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Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 33 of 67

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High Courts19 Aug 2013

Sunkari Sambaiah and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 750 : (2013) 5 ALT 577

Andhra Pradesh Excise Act, 1968 — Section 2, 27, 34, 34(a), 35Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts19 Aug 2013

Union of India Vs B. Mettu Rama Reddy and Others

Andhra Pradesh High Court · (2013) 08 AP CK 0062

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High Courts19 Aug 2013Dismissed

Machineni Rama Devi, Machineni Kousalya and Machineni Samma Rao Vs M. Satyanarayana and The United India Insurance Co. Ltd. United India Insurance Co. Ltd. Vs Machineni Rama Devi, Machineni Kousalya, Machineni Samma Rao and M. Satyanarayana Bollam Laxman Vs The United India Insurance co. Ltd., Branch Manager, Bollam Nagamma, Bollam Ravi and M. Satyanarayana

Andhra Pradesh High Court · (2013) 6 ALD 178 : (2013) 6 ALT 31 : (2014) 1 AnWR 73

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High Courts19 Aug 2013Allowed

Divya Sakthi Services Vs Commercial Tax Officer

Andhra Pradesh High Court · (2013) 57 APSTJ 115

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High Courts19 Aug 2013

Shaik @ Mohammed Gousinnisa Begum @ Gousia Begum and others Vs Shaik Abdul Rasheed and another

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 23 : (2014) 1 ALD(Cri) 143

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High Courts19 Aug 2013

Behra Bhaskara Rao Vs Kameswari Enterprises

Andhra Pradesh High Court · (2014) 2 ALT 457

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High Courts16 Aug 2013Disposed Off

S.C.R. Caterers, Dry Fruits, Fruit Juice Stalls Welfare Association Vs Senior Divisional Commercial Manager

Andhra Pradesh High Court · (2013) 5 ALD 553 : (2013) 5 ALT 663

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High Courts16 Aug 2013

Kallem Penta Reddy Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (2013) 5 ALD 471 : (2014) 1 ALT 123 : (2014) ALT(Rev) 51

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High Courts16 Aug 2013Allowed

Bommu Raghurami Reddy and Others Vs Special Deputy Collector (Land Acquisition) and Another

Andhra Pradesh High Court · (2014) 1 ALD 41 : (2014) 1 ALT 655

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High Courts16 Aug 2013

The Spl. Deputy Collector, Land Acquisition and Rehabilitation Vs K. Shobha Rani

Andhra Pradesh High Court · (2014) 1 ALD 435 : (2013) 6 ALT 37 : (2013) ALT(Rev) 433

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High Courts16 Aug 2013

Chintham Harinadha Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 237 : (2014) 1 ALD(Cri) 1

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High Courts16 Aug 2013Disposed Off

Paladugu Nagamani Vs Madala Rama Rao

Andhra Pradesh High Court · (2014) 3 ALT 193

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High Courts14 Aug 2013Dismissed

A. Bharat Vs The State of Andhra Pradesh and G. Indra Karan

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 211 : (2014) 1 ALD(Cri) 147

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High Courts14 Aug 2013Allowed

S. Narayanaswamy Vs Nimmala Appanna and 5 Others

Andhra Pradesh High Court · (2013) 08 AP CK 0069

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High Courts14 Aug 2013

N. Tyagaraju, N. Rama Krishna, N. Prem Raju and N. Naga Raju Vs S. Narayana Swamy, N. Appanna (died) and N. Lakshmamma (died) S. Narayana Swamy Vs Nimmala Appanna and Others

Andhra Pradesh High Court · (2014) 1 ALD 108 : (2014) 2 ALT 540

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High Courts14 Aug 2013

Dankuni Steels Limited Vs Deputy Commissioner (CT) and Another

Andhra Pradesh High Court · (2013) 57 APSTJ 104

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High Courts13 Aug 2013Dismissed

Veerabhathini Mallesham and Another Vs The State of A.P. and Four Others

Andhra Pradesh High Court · (2014) 1 ALD 7 : (2014) 2 ALT 39 : (2014) ALT(Rev) 113

Registration Act, 1908 — Section 17, 49, 5(5)
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High Courts13 Aug 2013Disposed Off

B. Neeraja Vs The Revenue Divisional Officer, Ranga Reddy District and Another

Andhra Pradesh High Court · (2013) 5 ALD 579 : (2013) 6 ALT 767 : (2014) ALT(Rev) 31

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5(1)
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High Courts13 Aug 2013Allowed

Y. Muralinadha Reddy Vs The State and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 146 : (2014) 1 ALD(Cri) 14

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High Courts13 Aug 2013Dismissed

V. Bheemayya Vs Y. Rami Reddy and Others and State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 63 : (2014) 1 Crimes 345

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