High Courts04 Aug 2016Dismissed
Mekala Satyanarayana - Petitioner @HASH Angadala Veera Raju and Others
Andhra Pradesh High Court · (2016) 6 AndhLD 628
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 18 of 38
High Courts04 Aug 2016Disposed Off
Union of India, rep. by its Secretary, Ministry of Food and Agriculture, New Delhi and Others - Petitioners @HASH P.S.R. Kumar Sinha and another
Andhra Pradesh High Court · (2016) 6 ALT 335 : (2017) 1 AndhLD 557
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts03 Aug 2016Disposed Off
T. Rama Krishna Vs Valluri Babu Rao
Andhra Pradesh High Court · (2017) 1 AndhLD 453 : (2017) 1 AnWR 1 : (2017) 1 TAC 139
High Courts03 Aug 2016Disposed Off
N. Mahalakshmi Vs Principal Secretary (LA)
Andhra Pradesh High Court · (2016) 6 ALT 727
Constitution of India, 1950 - Article 226
High Courts03 Aug 2016Allowed
Farhana Begum Vs State of Telangana
Andhra Pradesh High Court · (2016) 2 AndhLDCriminal 629
High Courts02 Aug 2016Allowed
Sabbella Siri Manjoosha Reddy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2016) AIR(Hyderabad) 194 : (2016) 5 ALT 290 : (2016) 6 AndhLD 427
Constitution of India, 1950 — Article 226
High Courts02 Aug 2016Disposed Off
M/s. Anand Paraboiled Rice Mill (P) Limited Vs G. Yadaiah
Andhra Pradesh High Court · (2017) 3 ALT 764 : (2016) 6 AndhLD 82
High Courts02 Aug 2016Disposed Off
Peddireddigari Ramachandra Reddy Vs Madiraju Venkata Ramana Raju
Andhra Pradesh High Court · (2016) 5 ALT 655 : (2016) 6 AndhLD 299
High Courts01 Aug 2016Disposed Off
K. Santha Kumari, Kurnool Vs K. Laxmi Raju, Kurnool
Andhra Pradesh High Court · (2016) 2 AnWR 666
High Courts01 Aug 2016Disposed Off
P.L.V. Prasad Vs J. Koteshwar Rao
Andhra Pradesh High Court · (2017) 3 AndhLD 640
High Courts01 Aug 2016Disposed Off
Sk. Chotee Bee and another - Petitioners @HASH Sk. Sujana
Andhra Pradesh High Court · (2017) 3 ALT 670 : (2016) 6 AndhLD 693 : (2017) 1 CivilLJ 678 : (2017) 1 ICC 545
High Courts01 Aug 2016Dismissed
Shyam Ferro Alloys Ltd. Vs Asstt. C.C. (APPG), Visakhapatnam
Andhra Pradesh High Court · (2017) 2 ALT 403 : (2016) 340 ELT 488
High Courts01 Aug 2016Dismissed
B. Sreenivasulu Vs B. Kusuma Kumari
Andhra Pradesh High Court · (2016) 6 AndhLD 120
High Courts29 Jul 2016Disposed Off
M/s Kusuma Marketting Vs Shafeequnnisa
Andhra Pradesh High Court · (2017) 1 HLT 174
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Jul 2016Dismissed
Sanagala Srinivasulu Vs Ponnapoola Seetharamaiah
Andhra Pradesh High Court · (2017) 171 AIC 655 : (2017) 1 ALT 15 : (2016) 5 AndhLD 656 : (2017) 1 CivCC 730 : (2016) 4 CivilLJ 810 : (2016) 4 ICC 848
High Courts29 Jul 2016Disposed Off
Gankidi Venkateshwar Reddy Vs Podem Veeraiah
Andhra Pradesh High Court · (2016) 6 ALT 594
Registration Act, 1908 - Section 17(g), Section 49Stamp Act, 1899 - Article 47-ATransfer of Property Act, 1882 - Section 53A
High Courts28 Jul 2016Allowed
K. Lakshmidevamma and another - Petitioners @HASH Canara Bank and Others
Andhra Pradesh High Court · (2016) 6 ALT 386 : (2017) 1 AndhLD 22 : (2017) 2 ICC 114
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 34 Rule 5, Section 115, Section 96Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 60, Section 67
High Courts28 Jul 2016Dismissed
CMR College of Engineering & Technology Vs Jawaharlal Nehru Technological University
Andhra Pradesh High Court · (2016) 6 ALT 477 : (2016) 6 AndhLD 246
High Courts27 Jul 2016Disposed Off
SRR Hospitalities Pvt. Ltd. Vs Balina Srimannarayana
Andhra Pradesh High Court · (2017) AIRCC 1048 : (2016) 5 ALT 308 : (2016) 5 AndhLD 423 : (2017) 1 ICC 103 : (2017) 1 RentLR 16
Civil Procedure Code, 1908 (CPC) — Order 25-A, 115
High Courts25 Jul 2016Dismissed
M/s. Progressive Constructions Ltd., Hyderabad - Petitioner @HASH The Union of India and four Others
Andhra Pradesh High Court · (2016) 6 ALT 163 : (2016) 6 AndhLD 406 : (2017) 1 CivilLJ 843 : (2017) 1 ICC 289