COURT ARCHIVE

Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 29 of 67

High Courts12 Sept 2013Disposed Off

K. Padmanabhaiah and others Vs Government of Andhra Pradesh, GAD, and others

Andhra Pradesh High Court · (2013) 5 ALT 732 : (2013) LabIC 3916

Constitution of India, 1950 — Article 14, 16Evidence Act, 1872 — Section 106Right to Information Act, 2005 — Section 12(3), 12(5), 12(6), 15, 15(3)

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High Courts11 Sept 2013Disposed Off

The District Collector, Adilabad and Others Vs R. Swathi and Another

Andhra Pradesh High Court · (2013) 6 ALD 285

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(s), 33

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High Courts11 Sept 2013Partly Allowed

Syed Hafeez Vs The Govt. of A.P. and two Others

Andhra Pradesh High Court · (2013) 6 ALD 658 : (2014) 1 ALT 455 : (2014) ALT(Rev) 95

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High Courts11 Sept 2013

Pittala Lachavva Vs Deddeti Venkataiah and Others

Andhra Pradesh High Court · (2013) 6 ALD 60 : (2013) 6 ALT 429 : (2014) ALT(Rev) 5

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High Courts11 Sept 2013

Soma-CGGC JV Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 6 ALD 683 : (2014) 1 ALT 582

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High Courts11 Sept 2013

District Collector and Others Vs Rebbath Swathi and Another

Andhra Pradesh High Court · (2014) 1 ALT 64 : (2014) 140 FLR 90

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High Courts11 Sept 2013Allowed

Pyla Anand Rao and Another Vs The Tahsildar, Visakhapatnam and Others

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 248 : (2014) 1 ALD(Cri) 779

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High Courts10 Sept 2013Dismissed

Dy. Y. Sekhar Vs Dr. I. Poornachandra Rao, Paathrudu and Others

Andhra Pradesh High Court · (2013) 09 AP CK 0120

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High Courts10 Sept 2013

Velanganti Vedha Raju @ Khanna Vs State of A.P.

Andhra Pradesh High Court · (2013) 3 ALT(Cri) 81

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High Courts10 Sept 2013Dismissed

State of Andhra Pradesh Vs Sri Sai Marketing

Andhra Pradesh High Court · (2013) 57 APSTJ 153

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High Courts10 Sept 2013Dismissed

S. Zinni Farahat Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 6 ALD 634

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High Courts06 Sept 2013Allowed

Dr. Polavarapu Veera Raghava Sarma Vs The Govt. of A.P. and three Others

Andhra Pradesh High Court · (2013) 6 ALD 797 : (2014) 1 ALT 452 : (2014) ALT(Rev) 66

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1)

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High Courts06 Sept 2013

Mr. T. Sriranga Rao and Sri S. Srinivas Vs The Director General of Police, The Commissioner of Police, Dy. Commissioner of Police, Central Zone and The Andhra Pradesh Non-Gazetted Officers'' Association

Andhra Pradesh High Court · (2013) 6 ALD 207 : (2014) 1 ALT 53

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High Courts06 Sept 2013

J. Krishnamachari Vs The State Government of Andhra Pradesh and Others M. Kanthamma, Gundluri Yasodamma and Sharapu Rajamma Vs The Government of Andhra Pradesh and J. Krishnamachary

Andhra Pradesh High Court · (2014) 1 ALD 406

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High Courts05 Sept 2013

Eastern Power Distribution Company of A.P. Ltd. and Others Vs Y. Rajendra and Others

Andhra Pradesh High Court · (2014) 4 ALD 515 : (2014) 2 ALT 793

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High Courts05 Sept 2013

The Depot Manager, APSRTC and others Vs G. Darshan

Andhra Pradesh High Court · (2013) 6 ALD 317 : (2013) 6 ALT 417 : (2014) 140 FLR 87

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High Courts05 Sept 2013Dismissed

The Union of India Vs A. Sivaiah and Others

Andhra Pradesh High Court · (2014) 1 ALD 62 : (2013) 6 ALT 378

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High Courts05 Sept 2013Disposed Off

Shaik Mohammad Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 2 ALD 256 : (2014) 3 ALT 90 : (2014) ALT(Rev) 239

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High Courts05 Sept 2013

K.S.S. Rajendra Prasad and Another Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 102 : (2013) 2 ALD(Cri) 705

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High Courts04 Sept 2013Allowed

Sikhakolli Mahesh Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 5 ALD 281

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