High Courts14 Jun 2013
Rytu Depot and Others Vs Sri Rajyalakshmi Agencies and Others
Andhra Pradesh High Court · (2013) 5 ALD 394 : (2013) 6 ALT 40
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 45 of 67
High Courts13 Jun 2013
B. Chitti Babu Vs Vice Chairman and Managing Director, APSRTC and Others
Andhra Pradesh High Court · (2013) 5 ALD 430
High Courts13 Jun 2013
K.S. Vinay Kumar Vs State and Another
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 381
High Courts13 Jun 2013Disposed Off
M/s. Sai Ram Heavy Motor Driving School, A. Lakshminarayana and Others Vs The Government of Andhra Pradesh, TR and B (Transport Department), The Deputy Transport Commissioner, The Deputy Transport Commissioner and The Regional Transport Officer and Others
Andhra Pradesh High Court · (2013) 6 ALD 389 : (2014) 1 ALT 510
High Courts13 Jun 2013Dismissed
G.V. Deena Dayal and Others Vs A. Bhagirathi and Others
Andhra Pradesh High Court · (2013) 4 ALD 650 : (2013) 4 ALT 683
High Courts13 Jun 2013Dismissed
Rodda Narsaiah Vs Adla Raju @ Rajaiah
Andhra Pradesh High Court · (2013) 5 ALD 37 : (2013) 6 ALT 279
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jun 2013Allowed
M/s. Harsha Royal Minerals Vs The A.P. Mineral Development Corporation Ltd.
Andhra Pradesh High Court · (2013) 06 AP CK 0014
High Courts13 Jun 2013
N. Prabhakar Reddy and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2014) 2 ALT 173
High Courts12 Jun 2013
Z. Lourdiah Naidu and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 322 : (2013) 2 ALD(Cri) 393
High Courts12 Jun 2013Partly Allowed
Karam Sreenivasu Dora Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 284 : (2013) 2 ALD(Cri) 976
High Courts12 Jun 2013Dismissed
Tirumalasetty Santhamma and Others Vs Yenuganti Venkaiah
Andhra Pradesh High Court · (2013) 5 ALD 484 : (2013) 6 ALT 664 : (2014) 3 RCR(Civil) 531
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 1, 10, 11, 12, 13Specific Relief Act, 1963 — Section 17, 17(1), 20, 9
High Courts12 Jun 2013
MPL Cement and Sponge Private Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 101
High Courts11 Jun 2013Dismissed
M/s. Indian Rayon Corporation Ltd. and Rajashree Cements, A division of Indian Rayon Corporation Ltd. Vs M/s. N.N. Associates and K. Prabhakar
Andhra Pradesh High Court · (2013) 5 ALD 28 : (2013) 6 ALT 283
High Courts11 Jun 2013Allowed
The State of Andhra Pradesh Vs Mohd. Muntazuddin Khan (died) and Others
Andhra Pradesh High Court · (2013) 5 ALD 541 : (2013) 5 ALT 553 : (2013) ALT(Rev) 456
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 3, 5
High Courts11 Jun 2013Dismissed
M.V. Apparao Vs Syndicate Bank
Andhra Pradesh High Court · (2013) 5 ALD 535
High Courts11 Jun 2013Allowed
N. Srinivasulu Vs Managing Director, AFSRTC and Others
Andhra Pradesh High Court · (2013) 5 ALT 192
High Courts11 Jun 2013
Venturbay Consultants Private Limited and Others Vs Their Respective Shareholders and Creditors and Others
Andhra Pradesh High Court · (2013) 06 AP CK 0011
Companies Act, 1956 — Section 391, 391(1)(a), 391(2), 392, 393Contract Act, 1872 — Section 65
High Courts10 Jun 2013
Doshi Motors Private Limited Vs The Deputy Commissioner (CT), Abids Division and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 200
High Courts10 Jun 2013Dismissed
Rashtriya Pariyojana Nirman Limited and Another Vs M/s. P.L. Raju Constructions Limited and Others
Andhra Pradesh High Court · (2013) 06 AP CK 0115
High Courts10 Jun 2013Allowed
The State of Andhra Pradesh Vs Bhyravarapu Sri Krishna
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 106 : (2013) 2 ALD(Cri) 746
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7