High Courts09 Apr 2013
Talreddy Yesanna and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALT 399
Constitution of India, 1950 — Article 14Forest Act, 1927 — Section 26Land Acquisition Act, 1894 — Section 23(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 53 of 67
High Courts08 Apr 2013Allowed
Thyrumala Setty Phanindra Vs The District Collector (C.S), The Revenue Divisional Officer and The Deputy Tahsildar
Andhra Pradesh High Court · (2013) 4 ALD 540 : (2013) 5 ALT 237
High Courts08 Apr 2013
P. Lavanya Vs P. Dinesh Rao
Andhra Pradesh High Court · AIR 2013 AP 116 : (2013) 5 ALD 423 : (2013) 4 ALT 479 : (2014) 1 DMC 371
High Courts08 Apr 2013Dismissed
Guduru Srinivas Vs Amradi Prabhakar and Another
Andhra Pradesh High Court · (2013) 5 ALD 102 : (2013) 6 ALT 259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58
High Courts04 Apr 2013Disposed Off
Kulukulri Suresh Varma Vs V. Venkata Satya Subramanyam Mallikarjuna Surya Rao and Others
Andhra Pradesh High Court · (2013) 4 ALD 213 : (2013) 5 ALT 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts04 Apr 2013Allowed
M. Rajitha and 17 Others Vs The Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2013) 6 ALD 199 : (2013) 6 ALT 336
Constitution of India, 1950 — Article 14
High Courts04 Apr 2013
Faheemuddin Ahmed, Zainab Begum and Saleem Ahmed Vs Farzana Abedi
Andhra Pradesh High Court · (2013) 5 ALD 238 : (2013) 5 ALT 781
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20
High Courts04 Apr 2013
State Bank of India Vs M/s. Monarch Pipes Limited and Others
Andhra Pradesh High Court · (2014) 182 CompCas 256
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 17(3), 20(4)
High Courts04 Apr 2013Dismissed
Union of India and Another Vs Ashok Narayan Paldhe and Others
Andhra Pradesh High Court · (2013) 4 ACC 847 : (2014) ACJ 1939 : (2013) 4 ALD 253 : (2013) 5 ALT 363
High Courts04 Apr 2013
Sam Zal Bastawala and Sarosh Sam Bastawala Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 7 : (2014) CriLJ 1513
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 239, 320, 482Hindu Marriage Act, 1955 — Section 9
High Courts04 Apr 2013Allowed
Nandam Rama Rao Vs Battu Rama Rao
Andhra Pradesh High Court · (2013) 6 ALD 754 : (2014) 1 ALT 377
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(aa), 151Constitution of India, 1950 — Article 227
High Courts04 Apr 2013
D. Suresh Kumar Vs Mohd. Dastagiri
Andhra Pradesh High Court · (2013) 6 ALD 397 : (2013) 6 ALT 802 : (2014) 1 RCR(Rent) 577
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts03 Apr 2013Allowed
N. Venkata Rami Reddy Vs The Sub-Inspector of Police N. Venkata Rami Reddy Vs The Sub-Inspector of Police and B. Muneedran
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 346 : (2013) 2 ALD(Cri) 367
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 177, 379, 380, 381, 447
High Courts03 Apr 2013Dismissed
Bhikam Chand Vs C. Vittal Rao
Andhra Pradesh High Court · (2013) 4 ALD 48
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4
High Courts03 Apr 2013
M/s. Ashok International Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALD 368 : (2013) 5 ALT 88 : (2013) 4 ARBLR 406
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts03 Apr 2013Dismissed
M/s. DOT Systems, Secunderabad and 2 Others Vs Union of India, Ministry of External Affairs and 5 Others
Andhra Pradesh High Court · (2013) 6 ALD 348 : (2013) 5 ALT 1
Civil Procedure Code, 1908 (CPC) — Section 141, 20, 20(c)Constitution of India, 1950 — Article 14, 19(1)(g), 226, 3
High Courts03 Apr 2013
Chinthalapati Subramanya Sarma and Chinthalapati Syam Prasad Vs Yalavarthi Pushpavathi and Kota Jagannadha Rao
Andhra Pradesh High Court · (2013) 4 ALD 357 : (2013) 5 ALT 72
High Courts03 Apr 2013
Smt. Rachokonda Parvathi Vs Rachakonda Venkata Subrahmanyam
Andhra Pradesh High Court · AIR 2013 AP 191 : (2013) 4 ALD 3 : (2013) 4 ALT 589 : (2013) 2 DMC 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 124Penal Code, 1860 (IPC) — Section 498A
High Courts03 Apr 2013
M/s. Tanmai Jewels Pvt. Ltd. and M.J.V.V.D. Prakash Vs Ch. Sreesaila Kumari and M/s. Vijaya Textiles
Andhra Pradesh High Court · (2013) 6 ALD 359 : (2013) 5 ALT 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 8 Rule 10, 105(2), 144, 151
High Courts03 Apr 2013Allowed
Vishnu Das Baheti Vs Abhishek Kerthan
Andhra Pradesh High Court · (2013) 4 ALD 194 : (2013) 5 ALT 63
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 5, Order 38 Rule 5