High Courts23 Apr 2013
T. Hari Prasad Vs The Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (2013) 6 ALD 413 : (2013) 5 ALT 496
Andhra Pradesh Excise Act, 1968 — Section 3(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 51 of 67
High Courts23 Apr 2013
L. Ranga Rao Vs Vice Chairman and Managing Director, Girijan Co-operative Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 6 ALT 670
High Courts23 Apr 2013Dismissed
State of A.P. Vs Kallepalli Giri
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 169
High Courts23 Apr 2013Allowed
Manoj Kumar Kanuga and 3 Others Vs Marudhar Power Pvt. Ltd. and Others
Andhra Pradesh High Court · (2013) 116 CLA 263 : (2013) 179 CompCas 504
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)Companies Act, 1956 — Section 10(E), 10(F), 108, 108(1), 108(1)(a)Depositories Act, 1996 — Section 6(1), 6(2), 6(3), 7(1)
High Courts23 Apr 2013Dismissed
S. Janaradhan Reddy and Others Vs S. Madhava Reddy and State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 396
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts22 Apr 2013Dismissed
Donthy Reddy Achyuta Reddy Vs The State of A.P. and N. Rajeshwari
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 57 : (2013) 2 Crimes 663
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 468(2)(c), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts22 Apr 2013Allowed
M/s. United Steel Allied Industries Private Limited Vs M/s. Indian Bank and Others
Andhra Pradesh High Court · (2013) 04 AP CK 0052
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86Companies Act, 1956 — Section 531, 531(A), 537Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 37
High Courts22 Apr 2013Allowed
Ajay Kumar Agarwal Vs State of Andhra Pradesh and Kutumba Rao, Conservation Asst. I/C of Charminar Monument
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 31 : (2013) 2 ALD(Cri) 360
Ancient Monuments And Archaeological Sites And Remains (amendment And Validation) Act, 2010 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Apr 2013Dismissed
Padala Ramu @ Padala Venkata Rama Reddy Vs The State of Andhra Pradesh, Station House Officer and I. Manga Devi, Police Officer
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 130
Constitution of India, 1950 — Article 19, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 162, 169, 170
High Courts22 Apr 2013
Vijaya Laxmi and Others Vs Union of India and Others
Andhra Pradesh High Court · (2013) 5 ALD 297 : (2013) 6 ALT 275
High Courts22 Apr 2013Dismissed
R. Markandeya Kumar Vs Union of India and Others
Andhra Pradesh High Court · (2014) 1 ALD 76 : (2014) 2 ALT 732
High Courts18 Apr 2013Allowed
A. Sundara Rami Reddy Vs The District Collector, Chittoor District and Others
Andhra Pradesh High Court · (2013) 6 ALD 423 : (2013) 6 ALT 297
High Courts18 Apr 2013
M/s. Aasra Archiventures Pvt. Ltd. and A. Raghunath Vs The State of Andhra Pradesh, Sri Kaushal Bhaskar, M/s. Salarpuria Properties Pvt. Ltd. and The III Additional Chief Judge, City Civil Court Sri Kaushal Bhaskar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 653 : (2013) 4 ALT 751
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 151
High Courts18 Apr 2013Allowed
Vallala Yasodha Vs Vallala Naga Venkata Laxmi, Vallala Vamshi Krishna and Baddala Dhanalaxmi
Andhra Pradesh High Court · (2013) 5 ALD 166 : (2013) 5 ALT 743
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Apr 2013
V. Murali Prasad Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALT 781
Penal Code, 1860 (IPC) — Section 405, 409
High Courts18 Apr 2013Disposed Off
USKE Vs District Collector
Andhra Pradesh High Court · (2014) 3 ALT 308 : (2014) ALT(Rev) 253
High Courts18 Apr 2013Allowed
Remidi Srinivas Reddy and M. Veerachander Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 395
Andhra Pradesh Excise Act, 1968 — Section 34(a)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts18 Apr 2013Dismissed
M/s. Aasra Archiventures Pvt. Ltd. and Another Vs The State of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALD 653 : (2013) 4 ALT 751
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 151Constitution of India, 1950 — Article 226
High Courts18 Apr 2013Allowed
National Investigation Agency, NIA, Hyderabad Vs Devendra Gupta and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 109 : (2013) 1 ALD(Cri) 907
Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 173, 2, 268Explosive Substances Act, 1908 — Section 3, 4, 5, 6National Investigation Agency Act, 2008 — Section 21
High Courts17 Apr 2013
Surisetty Revathi Vs Taladi Yelamanda Rao, Geeda Venkata Ramana Reddy and Gogineni Sudhakar
Andhra Pradesh High Court · (2013) 5 ALD 110 : (2013) 5 ALT 768
Registration Act, 1908 — Section 17, 49