Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Penal Code, 1860 (IPC) — Section 405, 406, 415, 420

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High Courts05 Jun 2013Dismissed

Vegendla Vijayalakshmi and two others Vs Gaddipati Naga Himabindu and seven others

Andhra Pradesh High Court · (2013) 4 ALD 619 : (2013) 4 ALT 474

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High Courts04 Jun 2013

M/s. Sri Surya Granites Vs Sri G. Venkateswarlu

Andhra Pradesh High Court · (2013) 5 ALD 584 : (2013) 5 ALT 546

Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 106, 54

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High Courts04 Jun 2013Dismissed

Valluri Srinivasa Rao and Others Vs Valluri Vijaya Ramachandra Murty and Others

Andhra Pradesh High Court · (2013) 4 ALT 565

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4

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High Courts04 Jun 2013

Malapati Varun Reddy Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 156 : (2013) 2 ALD(Cri) 715

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High Courts04 Jun 2013Disposed Off

Mrs. Seela Rani and M. Ramesh Babu Vs Mimidi Suresh

Andhra Pradesh High Court · (2013) 5 ALD 62

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts04 Jun 2013Dismissed

Villuri Srinivasa Rao and Others Vs Villuri Vijaya Ramachandra Murty, Polimera Krishna and Karri Mahalaxmi

Andhra Pradesh High Court · (2013) 4 ALD 704

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4

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High Courts04 Jun 2013Dismissed

V. Srinivas Vs Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (2013) 5 ALD 798 : (2013) 4 ALT 471

Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(xii)

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High Courts04 Jun 2013

Cheeli Asirvadam and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 318 : (2013) 2 ALD(Cri) 390

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High Courts03 Jun 2013Dismissed

D. Anil Kumar Vs Shiv Balak

Andhra Pradesh High Court · (2013) 4 ALD 605 : (2013) 4 ALT 481

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts03 Jun 2013Disposed Off

V. Nagaiah Vs The Industrial Tribunal and The Depot Manager, A.P.S.R.T.C

Andhra Pradesh High Court · (2013) 6 ALD 668 : (2014) 1 ALT 391 : (2013) 4 LLN 91 : (2013) LLR 1168

Evidence Act, 1872 — Section 25, 27

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High Courts03 Jun 2013Allowed

National Energy Trading and Service Limited and Others Vs Central Power Distribution Company of A.P. Ltd. and Others

Andhra Pradesh High Court · (2013) 4 ALD 585 : (2013) 4 ALT 381

Constitution of India, 1950 — Article 14, 226Electricity Act, 2003 — Section 14(c), 181, 2(71), 23, 61

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High Courts03 Jun 2013Allowed

Pasuparthi Jayaram, Pasuparthy Parthasarathi and Y.V. Harikrishna Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2013) 5 ALD 785 : (2013) 4 ALT 541

Registration Act, 1908 — Section 22A(1)(c), 22A(2)

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High Courts03 Jun 2013Disposed Off

The Nizam Sugar Factory Ltd. Vs Prem Heavy Engineering Works Private Limited and Justice P. Ramachander Raju (Retired)

Andhra Pradesh High Court · (2013) 6 ALD 466 : (2013) 5 ALT 540

Arbitration Act, 1940 — Section 14, 17, 30, 33Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6G

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High Courts03 Jun 2013

P. Laxmi Devi, P. Leelavathi, Pulumati Nagendra and K. Subash Chandra Bose Vs The State of Andhra Pradesh and Others The Chief Engineer (R and B) AC Guards and The Superintending Engineer (R and B) Vs P. Laxmi Devi and Others

Andhra Pradesh High Court · (2013) 6 ALD 150 : (2014) 1 ALT 42

Land Acquisition Act, 1894 — Section 4(1), 5(A), 5A, 5A(2), 6

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High Courts03 Jun 2013

Reemana Kaushik Vs Shobhit Kaushik

Andhra Pradesh High Court · (2013) 5 ALD 439 : (2014) 1 DMC 320

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