N. Malla Reddy Vs State of A.P. and Four Others
Andhra Pradesh High Court · (2013) 6 ALD 247 : (2013) 5 ALT 713
COURT ARCHIVE
1,328 judgments · page 31 of 67
Andhra Pradesh High Court · (2013) 6 ALD 247 : (2013) 5 ALT 713
Andhra Pradesh High Court · (2013) 6 ALD 400 : (2013) 5 ALT 677
Andhra Pradesh High Court · (2013) 08 AP CK 0067
Andhra Pradesh High Court · (2013) 6 ALD 428 : (2013) 5 ALT 626
Andhra Pradesh High Court · (2014) 2 ALD 171 : (2014) 1 ALT 38
Andhra Pradesh High Court · (2013) 6 ALT 156 : (2014) 140 FLR 870
Andhra Pradesh High Court · (2014) 3 ACC 65 : (2014) ACJ 930 : (2013) 6 ALD 125 : (2013) 5 ALT 681 : (2013) 2 AnWR 678
Andhra Pradesh High Court · (2014) 3 ACC 103 : (2014) 1 ALD 272
Andhra Pradesh High Court · (2013) 6 ALT 434
Andhra Pradesh High Court · (2013) 6 ALD 784 : (2014) 1 ALT 383
Andhra Pradesh High Court · (2014) 1 ALD 383 : (2014) 2 ALT 23
Andhra Pradesh High Court · (2014) 2 ACC 613 : (2014) ACJ 1720 : (2013) 6 ALD 89 : (2013) 2 AnWR 928
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 222 : (2014) 1 ALD(Cri) 215
Andhra Pradesh High Court · (2014) 1 ALD 214 : (2014) 1 ALT 683
Andhra Pradesh High Court · (2013) 6 ALD 320 : (2014) 1 ALT 77 : (2014) 141 FLR 414 : (2014) 3 LLN 59
Andhra Pradesh High Court · (2013) 6 ALD 531
Andhra Pradesh High Court · (2013) 6 ALD 476
Andhra Pradesh High Court · (2014) 1 ALD 412 : (2014) 2 ALT 808
Andhra Pradesh High Court · (2014) 1 ALD 88
Andhra Pradesh High Court · (2013) 6 ALD 636 : (2013) 6 ALT 446