COURT ARCHIVE

Andhra Pradesh High Court judgments, 2016

743 judgments · page 14 of 38

High Courts07 Sept 2016Disposed Off

Mr. Syed Jalal S/o. Mr. Syed Ali, Age : 55 years, Occu: Business, R/o. H.No. 10.1.39, Ganta Palan, Ongol Prakasham District, A.P. - Revision Petitioner @HASH Mr. Madroom Sri Ram Chabdra Murthy, S/o. Mr. Sundar Ramya, aged: 45 years, Occu : Business, R/o.

Andhra Pradesh High Court · (2016) 6 ALT 347 : (2016) 6 AndhLD 561 : (2017) 1 HLT 25

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Waqf Act, 1995 - Section 83(9), Section 87

High Courts06 Sept 2016Dismissed

M/s. A.H. Products Vs M/s. Ganga Containers

Andhra Pradesh High Court · (2017) 1 AndhLD 13

High Courts06 Sept 2016Disposed Off

Yamajala Muralidhar Vs Agent to Government (District Collector)

Andhra Pradesh High Court · (2016) 6 ALT 587 : (2017) 1 AndhLD 291

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 - Regulation 2(b), Regulation 3(3)(a)(ii)Constitution of India, 1950 - Article 226

High Courts06 Sept 2016Disposed Off

Mohd. Yousuf Vs Greater Hyderabad Municipal Corporation

Andhra Pradesh High Court · (2016) 6 ALT 547

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 14Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 34

High Courts01 Sept 2016Dismissed

S.K. Musthaq Ahmed @ Goremiyan Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 712 : (2017) 1 HLT(Crl) 117

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 302, Section 34, Section 342, Section 366, Section 506

High Courts01 Sept 2016Disposed Off

J. Jayanth Kumar Vs Northern Power Distribution Company of A.P. Ltd.

Andhra Pradesh High Court · (2017) 3 ALT 98

Constitution of India, 1950 - Article 226

High Courts01 Sept 2016Disposed Off

Killamsetty Eswari Vs Pedada Tulasi Rao

Andhra Pradesh High Court · (2017) 3 ALT 550 : (2017) 3 AndhLD 573

High Courts01 Sept 2016Disposed Off

S. Sudhakar and another - Petitioners @HASH Syed Kareem and Others

Andhra Pradesh High Court · (2016) 6 ALT 135 : (2017) 2 AndhLD 1 : (2017) 1 CivCC 207

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Section 2(11)

High Courts31 Aug 2016Disposed Off

M/s. Rain Cements Limited Vs Deputy Commissioner of Income Tax

Andhra Pradesh High Court · (2017) 392 ITR 253

Income Tax Act, 1961 - Section 144C, Section 144C(1)

High Courts31 Aug 2016Disposed Off

Daka Audemma Vs Inaganti Venkateswara Reddy

Andhra Pradesh High Court · (2017) 1 ALT 164 : (2017) 1 AndhLD 425

Hindu Succession Act, 1956 - Section 29A, Section 6, Section 8

High Courts31 Aug 2016Allowed

Kalapatapu Lakshmi Bharati Vs Kalapatapu Sai Kumar

Andhra Pradesh High Court · (2017) 172 AIC 305 : (2016) AIR(Hyderabad) 218 : (2017) 1 ALT 131 : (2017) 1 AndhLD 272 : (2017) 1 HLR 666

Hindu Marriage Act, 1955 - Section 13

High Courts30 Aug 2016Disposed Off

Errolla Pedda Yellaiah, Nizamabad Vs Sri P. Nagaraju, Nizamabad District

Andhra Pradesh High Court · (2016) 2 AnWR 634

Motor Vehicles Act, 1988 - Section 149, Section 163-A, Section 173

High Courts30 Aug 2016Allowed

S. Brahmanandam Vs Smt. S. Rama Devi

Andhra Pradesh High Court · (2016) 6 ALT 790 : (2017) 1 AndhLD 241 : (2017) 1 CivCC 629 : (2017) 2 DMC 68 : (2017) 1 HLR 630

Hindu Marriage Act, 1955 - Section 13 (1)(ia), Section 13(ib)

High Courts30 Aug 2016Disposed Off

Dulipalla Sambasiva Rao Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 224

Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts30 Aug 2016Dismissed

Dr. Phanindra Kumar Nagisetty - Petitioner @HASH Dr. N.T.R. University of Health Sciences, New Government Hospital Road, Gunadala, Vijayawada, A.P. 520008 and another

Andhra Pradesh High Court · (2016) 6 ALT 288 : (2017) 1 AndhLD 100

Andhra Pradesh Reorganisation Act, 2014 - Section 95Constitution of India, 1950 - Article 226, Article 371D, Article 371D

High Courts30 Aug 2016Dismissed

K. Bala Prasad Vs Mahatma Gandhi Institute of Technology

Andhra Pradesh High Court · (2016) 5 ALT 792 : (2016) 6 AndhLD 233

High Courts29 Aug 2016Dismissed

Munja Praveen, S/o Munja Agaiah Vs State of Telangana

Andhra Pradesh High Court · (2017) 2 ALT 23 : (2017) 1 AndhLD 497

High Courts29 Aug 2016Dismissed

The Branch Manager, New India Assurance Company Limited, Sanjeeva Nagar, R.S. Road, Nandyal, Kurnool District, Andhra Pradesh - Appellant @HASH Eeepanagalla Pedda Seethaiah and Others

Andhra Pradesh High Court · (2017) 2 ACC 942 : (2017) ACJ 518 : (2016) 6 ALT 307 : (2016) 6 AndhLD 713 : (2016) 2 AnWR 626 : (2017) 1 CLR 705 : (2017) 152 FLR 769 : (2017) 2 TAC 522

High Courts29 Aug 2016Disposed Off

New India Assurance Co. Ltd., Warangal Town and District - Appellant @HASH Jadi Laxmi and Others

Andhra Pradesh High Court · (2016) 6 AndhLD 587 : (2016) 2 AnWR 515 : (2017) 1 CivilLJ 603

High Courts28 Aug 2016Disposed Off

A.P. State Road Transport Corporation Vs Resu Raja Rao

Andhra Pradesh High Court · (2017) 1 ALT 22 : (2017) 152 FLR 772