High Courts10 Jun 2013Disposed Off
T. Sankar and Others Vs Joint Collector and Another
Andhra Pradesh High Court · (2013) 4 ALT 441
Essential Commodities Act, 1955 — Section 6A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 46 of 67
High Courts10 Jun 2013Disposed Off
Madhu Kumar My Vs Smt. Hima Bindu
Andhra Pradesh High Court · (2013) 5 ALD 53 : (2013) 6 ALT 294
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts10 Jun 2013Disposed Off
Rashtriya Pariyojana Nirman Nigam Ltd. and M/s. National Projects Construction Corporation Ltd. Vs M/s. P.L. Raju Constructions Ltd. and Food Corporation of India Ltd.
Andhra Pradesh High Court · (2013) 5 ALD 18 : (2013) 6 ALT 272
Arbitration Act, 1940 — Section 17, 30, 33
High Courts10 Jun 2013Disposed Off
G. Shankarappa Vs District Collector and Others
Andhra Pradesh High Court · (2013) 4 ALT 495
High Courts10 Jun 2013Allowed
G. Vemanna Vs Joint Collector (Civil Supplies) and Others
Andhra Pradesh High Court · (2013) 4 ALT 543
High Courts10 Jun 2013
Ganti Srinivas Vs Mrs. G. Vasantha
Andhra Pradesh High Court · (2013) 5 ALD 230 : (2013) 6 ALT 276 : (2014) 1 DMC 418
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 9Penal Code, 1860 (IPC) — Section 498A
High Courts09 Jun 2013Dismissed
Rowthu Nageswara Rao Vs Andhra Pradesh State Road Transport Corporation and Another
Andhra Pradesh High Court · (2014) LabIC 515
High Courts07 Jun 2013
Amina Anjum Vs Mohd. Ishaque
Andhra Pradesh High Court · (2013) 5 ALD 25 : (2013) 6 ALT 290
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8
High Courts07 Jun 2013Dismissed
P.N. Narasimhulu Vs Superintendent of Police and Another
Andhra Pradesh High Court · (2013) 4 ALT 237
High Courts07 Jun 2013
Sri Venkateswara Gas Agency Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 5 ALD 168 : (2014) 2 ALT 751
High Courts07 Jun 2013Allowed
Arrakuntal V. Ganeshan Vs M/s. Sai Rama Cotton Syndicate and The State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 331 : (2013) 3 ALT(Cri) 1 : (2013) 2 ALT(Cri) 290 : (2013) 2 ALT(Cri) 275
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)
High Courts07 Jun 2013Dismissed
Prabhunath Vasireddy Vs The Union of India and Others
Andhra Pradesh High Court · (2014) 1 ALD 421 : (2013) 6 ALT 172
Constitution of India, 1950 — Article 124, 124(4), 14, 217, 217(1)
High Courts07 Jun 2013Dismissed
Laxmaiah Vs The Nizamabad Co-operative Sugar Factory Limited
Andhra Pradesh High Court · (2014) 2 ALD 234
Andhra Pradesh Survey And Boundaries Act, 1923 — Section 10, 10(2), 10(i), 5, 6
High Courts07 Jun 2013Disposed Off
M/s. Sri Uma Maheswara Rao and Par Boiled Rice Mill Vs District Supply Officer
Andhra Pradesh High Court · (2013) 5 ALD 172
High Courts07 Jun 2013Dismissed
Syed Ali Vs Syed Noor Mohammed
Andhra Pradesh High Court · (2013) 5 ALD 72
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 151
High Courts07 Jun 2013
Gaddam Chandrashekar Vs Bhavanam Lokeshwar Reddy and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 223 : (2013) 3 ALT(Cri) 380
High Courts07 Jun 2013Dismissed
Vurlagadda Nanjappa Vs B.V. Mallanaradhya
Andhra Pradesh High Court · (2014) 3 ALD 407
High Courts06 Jun 2013Partly Allowed
Gadagottu Pandurangarao Thirupathaiah Vs P. Bal Reddy and The Branch Manager
Andhra Pradesh High Court · (2014) 1 ACC 409 : (2013) 5 ALD 358 : (2013) 2 AnWR 779
Employees Compensation Act, 1923 — Section 19, 3, 3(1), 4, 4A, 4A
High Courts06 Jun 2013Dismissed
Yousuf and Company Vs The Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 5 ALD 129 : (2013) 4 ALT 508
Azamabad Industrial Area (termination And Regulation Of Leases) Act, 1992 — Section 1, 11, 2, 20, 23Constitution of India, 1950 — Article 14, 19, 226, 300A, 31CCustoms Act, 1962 — Section 129(6)
High Courts06 Jun 2013Dismissed
Vengalapudi Manga Vs Paluri Kannabbai, Paluri Laggarao, Padagatla Nookaraju and Podagatla Sanyasi Rao
Andhra Pradesh High Court · (2013) 5 ALD 170 : (2013) 4 ALT 710
Registration Act, 1908 — Section 17, 49