High Courts04 Sept 2013Dismissed
V. Venkat Sai Anurag Vs The Government of India
Andhra Pradesh High Court · (2014) 1 ALD 154 : (2014) 1 ALT 758
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 30 of 67
High Courts04 Sept 2013Dismissed
Vanumu Kondamma (died) per LRs. Vs Polavarapu Simhachalam
Andhra Pradesh High Court · (2014) 2 ALD 92
High Courts04 Sept 2013Partly Allowed
State Bank of India Settipalle Branch Vs P. Veeranarayana
Andhra Pradesh High Court · (2014) 1 ALD 54 : (2014) 1 ALT 714
High Courts04 Sept 2013Disposed Off
Md. Fayaz and Smt. Amthullah Bee Vs Smt. R. Sabiha Begum
Andhra Pradesh High Court · (2014) 1 ALD 474 : (2014) 3 ALT 615
High Courts04 Sept 2013
Sri Chaitanya Educational Committee Vs C.C., C. EX. and S.T., Guntur
Andhra Pradesh High Court · (2013) 32 STR 385 : (2014) 68 VST 220
High Courts04 Sept 2013
Hindustan Steelworks Construction Ltd. Vs C.C.E.
Andhra Pradesh High Court · (2014) 35 STR 55
High Courts03 Sept 2013Allowed
Bolleddu Anil Raj Vs P. Sambasiva Rao and Others
Andhra Pradesh High Court · (2014) 3 ACC 91 : (2014) 1 ALD 541 : (2013) 2 AnWR 954
High Courts03 Sept 2013
Garbham Jagannadha Patro (Died) and Others Vs Bodla Satyanarayana, Died per LRs. and Others
Andhra Pradesh High Court · (2014) 1 ALD 321 : (2014) 1 ALT 763
High Courts03 Sept 2013Dismissed
Koyyalamudi Nageswara Rao Vs Koyyalamudi Pravena @ Vallabhaneni Praveena
Andhra Pradesh High Court · (2014) 1 ALD 512 : (2013) 6 ALT 431
High Courts02 Sept 2013Dismissed
Koppoli Ramana Reddy Vs The District Collector, Nellore, Sri Potti Sriramulu Nellore District and Others
Andhra Pradesh High Court · (2013) 6 ALD 541 : (2014) 1 ALT 286 : (2014) ALT(Rev) 71
High Courts02 Sept 2013
Nadiminti Varalakshmi and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD 677 : (2013) 6 ALT 160 : (2013) ALT(Rev) 438
High Courts02 Sept 2013Allowed
Chirtana Gandla Venkateswara Rao Vs Depot Manager, APSRTC and Another
Andhra Pradesh High Court · (2013) 6 ALT 167
High Courts02 Sept 2013
Sri Dhanalakshmi Rice and Boiled Rice Mill Vs The Appellate Deputy Commissioner (CT), Guntur and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 167
High Courts02 Sept 2013
Sri Venkata Ramana Arcade Vs Vijaya Lakshmamma (died) and Others
Andhra Pradesh High Court · (2014) 1 ALD 281
High Courts02 Sept 2013
P. Venkat Reddy Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 11
High Courts30 Aug 2013Dismissed
Bonus Reddy Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 408 : (2014) 1 ALT 542 : (2014) ALT(Rev) 85
High Courts30 Aug 2013Allowed
Lebaka Vijaya Bhaskar Vs Ambavaram Narayanamma and Others
Andhra Pradesh High Court · (2013) 6 ALD 184 : (2013) 6 ALT 516
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 146Transfer of Property Act, 1882 — Section 52
High Courts30 Aug 2013Dismissed
New India Assurance Co. Ltd. Vs Dammu Atchayyamma and Others
Andhra Pradesh High Court · (2013) 6 ALD 548
High Courts30 Aug 2013Disposed Off
Baby Shahanaj Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2014) 3 ALD 373 : (2013) 2 AnWR 898
High Courts30 Aug 2013
Alla Venkata Krishna Reddy Vs The Government of Andhra Pradesh and Smt. Noone Krishnaveni
Andhra Pradesh High Court · (2013) 6 ALD 130 : (2013) 6 ALT 352