High Courts11 Jul 2013
M/s. Sri Venkateswara Gas Agency Vs The Government of Andhra Pradesh and The Joint Collector
Andhra Pradesh High Court · (2013) 6 ALD 390 : (2014) 1 ALT 221
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 40 of 67
High Courts11 Jul 2013Allowed
R. Lakshmi Devi Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2014) 1 AnWR 857
High Courts11 Jul 2013Dismissed
I. Venkateswarlu Vs State and Mohd. Jabir Ahmed
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 274 : (2013) 2 ALD(Cri) 687
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 397, 401, 482Indian Medical Council Act, 1956 — Section 15(3)Penal Code, 1860 (IPC) — Section 120B, 34, 387, 420, 499
High Courts11 Jul 2013Dismissed
Shaik Jilani Saheb Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 4 : (2014) 2 ALT 44
High Courts11 Jul 2013Dismissed
Samudrala Satyanarayana Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 5 : (2014) 2 ALT 27
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 379
High Courts10 Jul 2013Allowed
Palkonda Vijaya Mohan Reddy Vs Md. Asadullah
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 189 : (2013) 2 ALD(Cri) 720
Bonded Labour System Abolition Act, 1976 — Section 17, 18, 19, 2(g), 20Contract Labour (Regulation and Abolition) Act, 1970 — Section 17, 18, 19, 2, 2(a)Criminal Procedure Code, 1973 (CrPC) — Section 161, 482
High Courts10 Jul 2013Allowed
Amruthlal Sarda Vs Smt. Mangi Bai Kasat and Others
Andhra Pradesh High Court · (2013) 5 ALD 675 : (2013) 6 ALT 320
Evidence Act, 1872 — Section 45
High Courts10 Jul 2013Disposed Off
Reliability Engineering Industries and Vanata Sandeep Gopineedi Vs Aesseal India Private Limited and Others
Andhra Pradesh High Court · (2013) 6 ALD 228 : (2013) 6 ALT 383
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Copyright Act, 1957 — Section 16
High Courts10 Jul 2013
Chirrboina Krishna Vs Government of Andhra Pradesh and Commissioner of Police
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 1000 : (2013) 5 ALT 616 : (2014) CriLJ 1789
Constitution of India, 1950 — Article 21, 22(5), 226Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts09 Jul 2013Disposed Off
P. Veera Swamy and Others Vs Gandham Chandra Sekhar Rao, Rev. D.J. Augustine and District Registrar of Societies Ongole Gandham Chandra Sekhar Rao Vs P. Veera Swamy and Others
Andhra Pradesh High Court · (2013) 5 ALD 76 : (2013) 5 ALT 791
Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 11Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151, 2(2)
High Courts09 Jul 2013Disposed Off
A. Ganapathy Vs Government of Andhra Pradesh, The District Collector and The Tahsildar, Chigurumamidi Mandal
Andhra Pradesh High Court · (2013) 5 ALD 203 : (2013) 6 ALT 512 : (2014) ALT(Rev) 7
Andhra Pradesh Electricity Reforms Act, 1998 — Section 13Andhra Pradesh Water Land and Trees Act, 2002 — Section 10, 10(1), 10(2), 10(3), 11
High Courts09 Jul 2013
State of Andhra Pradesh Vs Sri Sarvaraya Sugars Limited
Andhra Pradesh High Court · (2013) 57 APSTJ 11
High Courts09 Jul 2013Dismissed
P. Veeraswamy and Others Vs Panguru Seethammagari Arya Vysya Dharma Sathram
Andhra Pradesh High Court · (2013) 07 AP CK 0021
High Courts08 Jul 2013
Syed Baji Hussain Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 343
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 374(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Jul 2013Dismissed
Vasireddi Simhachalam Vs The District Collector (CS), The Revenue Divisional Officer, The Tahsildar and Nadivada Sambara Dora The District Collector (CS), The Revenue Divisional Officer and The Tahsildar Vs Vasireddi Simhachalam and Nadivada Sambara Dora Nadivada Sambara Dora Vs Vasireddi Simhachalam, The District Collector (CS), The Revenue Divisional Officer and The Tahsildar
Andhra Pradesh High Court · (2013) 5 ALD 437 : (2014) 1 ALT 233
High Courts08 Jul 2013
Dr. K.R. Balaram Vs The Nizam Institute of Medical Sciences Dr. Dharmarakshak Vs Dr K.R. Balaram, The Nizam Institute of Medical Sciences
Andhra Pradesh High Court · (2013) 5 ALD 662 : (2013) 6 ALT 308
High Courts08 Jul 2013Disposed Off
The Secretary to Government, Major Irrigation Department and Others Vs Sri P. Sunder Rami Reddy and Others
Andhra Pradesh High Court · (2013) 5 ALD 214 : (2013) 6 ALT 374
Limitation Act, 1963 — Section 3
High Courts05 Jul 2013Partly Allowed
Balaji Transport and Sree Balaji Transport Vs The State of Andhra Pradesh and Others Bollisetty Srinivas and Lucky Road Lines Vs Balaji Transport and Others New Hyderabad Medak Transport Vs Balaji Transport and Others
Andhra Pradesh High Court · (2013) 6 ALD 758 : (2014) 1 ALT 475
Constitution of India, 1950 — Article 14
High Courts05 Jul 2013Disposed Off
Najamuddin Kazi Vs Mohd. Abdul Aziz
Andhra Pradesh High Court · (2013) 5 ALD 397 : (2013) 6 ALT 23
Transfer of Property Act, 1882 — Section 109
High Courts05 Jul 2013
Kyasa Narayana Vs The State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 358 : (2013) 3 ALT(Cri) 170
Essential Commodities Act, 1955 — Section 6A