High Courts30 Jul 2013Dismissed
Managing Director, APSRTC and Another Vs B. Narasimhulu and Another
Andhra Pradesh High Court · (2013) 5 ALT 161
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 36 of 67
High Courts30 Jul 2013Dismissed
T. Manjula Devi Vs Tata Rao (Died) and Other
Andhra Pradesh High Court · (2014) 1 ALD 35 : (2013) 6 ALT 229
High Courts29 Jul 2013Allowed
Oriental Insurance Co. Ltd. Vs G.S. Diwakar and Others
Andhra Pradesh High Court · (2014) ACJ 1759 : (2013) 6 ALD 226 : (2014) 2 ALT 42 : (2014) 1 AnWR 383
High Courts29 Jul 2013Dismissed
The Indian Medical Association Vs Dr. A.S.R. Gangadhara Rao and Dr. N. Appa Rao
Andhra Pradesh High Court · (2014) 1 ALD 760 : (2014) 2 ALT 238
High Courts29 Jul 2013Allowed
G. Chandra Sekhar Rao Vs The State Bank of Hyderabad and Others
Andhra Pradesh High Court · (2013) 5 ALD 447 : (2014) 1 ALT 50
Partnership Act, 1932 — Section 30, 31, 32
High Courts29 Jul 2013Allowed
Kadiyala Sudershan, Sankoju Dronachari and Allu Masthan Reddy Vs Government of Andhra Pradesh, The Tahsildar, Mangapet Mandal, The District Collector and The Revenue Divisional Officer, Warangal
Andhra Pradesh High Court · (2013) 5 ALD 212 : (2013) 6 ALT 42 : (2013) ALT(Rev) 436
Andhra Pradesh Land Encroachment Act, 1905 — Section 10, 6, 7
High Courts29 Jul 2013Disposed Off
Rameja Syed Vs The Regional Passport Officer
Andhra Pradesh High Court · (2013) 5 ALD 681 : (2013) 6 ALT 331
High Courts29 Jul 2013
Jalumuri Venkata Raja Rao and Another Vs Managing Director, Shriram City Union Finance Ltd. and Others
Andhra Pradesh High Court · (2013) 5 ALD 570 : (2013) 6 ALT 457
High Courts29 Jul 2013
Rajesh Singh and Another Vs Prithviraj Singh @ Deepu Singh
Andhra Pradesh High Court · (2013) 5 ALD 451 : (2013) 5 ALT 166
High Courts29 Jul 2013
State of Andhra Pradesh Vs Venkatramana Enterprises
Andhra Pradesh High Court · (2013) 57 APSTJ 154
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2), 22(1)
High Courts29 Jul 2013Allowed
Bodapati Umamaheswari Vs Bodapati Venkateswara Rao
Andhra Pradesh High Court · (2014) 1 ALD 28 : (2013) 6 ALT 405
High Courts29 Jul 2013Dismissed
Smt. G. Varalakshmi Vs The Secretary to Government, Social Welfare (LTR) Department, The Agent to Government (District Collector), The Special Deputy Collector and Kowasu Baburao
Andhra Pradesh High Court · (2013) 5 ALD 518 : (2013) 6 ALT 780 : (2014) ALT(Rev) 36
Constitution of India, 1950 — Article 226, 46Limitation Act, 1963 — Section 28, 5
High Courts29 Jul 2013Allowed
L. Venkateswara Sastry Vs Union of India and Others
Andhra Pradesh High Court · (2013) 6 ALD 369 : (2014) 1 ALT 294
High Courts29 Jul 2013
Syed Yousha Hyder and Another Vs Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2013) 5 ALT 172
High Courts26 Jul 2013
Sri Kanchi Kamakoti Peetam and Sri Venkateswara Institute of Medical Sciences, Health, Medical Education and Research Foundation Vs State of Andhra Pradesh, The District Collector and The Tahsildar, Renigunta Mandal
Andhra Pradesh High Court · (2013) 5 ALD 244 : (2013) 5 ALT 436 : (2013) ALT(Rev) 395
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 4(11)Registration Act, 1908 — Section 17
High Courts26 Jul 2013
Bavisetty Jagganna Dora (died), Smt. Bavisetty Sanyasamma, Sri Bavisetty Ramana Babu and Sri Bavisetty China Appala Swamy Dora Vs Somi Estates and Housing (P) Ltd.
Andhra Pradesh High Court · (2013) 5 ALD 221 : (2013) 6 ALT 237
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts26 Jul 2013Dismissed
The Government of A.P. and The Engineer-in-Chief (R and B) Vs K. Sayoji Rao
Andhra Pradesh High Court · (2013) 6 ALD 550 : (2013) 6 ALT 239
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 309
High Courts26 Jul 2013Dismissed
Dr. Narender Bahadur Vs Birender Bahadur and Others
Andhra Pradesh High Court · (2013) 6 ALD 628 : (2013) 6 ALT 301
High Courts25 Jul 2013Disposed Off
Smt. Penumalli Sulochana Vs Harish Rawtani
Andhra Pradesh High Court · (2013) 5 ALD 573 : (2013) 5 ALT 515 : (2013) 4 ARBLR 264
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 106, 11
High Courts25 Jul 2013
M.S. Prasad and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 4 LLN 494 : (2013) LLR 1057