High Courts03 Jun 2013Allowed
Sannappa Nagamma Vs Sapatla Pakkirappa
Andhra Pradesh High Court · (2013) 6 ALD 791 : (2013) 6 ALT 328
Limitation Act, 1963 — Article 61(a)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 48 of 67
High Courts15 May 2013Dismissed
D. Madhava Reddy Vs Janga Raghava Reddy and three Others
Andhra Pradesh High Court · (2013) 5 ALD 620 : (2013) 4 ALT 484
Andhra Pradesh Co-operative Societies Act, 1964 — Section 31(3)(a), 61, 61(3), 61(4)
High Courts15 May 2013Disposed Off
Syed Ahmed Mohiuddin Madani Vs G. Kusuma Kumari
Andhra Pradesh High Court · (2013) 4 ALD 718 : (2013) 4 ALT 613
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Apr 2013Allowed
Bharathi Degree College Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALT 321
High Courts30 Apr 2013
Andhra Pradesh State Road Transport Corporation and Others Vs Ch. Srinivasulu
Andhra Pradesh High Court · (2013) 5 ALT 232
High Courts30 Apr 2013Allowed
S.V. Narasimhulu Naidu and S. Janardhan Vs Government of Andhra Pradesh and The Revenue Divisional Officer
Andhra Pradesh High Court · (2013) 6 ALD 27 : (2013) 4 ALT 625 : (2013) ALT(Rev) 303
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15, 16, 16(1), 17B, 2(g)Constitution of India, 1950 — Article 14, 19, 19(11), 300ALand Acquisition Act, 1894 — Section 10, 11, 8, 9
High Courts30 Apr 2013Dismissed
Uppu Venkataramana Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 5 ALD 240 : (2013) 4 ALT 584
Constitution of India, 1950 — Article 163, 163(2), 164, 164(1)
High Courts30 Apr 2013Dismissed
D. Venkateswara Rao and Two Others Vs D. Rama Seethamma and Others
Andhra Pradesh High Court · (2013) 5 ALD 724 : (2013) 5 ALT 220
High Courts30 Apr 2013Dismissed
Ashish Kumar Bhaumik and Another Vs Smt. Pramila and Others
Andhra Pradesh High Court · (2013) 5 ALD 634 : (2013) 4 ALT 552
Andhra Pradesh Co-operative Societies Act, 1964 — Section 31, 61, 76, 9Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 54
High Courts30 Apr 2013Dismissed
Kalyan Prasad Sen Vs Insurance Regulatory and Development Authority
Andhra Pradesh High Court · (2014) 4 ALD 96
Insurance Act, 1938 — Section 114A, 42, 42(4)(g), 42D, 64UMInsurance Regulatory and Development Authority Act, 1999 — Section 14(1), 26
High Courts30 Apr 2013
Gaddam Laxmaiah and Others Vs The Commissioner and Inspector General, Registration and Stamps Department and Others
Andhra Pradesh High Court · (2013) 6 ALD 49 : (2013) 5 ALT 477 : (2013) ALT(Rev) 405
Contract Act, 1872 — Section 202, 72Registration Act, 1908 — Section 17, 23, 24, 25, 26Stamp Act, 1899 — Section 2(10)
High Courts30 Apr 2013Allowed
Mr. Markapuram Siva Rao and Others Vs State of Andhra Pradesh and Smt. Markapuram Siva Nagendram
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 341
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 498A, 506
High Courts30 Apr 2013Dismissed
Dr. Vompolu Subhadra Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 326 : (2013) 3 ALT(Cri) 375
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts30 Apr 2013Dismissed
K.V. Ramana Reddy Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 315 : (2013) 3 ALT(Cri) 208
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 419, 420, 511
High Courts29 Apr 2013Dismissed
M/s. Mega City Builders Vs S.I. Sawhney and Another
Andhra Pradesh High Court · (2013) 5 ALD 84 : (2013) 4 ALT 342
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 24, 25, 25(3), 27General Clauses Act, 1897 — Section 6
High Courts29 Apr 2013Allowed
Peruri Manikyamba Vs Agraharapu Veera Venkata Satyanarayana Murthy and Another
Andhra Pradesh High Court · (2013) 5 ALD 629 : (2013) 5 ALT 284
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Specific Relief Act, 1963 — Section 38
High Courts29 Apr 2013Dismissed
M/s Bommidala Purnaiah Tobacco Pvt. Limited and M/s Bommidala Filaments Limited Vs Export-Import Bank of India
Andhra Pradesh High Court · (2013) 4 ALD 379 : (2013) 4 ALT 740 : (2014) 3 BC 62
Companies Act, 1956 — Section 4ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 17
High Courts29 Apr 2013Disposed Off
Namuduri Srinivasa Sreeramachandra Murthy Vs K. Radha
Andhra Pradesh High Court · (2013) 5 ALD 613 : (2013) 4 ALT 577 : (2014) 1 DMC 214
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 9
High Courts29 Apr 2013Dismissed
Y. Subba Rao Vs The Chief Postmaster General, The Postmaster General, The Director of Postal Services and The Senior Superintendent of Post Offices
Andhra Pradesh High Court · (2013) 6 ALD 38 : (2013) 4 ALT 731
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16, 226, 311Penal Code, 1860 (IPC) — Section 409
High Courts29 Apr 2013Dismissed
Nagabhairava Medhini Devi and Others Vs Perumalla Kasi Rao and Another Perumalla Kasi Rao and Another Vs Nagabhairava Medhini Devi and Others
Andhra Pradesh High Court · (2013) 4 ALD 720 : (2013) 6 ALT 222
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 47Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 2(2)