradesh High Court · (2016) 6 ALT 576 : (2017) 1 AndhLD 306 : (2017) 1 CLR 971