High Courts25 Apr 2013
O. Kalyan Vs M.P. Rabindranath
Andhra Pradesh High Court · (2013) 5 ALD 431 : (2013) 5 ALT 394
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 50 of 67
High Courts25 Apr 2013
Golla Bheemanna Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 268
High Courts25 Apr 2013Allowed
Karre Narasimha and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2013) 3 ALT 641 : (2013) ALT(Rev) 252
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 32, 32(1), 32(2), 38Constitution of India, 1950 — Article 226
High Courts25 Apr 2013
Smt. Dosali Appalanarasamma and 5 Others Vs Smt. A.V. Swarnalatha and Another
Andhra Pradesh High Court · (2013) 2 AnWR 221
Motor Vehicles Act, 1988 — Section 163A
High Courts25 Apr 2013Allowed
Jampala Yadaiah and Two Others Vs The Commissioner Endowments and 34 Others
Andhra Pradesh High Court · (2013) 4 ALD 442 : (2013) 5 ALT 245
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 119, 34, 6(a)(ii), 85, 87Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6
High Courts25 Apr 2013
Andhra Pradesh State Road Transport Corporation Vs Gaguloth Keema and Four Others
Andhra Pradesh High Court · (2014) ACJ 1432 : (2013) 6 ALD 379 : (2013) 2 AnWR 560
High Courts25 Apr 2013Partly Allowed
The United India Insurance Company Ltd. Vs B. Ramana @ Ramana Naik and Others
Andhra Pradesh High Court · (2013) 6 ALD 395 : (2013) 2 AnWR 419
Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 304A, 337
High Courts25 Apr 2013Dismissed
The National Insurance Company Limited Vs Gedela Mahalakshmamma, Gedela Appalaswamy and Navatha Youth Association
Andhra Pradesh High Court · (2013) 5 ALD 673 : (2013) 2 AnWR 411
High Courts25 Apr 2013
D. Leelavathi and Others Vs The Director of Mines and Geology and Others
Andhra Pradesh High Court · (2013) 5 ALD 658 : (2013) 5 ALT 489
High Courts25 Apr 2013Dismissed
The New India Assurance Co. Ltd. Vs Khaja Moinuddin and Mohammad Taher Ali
Andhra Pradesh High Court · (2013) 5 ALD 427
Workmens Compensation Act, 1923 — Section 2(1)(i), 4, 4(1)(c), 4(c)(ii)
High Courts25 Apr 2013Allowed
Uppara Gangamma and Others Vs The Mandal Revenue Officer (LAO), Yemmiganur
Andhra Pradesh High Court · (2013) 4 ALD 42 : (2013) 4 ALT 636 : (2013) ALT(Rev) 340
Land Acquisition Act, 1894 — Section 18
High Courts25 Apr 2013Allowed
R. Radha Vs P. Bhanu Prakash Reddy
Andhra Pradesh High Court · (2013) 5 ALD 175 : (2013) 4 ALT 730
High Courts25 Apr 2013Allowed
K. Prasad, Smt. K. Ratnamma, K. Harikrishna and B. Harika Vs Roop Oil Traders
Andhra Pradesh High Court · (2013) 6 ALD 472 : (2013) 5 ALT 173
Sales of Goods Act, 1930 — Section 19, 20
High Courts24 Apr 2013
Vallala Yasodha Vs Vallala Naga Venkata Laxmi and 2 Others
Andhra Pradesh High Court · (2013) 04 AP CK 0072
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Apr 2013
N. Sree Ramulu and Others Vs B. Lakshmi Narayana (died) and Others
Andhra Pradesh High Court · (2014) 1 ACC 264 : (2013) 5 ALD 249 : (2013) 2 AnWR 185
Motor Vehicles Act, 1988 — Section 8, 9Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)Workmens Compensation Act, 1923 — Section 2(1), 2(1)(1), 2(1)(g), 4, 4(1)(c)(i)
High Courts24 Apr 2013Dismissed
S. Ram Manohar Vs The Union of India and Another
Andhra Pradesh High Court · (2013) 5 ALD 51 : (2013) 4 ALT 316
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226
High Courts24 Apr 2013Dismissed
Putty Aravind Kumar Vs Putty Ashok and P. Venkateshwar Rao
Andhra Pradesh High Court · (2013) 6 ALD 459 : (2013) 5 ALT 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 14
High Courts24 Apr 2013Partly Allowed
Mandadi Adilakshmi Vs Vallabhaneni Siva Prasad and Others
Andhra Pradesh High Court · (2014) ACJ 950 : (2013) 4 ALD 707 : (2013) 4 ALT 497 : (2013) 138 FLR 1027 : (2013) 4 LLJ 42 : (2013) 4 LLN 501
Employees Compensation Act, 1923 — Section 2(d), 8Hindu Adoptions and Maintenance Act, 1956 — Section 21
High Courts23 Apr 2013Dismissed
Yemireddy Sunder Reddy and Others Vs B. Yadagiri Reddy and Others
Andhra Pradesh High Court · (2013) 4 ALD 332
Land Acquisition Act, 1894 — Section 12, 18
High Courts23 Apr 2013Dismissed
Bashyam Anjamma and Another Vs Narra Satyanarayana and four Others
Andhra Pradesh High Court · (2013) 5 ALD 788 : (2013) 4 ALT 445
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 26, 3(f)Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 6, 6(1), 6(3), 6(5)