COURT ARCHIVE

Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 38 of 67

High Courts19 Jul 2013Dismissed

D. Atchyutha Reddy Vs The State of A.P. and N. Rajesh Babu

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 551 : (2013) 3 ALT(Cri) 175

Criminal Procedure Code, 1973 (CrPC) — Section 397(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 119, 138Penal Code, 1860 (IPC) — Section 397(3), 420

Read judgment

High Courts19 Jul 2013Dismissed

Y. Prabhakara Rao Vs P.S. Anil Kumar, A. Srihari Goud and P.S. Ajay Kumar

Andhra Pradesh High Court · (2013) 5 ALD 319 : (2013) 6 ALT 19

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 3(A), 151

Read judgment

High Courts19 Jul 2013

Chilukuri Balaji Groundnut Decortication Mill Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 545 : (2013) 3 ALT(Cri) 189

Read judgment

High Courts19 Jul 2013Allowed

N. Hanumanth Reddy Vs Smt. Razia Begum and Others

Andhra Pradesh High Court · (2013) 6 ALD 214 : (2013) 5 ALT 417

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 17, Order 9 Rule 13, Order 9 Rule 6(1)(c), Order 9 Rule 7Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

Read judgment

High Courts19 Jul 2013Disposed Off

Mr. Jaichand T. Gangwal Vs M/s. Shriram Chits Pvt. Ltd. (Koti Branch) and Others

Andhra Pradesh High Court · (2013) 5 ALD 425 : (2013) 6 ALT 798

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts18 Jul 2013Dismissed

Ilavala Venka Reddy Vs The Land Acquisition Officer Cum RDO.

Andhra Pradesh High Court · (2013) 5 ALD 295 : (2013) 5 ALT 747 : (2013) ALT(Rev) 421

Read judgment

High Courts18 Jul 2013

Smt. Tangirala Radhakrishnamma Vs The Revenue Divisional Officer

Andhra Pradesh High Court · (2014) 1 ALD 373

Land Acquisition Act, 1894 — Section 18, 4(1)

Read judgment

High Courts18 Jul 2013Allowed

Syed Rawoof and Others Vs State of Andhra Pradesh and Others Mohammed Parvez and Others Vs Government of Andhra Pradesh, The District Collector, Chittoor District, The Sub Registrar, Stamp and Registration Deportment and The Chief Executive Officer A.P. Wakf Board

Andhra Pradesh High Court · (2013) 5 ALD 495 : (2013) 5 ALT 770 : (2013) ALT(Rev) 422

Waqf Act, 1995 — Section 3(r), 4, 4(1), 4(3), 5

Read judgment

High Courts18 Jul 2013

State of Andhra Pradesh Vs Harikishan Omprakash Bang

Andhra Pradesh High Court · (2013) 57 APSTJ 151

Read judgment

High Courts18 Jul 2013

Sharp Business Systems (P) Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 57 APSTJ 96

Read judgment

High Courts17 Jul 2013Allowed

B. Madhava Reddy Vs J. Narasimha Reddy and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 351 : (2013) 2 ALD(Cri) 478

Read judgment

High Courts17 Jul 2013

Varudu Bhushana Naidu and Others Vs Andhra Pradesh State Road Transport Corporation, The Executive Director, A.P.S.R.T.C. and The Chief Manager (HRD) A.P.S.R.T.C.

Andhra Pradesh High Court · (2013) 6 ALD 21 : (2013) 6 ALT 85

Constitution of India, 1950 — Article 226

Read judgment

High Courts17 Jul 2013

A.K. Jewellery Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 57 APSTJ 99

Read judgment

High Courts17 Jul 2013

K. Vijaya Anand Vs Smt. Y. Suvama, P. Narsimhulu and Smt. V. Laxmi

Andhra Pradesh High Court · (2013) 5 ALD 416 : (2013) 6 ALT 808

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 4, Order 21 Rule 58, Order 21 Rule 72Constitution of India, 1950 — Article 254, 254(1)Stamp Act, 1899 — Section 29(f)

Read judgment

High Courts17 Jul 2013Allowed

R. Sarojana and Six Others Vs Oranganti Rajitha and Seven Others

Andhra Pradesh High Court · (2013) 6 ALD 392 : (2013) 6 ALT 280

Legal Services Authorities Act, 1987 — Section 19, 19(5), 20Penal Code, 1860 (IPC) — Section 147, 149, 186, 427, 448

Read judgment

High Courts17 Jul 2013Dismissed

M/s. Sai Durga Medical Corporation and Another Vs State of A.P. and Others

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 359 : (2014) 1 ALD(Cri) 135

Read judgment

High Courts16 Jul 2013

M/s. Sri Kiran Auto Service and Others Vs The Andhra Pradesh Industrial Infrastructure Corp. Ltd. and Others

Andhra Pradesh High Court · (2013) 5 ALD 510 : (2013) 6 ALT 56

Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 53A

Read judgment

High Courts16 Jul 2013Allowed

M/s. Srimannarayana Trading Company a partnership firm Vs The Tirumala Tirupathi Devasthanam and The Marketing Officer Tirumala

Andhra Pradesh High Court · (2013) 6 ALD 276 : (2013) 6 ALT 47

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 135, 137, 97Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 74

Read judgment

High Courts16 Jul 2013Disposed Off

Arunodaya Caterers Pvt. Ltd. Managing Director Vs Desu Venkata Subba Rao and Others

Andhra Pradesh High Court · (2013) 5 ALD 200

Limitation Act, 1963 — Section 18

Read judgment

High Courts16 Jul 2013Dismissed

Power Grid Corporation of India Limited Vs The 17 Workers M/s. Power Grid Corporation of India Vs S.K. Nagulmira and The Industrial Tribunal-cum-Labour Court The 17 Workers Vs Power Grid Corporation of India Limited

Andhra Pradesh High Court · (2013) 6 ALD 287 : (2014) 1 ALT 97 : (2014) 140 FLR 93

Read judgment