High Courts25 Jun 2013Disposed Off
Smt. Akula Devi Padmaja Vs Akula Veera Venkata Satyanarayana
Andhra Pradesh High Court · (2013) 4 ALD 680 : (2014) 1 ALT 161
Hindu Marriage Act, 1955 — Section 13(1)(ia)Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 43 of 67
High Courts25 Jun 2013Dismissed
A. Kanya Kumari Vs The Project Director, The District Women and Child Development Agency and Member/Convener of Committee for appointment of Anganwadi Workers and Helpers, The Child Development Project Officer, ICDS Project, The Tahsildar and The Sarpanch
Andhra Pradesh High Court · (2013) 6 ALD 15 : (2014) 1 ALT 151 : (2014) LabIC 454 : (2013) 4 LLN 96
High Courts25 Jun 2013Allowed
Smt. Noone Krishnaveni Vs The Government of A.P. and Sri Alla Venkatakrishna Reddy Sri Alla Venkatakrishna Reddy Vs Smt. Noone Krishnaveni, The Government of A.P. and Excise Superintendent
Andhra Pradesh High Court · (2013) 06 AP CK 0025
High Courts25 Jun 2013Disposed Off
Dr. Syeda Fatima Manzelat Vs Mr. Syed Sirajuddin Ahmed Quadri
Andhra Pradesh High Court · (2013) 5 ALD 298 : (2013) 5 ALT 675 : (2014) 1 DMC 428
Dissolution of Muslim Marriages Act, 1939 — Section 2(i), 2(ii)
High Courts24 Jun 2013Dismissed
Syed Riyaz Uddin Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 4 ALT 591
High Courts24 Jun 2013Dismissed
Praga Tools Officers Co. operative Housing Society Ltd. Vs D.S.N. Raju and Others D.S.N. Raju and Others Vs Praga Tools Officers Co-operative Housing Society Ltd. and Others
Andhra Pradesh High Court · (2013) 5 ALD 594
Administrative Tribunals Act, 1985 — Section 22(3), 22(3)(f)Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 150
High Courts24 Jun 2013Allowed
M. Sreedhar Vs A.P. Co-operative Tribunal and Others
Andhra Pradesh High Court · (2013) 5 ALD 176 : (2013) 4 ALT 417
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61
High Courts24 Jun 2013
Erukala Uma Vs The Government of Andhra Pradesh and Vodnala Ashalu
Andhra Pradesh High Court · (2014) 2 ALD 228 : (2014) 3 ALT 176 : (2014) ALT(Rev) 234
High Courts21 Jun 2013Dismissed
Velum Prabhakar Reddy Vs The State of A.P., The Superintendent of Police, The Dy. Superintendent of Police and The Inspector of Police
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 402
Penal Code, 1860 (IPC) — Section 143, 149, 342, 347, 378
High Courts21 Jun 2013Disposed Off
Donkada Vijayalakshmi Vs Galla Sanyasamma and Others
Andhra Pradesh High Court · (2013) 4 ALT 322
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Jun 2013Allowed
Mr. Lakshmi Prabhakar Vs Satya Venkata Srinivasa Borusu and State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 320
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts20 Jun 2013
Pilli Yadaiah and Others Vs Pilli Komraiah and Others
Andhra Pradesh High Court · (2013) 5 ALD 22 : (2013) 6 ALT 158
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts20 Jun 2013Dismissed
Bovilla Venkata Srinivas Reddy Vs The State Galli Janardhan Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 475
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Mines and Minerals (Development and Regulation) Act, 1957 — Section 10(3), 11(5), 21(5)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts20 Jun 2013
Commissioner of Police and Others Vs K. Padmaja
Andhra Pradesh High Court · (2013) 4 ALT 501
High Courts20 Jun 2013Allowed
The State of Andhra Pradesh Vs Samiulla Shareff, M. Bhupathi Reddy and The Andhra Pradesh Administrative Tribunal Samiulla Shareef and M. Bhupathi Reddy Vs The Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 241 : (2014) 1 ALT 165
Andhra Pradesh Education Act, 1982 — Section 78, 99Constitution of India, 1950 — Article 309
High Courts20 Jun 2013Disposed Off
Md. Subhan Khan Vs The A.P.S.R.T.C., The Regional Manager and The Depot Manager, A.P.S.R.T.C.
Andhra Pradesh High Court · (2013) 06 AP CK 0052
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47Road Transport Corporations Act, 1950 — Section 45(1)
High Courts20 Jun 2013Allowed
Sri. V. Bala Peddanna Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 466 : (2013) 3 ALT(Cri) 224
Criminal Procedure Code, 1973 (CrPC) — Section 344, 482Penal Code, 1860 (IPC) — Section 193, 302
High Courts20 Jun 2013Allowed
D. Chenna Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 205 : (2013) 2 ALD(Cri) 729
High Courts19 Jun 2013Disposed Off
M/s. Bulchand and Company Vs Khamrunnisa Begum (Died) and Others M/s. Bulchand and Company Vs Syed Ahmed and Others
Andhra Pradesh High Court · (2013) 5 ALD 223 : (2013) 6 ALT 162
Transfer of Property Act, 1882 — Section 106, 4
High Courts19 Jun 2013Disposed Off
State of A.P. Vs Mummareddy Krishna Venamma, Uchuru Narayana Reddy and Uchuru Venkata Subbamma (died)
Andhra Pradesh High Court · (2013) 4 ALD 716 : (2013) 6 ALT 426
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1