High Courts03 Apr 2013
Agri Gold Farm Estate India Pvt. Ltd. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 596 : (2013) 5 ALT 276
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 54 of 67
High Courts02 Apr 2013Dismissed
Satish Khanna Vs Smt. Kanduru Anuradha Reddy
Andhra Pradesh High Court · (2013) 5 ALD 719 : (2013) 5 ALT 379
Transfer of Property Act, 1882 — Section 106, 116
High Courts02 Apr 2013Dismissed
Maruti Ispat and Energy Private Limited Vs The Central Power Distribution Company Limited and Others
Andhra Pradesh High Court · (2013) 5 ALD 739 : (2013) 5 ALT 289
High Courts02 Apr 2013Dismissed
Devisetty Ramaswamy Vs The Chief Engineer, 400 KV Line AP Transco (APSPDCL), Hyderabad and Others
Andhra Pradesh High Court · (2013) 4 ALD 88 : (2013) 4 ALT 616 : (2013) ELR 1033
Electricity (Supply) Act, 1948 — Section 28, 29(2), 42Electricity Act, 2003 — Section 164, 165, 176(2)(e), 185, 67, 67Penal Code, 1860 (IPC) — Section 188
High Courts02 Apr 2013Allowed
Nakka Parthasarathy Vs Nakka Krishnaveni and Another
Andhra Pradesh High Court · (2013) 5 ALD 711 : (2013) 5 ALT 303
Transfer of Property Act, 1882 — Section 126, 6
High Courts02 Apr 2013
Dr. D.V. Prasad Vs B. Murali Krishna and Others
Andhra Pradesh High Court · (2013) 4 ALD 576 : (2013) 5 ALT 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38
High Courts02 Apr 2013Dismissed
Khalida Begum and Another Vs The Life Insurance Corporation Ltd.
Andhra Pradesh High Court · (2013) 4 ALD 353 : (2013) 5 ALT 368
Insurance Act, 1938 — Section 2(2), 46, 47
High Courts01 Apr 2013Allowed
S. Sattu Vs The Government of Andhra Pradesh, The Collector and District Magistrate and The Superintendent
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 973 : (2013) 6 ALT 251 : (2013) 3 ALT(Cri) 303
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 10, 12, 13, 2(g), 3Biological Diversity Act, 2002 — Section 55(2)Constitution of India, 1950 — Article 226
High Courts01 Apr 2013Allowed
Sri Vigneswara Traders and Another Vs The Circle Inspector of Police, Porumamilla Police Station and two Others
Andhra Pradesh High Court · (2013) 4 ALD 241 : (2013) 5 ALT 9
Essential Commodities Act, 1955 — Section 6A
High Courts01 Apr 2013Allowed
C. Ramulu Vs C. Anjaneyulu
Andhra Pradesh High Court · (2013) 5 ALD 273 : (2013) 4 ALT 459
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Apr 2013Allowed
Peta Radha Reddy and Another Vs C.V. Manoharan and Others
Andhra Pradesh High Court · (2013) 6 ALD 337 : (2013) 5 ALT 157
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Mar 2013
N. Malla Reddy Vs The Prohibition and Excise Superintendent
Andhra Pradesh High Court · (2013) 5 ALD 96 : (2013) 6 ALT 292
Andhra Pradesh Excise Act, 1968 — Section 31(1)(b), 63
High Courts28 Mar 2013Allowed
A. Ranga Reddy Vs A. Ram Reddy
Andhra Pradesh High Court · (2013) 4 ALD 1 : (2013) 4 ALT 595
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 151
High Courts28 Mar 2013
Jala Gandhi Vs Eluri Vijaya Laxmi
Andhra Pradesh High Court · (2013) 4 ALD 261 : (2013) 5 ALT 11
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts28 Mar 2013Allowed
Dr. T.H. Chowdary Vs The Registrar of Companies and The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 67 : (2013) 2 ALD(Cri) 18 : (2014) 119 CLA 82 : (2014) 182 CompCas 13 : (2014) 126 SCL 357
Companies Act, 1956 — Section 58, 60, 628, 63, 68Criminal Procedure Code, 1973 (CrPC) — Section 428, 468(2)(c), 482Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts28 Mar 2013Dismissed
Smt. Gullapalli Vijayasree Vs Rednam Satyavathi and 2 Others
Andhra Pradesh High Court · (2013) 4 ALD 211 : (2013) 5 ALT 45
Civil Procedure Code, 1908 (CPC) — Section 94(E)
High Courts28 Mar 2013Allowed
M. Anand Vs The Revenue Divisional Officer and The Tahsildar
Andhra Pradesh High Court · (2013) 4 ALD 80 : (2013) 4 ALT 456
High Courts28 Mar 2013
K. Harinath Vs Hindustan Petroleum Corporation Limited and The Chief Regional Manager
Andhra Pradesh High Court · (2013) 4 ALD 518 : (2013) 4 ALT 651
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 14, 14(1)
High Courts26 Mar 2013
Garimella Subba Rao, Daruga Venkata Narayana Rao and Kandi Janaki Rao Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 53 : (2013) 1 ALD(Cri) 895
Andhra Pradesh Co-operative Societies Act, 1964 — Section 50, 51, 52, 53, 60Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 190(1)(b)