COURT ARCHIVE

Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 42 of 67

High Courts01 Jul 2013Dismissed

The State of Andhra Pradesh Vs Palika Raju @ Ravi Raju @ Telu Raju and Puppala Sireesh Kumar @ Suresh @ Sireesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 217 : (2013) 2 ALD(Cri) 949

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 302, 34

High Courts01 Jul 2013

Bommakanti Sita Ramamma Vs Government of India and Others

Andhra Pradesh High Court · (2013) 5 ALD 23 : (2013) 6 ALT 327

High Courts01 Jul 2013Dismissed

M/s. Shankar Daswani Vs Government of Andhra Pradesh and The Sports Authority of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD 97 : (2014) 1 ALT 753

Andhra Pradesh Sports Authorities Act, 1988 — Section 3(4), 4(h)Constitution of India, 1950 — Article 14, 226

High Courts01 Jul 2013Dismissed

Badana Mutyalu and Badana Laxminarayana Vs Palli Appalaraju

Andhra Pradesh High Court · (2013) 5 ALD 376 : (2013) 6 ALT 26

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9Constitution of India, 1950 — Article 227

High Courts01 Jul 2013Allowed

Sri Sanjeev Malhotra and Sri V. Nagarajan Vs M/s. Sunshine Fruit Pulp Industries and The State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 475 : (2013) 3 ALT(Cri) 227 : (2014) CriLJ 1579

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts01 Jul 2013

Suresh Kumar Jain Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 700 : (2013) 3 ALT(Cri) 196

High Courts01 Jul 2013Dismissed

The Government of Andhra Pradesh and The Commissioner and Director of Intermediate Education Vs M. Satyanarayana Rao and The Accountant General M. Satyanarayana Rao Vs The Government of Andhra Pradesh and The Commissioner and Director of Intermediate Education

Andhra Pradesh High Court · (2013) 5 ALD 302 : (2013) 6 ALT 260

Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 409, 420, 468, 471

High Courts28 Jun 2013

Kuppili Sridhar Kumar and Others Vs Kuppili Siva Santoshi and Another

Andhra Pradesh High Court · (2013) 2 ALT(Cri) 346

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 20, 22, 29

High Courts28 Jun 2013Disposed Off

P. Krishna Yadav Vs M.S. Jayalingam and Others

Andhra Pradesh High Court · (2013) 4 ALD 812

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227

High Courts28 Jun 2013Disposed Off

Abrar Khan Durrani Vs S.M.O.

Andhra Pradesh High Court · (2013) 4 ALT 323

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97Penal Code, 1860 (IPC) — Section 114, 120A, 334, 339, 34

High Courts28 Jun 2013

The Andhra Pradesh State Road Transport Corporation Vs Syed Yousuf

Andhra Pradesh High Court · (2014) 1 ALD 85 : (2013) 6 ALT 268

Industrial Disputes Act, 1947 — Section 2A(ii)

High Courts28 Jun 2013Allowed

M. Dhana Lakshmi @ Vijaya Lakshmi, A.G. Suresh Kumar, A.G. Ramesh Kumar and A.G. Shyamala Vs M. Chinna Ganganna and Nagendra

Andhra Pradesh High Court · (2013) 5 ALD 20 : (2013) 5 ALT 448

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10(2), 151

High Courts28 Jun 2013

Rompicherla Venkata Ratnam and Golla China Balaiah Vs The Government of Andhra Pradesh and The Agiripalli Primary Agricultural Co-operative Society Limited

Andhra Pradesh High Court · (2013) 6 ALD 238 : (2014) 1 ALT 526

High Courts28 Jun 2013Disposed Off

Raghunatha Rao Chakkilam Vs The Central Board of Film Certification and Others The A.P. Brahmana Seva Sangha Samakhya and Dronamraju Ravi Kumar Vs The Chairman Central Board of Film Certification and Others

Andhra Pradesh High Court · (2013) 5 ALD 365 : (2013) 5 ALT 699

Cinematograph Act, 1952 — Section 5BConstitution of India, 1950 — Article 14, 19, 19(1)(a), 21

High Courts26 Jun 2013Dismissed

Velpuri Krishna Rao Vs Randhi Suryanarayana, Randhi Demudamma and Kilaparthi Gangamma

Andhra Pradesh High Court · (2013) 5 ALD 163 : (2013) 6 ALT 169

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 24

High Courts26 Jun 2013Allowed

Y. Gopal and Others Vs Joint Collector and Others

Andhra Pradesh High Court · (2013) 5 ALD 128 : (2013) 4 ALT 664

High Courts26 Jun 2013Dismissed

Juvvaji Srinivasa Rao Vs The State, District Inspector, Krishna, Anti Corruption Bureau

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 207 : (2013) 2 ALD(Cri) 480

Andhra Pradesh University Act, 1991 — Section 19(7)Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19

High Courts26 Jun 2013Dismissed

M. Kishan Rao Vs Smt. P. Savitri (died) per L.Rs. and Others

Andhra Pradesh High Court · (2014) 3 ALD 104

High Courts25 Jun 2013Disposed Off

M/s. Arisetti Satyanarayana Murthy, Sugars and Industries and Others Vs The Andhra Pradesh State Financial Corporation and Others The State of A.P. District Collector and The Mandal Revenue Officer Vs M/s. Arisetti Satyanarayana Murthy, Sugars and Industries and Others

Andhra Pradesh High Court · (2013) 5 ALD 477

State Financial Corporations Act, 1951 — Section 25, 26, 27, 28, 29, 29

High Courts25 Jun 2013Allowed

Vangeti Bal Reddy and Others Vs Karagani Balaiah and Others

Andhra Pradesh High Court · (2013) 6 ALD 104 : (2014) 1 ALT 442

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 33, 40, 91Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2A, Order 9 Rule 13, 151, 94(e)