High Courts19 Jun 2013
Kona Suguna Sivani Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 377
Prevention of Corruption Act, 1988 — Section 2(c)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 44 of 67
High Courts19 Jun 2013Dismissed
Rowthu Nageswara Rao Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2013) 6 ALD 204
High Courts19 Jun 2013Allowed
M/s. Gayatri Projects Limited Vs The State of Andhra Pradesh, The Superintending Engineer, The Executive Engineer and Sri Gosala Sreenivasa Rao
Andhra Pradesh High Court · (2013) 6 ALD 10 : (2013) 5 ALT 434
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts19 Jun 2013Dismissed
M/s. Bulchand and Company Vs Syed Yahya and Others Khamurunnisa Begum and Others Vs M/s. Bulchand and Company
Andhra Pradesh High Court · (2013) 5 ALD 227 : (2013) 6 ALT 153
High Courts19 Jun 2013Disposed Off
Mysagalla Balamma and Others Vs Government of Andhra Pradesh and Others Nathi Laxmaiah Died L.Rs. of 21 Vs Mysagalla Balamma and Others
Andhra Pradesh High Court · (2013) 5 ALD 208 : (2013) 6 ALT 349 : (2013) ALT(Rev) 449
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166BCriminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Jun 2013Dismissed
S. Ramesh Babu Vs N. Krishna Reddy
Andhra Pradesh High Court · (2013) 6 ALD 484 : (2014) 1 ALT 507
High Courts18 Jun 2013
M/s. Central Road Lines Corporation and Others Vs M/s. Steel Authority of India Ltd. and M/s. Oriental Insurance Company Ltd. M/s. Central Road Lines Vs Steel Authority India Limited M/s. Steel Authority of India Ltd. Vs M/s. Central Roadlines Corporation
Andhra Pradesh High Court · (2013) 6 ALD 340 : (2013) 5 ALT 522
Carriers Act, 1865 — Section 10, 9Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Section 3
High Courts18 Jun 2013Allowed
Noor Ahmed and Iqbal Ahmed Vs Mazharul Qamar and Others
Andhra Pradesh High Court · (2013) 5 ALD 60 : (2013) 6 ALT 286
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts18 Jun 2013Allowed
Movva Raja Ram Vs The State of A.P. and Movva Karuna Sri
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 334
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jun 2013Allowed
Telugu Chinna Thirupathaiah Vs Boya Nadipi
Andhra Pradesh High Court · (2013) 4 ALD 814 : (2013) 6 ALT 463
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)(a)
High Courts18 Jun 2013Allowed
Smt. Sita Bai Vs The South Indian Bank Ltd. and Others
Andhra Pradesh High Court · (2013) 4 ALD 677 : (2013) 5 ALT 430
Transfer of Property Act, 1882 — Section 58
High Courts18 Jun 2013
K. Suresh Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2013) 5 ALT 176
High Courts17 Jun 2013Allowed
Talari Mutyalappa Vs The District Collector, The Revenue Divisional Officer and The Tahasildar
Andhra Pradesh High Court · (2013) 6 ALD 426 : (2014) 1 ALT 448
High Courts17 Jun 2013Disposed Off
M/s. Gopal Chemical Industries Private Limited Vs The Indusind Bank Limited and Others
Andhra Pradesh High Court · (2013) 5 ALD 12 : (2013) 6 ALT 479
Banking Regulation Act, 1949 — Section 22, 24Constitution of India, 1950 — Article 12, 226
High Courts17 Jun 2013Allowed
Dubba Jaya Rami Vs K. Jaithun Bee, K. Salam, K. Vali and Shajada Been
Andhra Pradesh High Court · (2013) 5 ALD 539 : (2014) 1 ALT 159
Civil Procedure Code, 1908 (CPC) — Section 144, 2(2), 47
High Courts14 Jun 2013
Syed Yaqoob (died) per L.Rs. Vs Smt. U. Achuta Kumari, Special Deputy Collector (LA)
Andhra Pradesh High Court · (2013) 6 ALD 386 : (2013) 5 ALT 458
High Courts14 Jun 2013
The Commissioner and Spl. Officer and The Addl. Commissioner Vs C. Sreeramulu, C. Susheela, Dr. C.S. Vishwanatham and C.S.R. Gopinath
Andhra Pradesh High Court · (2013) 6 ALD 17
Hyderabad Municipal Corporation Act, 1955 — Section 685
High Courts14 Jun 2013Dismissed
Transport Corporation of India Vs National Insurance Company Ltd. and Noble Soya House Ltd.
Andhra Pradesh High Court · (2013) 6 ALD 455 : (2013) 5 ALT 565
Carriers Act, 1865 — Section 9
High Courts14 Jun 2013
Mohd. Liyaqath Ali Vs The Registrar, Administration, High Court of Andhra Pradesh, The Principal District Judge and K. Satyanarayana Murthy
Andhra Pradesh High Court · (2013) 4 ALD 710 : (2013) 4 ALT 544 : (2014) LabIC 381
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts14 Jun 2013
Mamidi Prasanthi Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 699