High Courts02 Aug 2013
Moulica Constructions Vs Deputy Commercial Tax Officer, Jubilee Hills Circle and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 204
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 35 of 67
High Courts02 Aug 2013Allowed
K. Rama Rao Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2013) 6 ALT 226
High Courts02 Aug 2013Disposed Off
Kondapalakala Kiran Kishore Vs The Nizam''s Institute of Medical Sciences
Andhra Pradesh High Court · (2014) 1 ALD 39
High Courts02 Aug 2013
V. Lalitha and Others Vs Regional Joint Director, Women Development and Child Welfare and Others
Andhra Pradesh High Court · (2013) 5 ALT 602
High Courts02 Aug 2013
Dandu Lakshmi Narayana Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 5 ALD 591 : (2013) 6 ALT 800 : (2014) ALT(Rev) 22
High Courts02 Aug 2013
Kumar''s Cotex Ltd. Vs Commissioner of Central Excise
Andhra Pradesh High Court · (2013) 298 ELT 513 : (2014) 44 GST 323
High Courts02 Aug 2013Allowed
M. Adinarayana Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 111 : (2014) 67 VST 527
High Courts01 Aug 2013Dismissed
G. Karanalal Vs The State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 485 : (2013) 3 ALT(Cri) 173
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 354, 498A
High Courts01 Aug 2013
M/s. Deva Breweries (P) Limited and Mr. Niranjan Aggarwal Vs Chief Secretary, State of Andhra Pradesh, Union of India, Principal Secretary Revenue Excise Department and Commissioner of Prohibition and Excise
Andhra Pradesh High Court · (2013) 6 ALD 718 : (2013) 6 ALT 91
Andhra Pradesh Excise Act, 1968 — Section 2(19), 2(21)(a)Constitution of India, 1950 — Article 14, 47
High Courts31 Jul 2013Allowed
J. Sukanya Vs Mrs. J.P. Nirmala, J. Ganesh Chandra and Deputy Commissioner of Excise, Hyderabad Division
Andhra Pradesh High Court · (2013) 6 ALD 405 : (2013) 6 ALT 245
High Courts31 Jul 2013Allowed
Uppula Ramesh Vs Elagandula Harinath and Others
Andhra Pradesh High Court · (2014) 1 ALD 1 : (2014) 1 ALT 700
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5AEvidence Act, 1872 — Section 32Registration Act, 1908 — Section 17, 49
High Courts31 Jul 2013Dismissed
M. Madhusudhan Reddy and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 549
High Courts31 Jul 2013
Electronic Corporation of India Ltd. and Others Vs Smt. Swarna George and Another
Andhra Pradesh High Court · (2013) 5 ALT 359
High Courts31 Jul 2013Dismissed
Binji Mahonari Vs Kethinedi Venkata Subba Rao
Andhra Pradesh High Court · (2013) 5 ALD 446 : (2013) 6 ALT 541
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts31 Jul 2013Dismissed
M. Madhusudhan Reddy and Another Vs D. Rajender Reddy
Andhra Pradesh High Court · (2013) 3 ALT(Cri) 185
High Courts31 Jul 2013Dismissed
R. Veeraiah Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 707 : (2013) 3 ALT(Cri) 186
High Courts30 Jul 2013Disposed Off
The Suryapet Municipality Vs Boora Satish and Others
Andhra Pradesh High Court · (2013) 5 ALD 456 : (2013) 6 ALT 233
Administrative Tribunals Act, 1985 — Section 19Hindu Adoptions and Maintenance Act, 1956 — Section 6Registration Act, 1908 — Section 17
High Courts30 Jul 2013
State of Andhra Pradesh Vs Viswa Vijetha Agencies, Guntur
Andhra Pradesh High Court · (2013) 57 APSTJ 158
High Courts30 Jul 2013Dismissed
Wipro Products Limited Vs Akbar S. Noori
Andhra Pradesh High Court · (2014) 1 ALD 16 : (2013) 6 ALT 421